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Madan Verma vs . State Of H.P.
2023 Latest Caselaw 17469 HP

Citation : 2023 Latest Caselaw 17469 HP
Judgement Date : 3 November, 2023

Himachal Pradesh High Court
Madan Verma vs . State Of H.P. on 3 November, 2023
Bench: Virender Singh

Madan Verma Vs. State of H.P.

Cr. Appeal No.344 of 2023 03.11.2023 Present: Mr. Anirudh Sharma, Advocate for the appellant.

Mr. Tejasvi Sharma, Additional Advocate General, for the respondent-State.

Arguments heard. Judgment reserved.

(Virender Singh) Judge November 03, 2023(ps)

 
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