Inder Dev vs State Of H.P
2023 Latest Caselaw 17339 HP

     IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.

                                                Cr.MP(M) No. 2672 of 2023
                                               Decided on: 1st November, 2023




                                                                                        .

        Inder Dev                                                                .......Applicant





                                                     Versus

        State of H.P.                                                                ...Respondent

        Coram




        The Hon'ble Mr. Justice Virender Singh, Judge.
        Whether approved for reporting?1

        For the applicant:                          Ms. Ankita, Advocate.

        For the respondent:                         Mr. Tejasvi Sharma, Addl. A.G
                                                    with Mr. Mohinder Zharaick,
                                                    Addl. A.G.



        Virender Singh, Judge (Oral)

Learned counsel for the applicant seeks

permission to withdraw the instant petition.

2. Accordingly, the petition is dismissed as

withdrawn.

        November 01, 2023                                                 ( Virender Singh )
                  (naveen)                                                      Judge

1 Whether the reporters of Local Papers may be allowed to see the judgment? Yes.