State Of H.P. & Ors. vs . Sauju Ram
2023 Latest Caselaw 1899 HP

State of H.P. & Ors. vs. Sauju Ram a/w connected matter.

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LPA No. 80 of 2022 a/w LPA No. 177 of 2022

LPA No. 80 of 2022

06.03.2023 Present: Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General, for the appellants.

Mr. Jai Dev Thakur, Advocate, for the respondent.

LPA No. 177 of 2022

Mr. Jai Dev Thakur, Advocate, for the appellant.

Mr. Anup Rattan, Advocate General with Mr. Rakesh Dhaulta, Additional Advocate General, for

the respondents.

At the request of learned counsel for Sauju Ram,

list again on 13.6.2023.

CMP No. 7362 of 2022 in LPA No. 80 of 2022

Operation of the impugned judgment shall remain

stayed till further orders.

( Sabina ) Acting Chief Justice

( Satyen Vaidya ) Judge March 06, 2023 (vs)