Citation : 2023 Latest Caselaw 1852 HP
Judgement Date : 4 March, 2023
1
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
.
COPC No. 123 of 2020
Date of Decision: 04.03.2023
_______________________________________________________________
Shri Ramesh Thakur ....Petitioner.
Vs.
Sh. Anil Kumar Khachi and others .....Respondents.
Coram:
The Hon'ble Mr. Justice Ajay Mohan Goel, Judge
Whether approved for reporting?1
For the petitioner: Mr. Sudhir Thakur, Senior Advocate, with Mr.
Ankush Verma, Advocate.
For the respondents: Mr. Pushpender Jaswal and Baldev Negi,
Additional Advocate Generals.
Ajay Mohan Goel, Judge (Oral):
Learned Senior Counsel for the petitioner, on instructions, submits
that the petitioner does not intends to press the present petition. Closed as such.
Notice discharged.
(Ajay Mohan Goel)
Judge March 04, 2023 (bhupender)
1 Whether the reporters of the local papers may be allowed to see the Judgment?
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