Anupama Sharma vs State Of Hp & Others
2023 Latest Caselaw 7503 HP

    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                                                    Review Petition No.48 of 2023




                                                                             .

                                   Decided on: 13.06.2023
    __________________________________________________





    Anupama Sharma
                                                                                 .....Petitioner
                                       Versus
    State of HP & others




                                           ...Respondents
    ___________________________________________________
    Coram

    Hon'ble Mr. Justice Vivek Singh Thakur, Judge

    Hon'ble Mr. Justice Sushil Kukreja, Judge
    1
        Whether approved for reporting?


    __________________________________________________
    For the petitioner:  Mr. Rajesh Kumar, Advocate.

    For the respondents:                   Mr. Anup Rattan, Advocate General




                                           with Mr. Rajesh Mandhotra, Additional
                                           Advocate General, for respondents





                                           No.1&2/State.

    Vivek Singh Thakur, Judge (Oral)

Learned counsel for the petitioner, under

instructions, in view of subsequent events, seeks permission of

this Court to withdraw the present review petition.

Whether reporters of Local Papers may be allowed to see the judgment?

2. Accepting his prayer, petition is dismissed as

withdrawn. Pending applications, if any, shall also stand

.

disposed of.

                                         ( Vivek Singh Thakur )
                                               Judge





                                            ( Sushil Kukreja )
    June 13, 2023                                Judge
         (VH)      r