Unknown vs Hpsidc V. M/S Village Papers
2023 Latest Caselaw 9269 HP

HPSIDC v. M/s Village Papers

.

OMP No. 620 of 2009 in

Civil Suit No. 66 of 1998 with Execution Petition No. 14 of 2009

12.7.2023 Present Mr. Mehar Chand, Thakur, Advocate, for the applicants in

OMP No. 620 of 2009 and for Decree Holders in Ex. Petition No. 14 of 2009.

Mr. Neeraj Gupta, Senior Advocate with Ms. Rinki

Kashmiri, Advocate, for the non-applicant(s)/judgment debtors..

Mr. K.D. Sood, Senior Advocate with Mr. Het Ram Thakur, Advocate, for the defendants/non-applicants.

Learned counsel for the applicant/judgment debtors prays

for and is granted three weeks' time to take steps for summoning

remaining witnesses/evidence, enabling Registry to issue notice to

aforesaid witnesses, for a date to be fixed by learned Additional

Registrar (Judicial).

(Sandeep Sharma) Judge July 12, 2023

(vikrant)