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Chand Raja vs . Hrtc & Others
2023 Latest Caselaw 10220 HP

Citation : 2023 Latest Caselaw 10220 HP
Judgement Date : 25 July, 2023

Himachal Pradesh High Court

Chand Raja vs . Hrtc & Others on 25 July, 2023

Bench: Tarlok Singh Chauhan, Satyen Vaidya

Chand Raja vs. HRTC & others

.

Ex. Petn. No. 56 of 2023

25.7.2023 Present: Mr. Ashok Kumar, Advocate, for the petitioner.

Mr. Ajay Kumar Chauhan, Advocate, for the

respondents.

Learned counsel for the respondents has placed

on record instructions dated 16.5.2023, whereby the

judgment in question stands complied with. Consequently,

no further orders are required to be passed and the petition

is closed.

(Tarlok Singh Chauhan) Judge

(Satyen Vaidya)

Judge 25th July, 2023

(kck)

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