Citation : 2023 Latest Caselaw 640 HP
Judgement Date : 10 January, 2023
Darshan Singh vs. HRTC & Ors. CWP No. 7378 of 2022
.
10.01.2023 Present: Mr. Ashok Kumar, Advocate, for the petitioner.
Mr. Ajay Kumar Chauhan, Advocate, for the respondents.
Learned counsel for the respondents prays for and is
granted six weeks' further time to comply with the judgment
dated 15.11.2022.
List on 28.03.2023.
(Tarlok Singh Chauhan) Judge
(Virender Singh) Judge
January 10, 2023 (Vinod)
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