M/S G-Tec Splicing Pvt. Ltd. vs . M/S
2023 Latest Caselaw 481 HP

M/s G-Tec Splicing Pvt. Ltd. Vs. M/s Simplex Infrastructure Ltd.

.

Ex. Petition No. 15 of 2017 with Ex. Petition No. 6 of

07.01.2023 Present: Ms. Veena Sharma, Advocate, for the

Decree Holder(s) in both petition(s).

Mr. Subhash Sharma, Advocate, for Judgment Debtor(s) in both petitions.

OMP No.844 of 2022 in Ex. Petition No. 15 of 2017

of 2018

Learned counsel for the Judgment

Debtor(s) submits that he has been communicated

about payment of some amount being made to the

Decree Holder.

Learned counsel for the Decree

Holder submits that till date no amount has been

received by or paid to the Decree Holder.

On request of learned counsel for

Judgment Debtor, matter is adjourned for 10th

January, 2023 enabling the counsel to have

complete instructions in this regard.

List on 10th January, 2023.

(Vivek Singh Thakur) Judge

7th January, 2023 (himani)