Decided On: 06.01.2023 vs State Of H.P. & Ors
2023 Latest Caselaw 410 HP

IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA.




                                                                               .

                                     Execution Petition No. 487 of 2020
                                             Decided on: 06.01.2023
    Krishan Chand                                      .....Petitioner.





                                     Versus
    State of H.P. & Ors.                                    .....Respondents.





    Coram
    The Hon'ble Ms. Justice Sabina, Judge.
    Whether approved for reporting?1

    For the petitioner               :       Mr. Bonit Thakur, Advocate, on

                                             behalf of Mr. A.K. Gupta,
                                             Advocate.

    For the respondents :                    Ms. Seema Sharma, Deputy



                                             Advocate General.

           Sabina, Judge (Oral)

Learned counsel for the petitioner has submitted

that he may be permitted to withdraw the petition to enable the

petitioner to challenge the order Annexure R/1, dated 7.3.2018.

Ordered accordingly.

( Sabina ) Judge

January 06, 2023 (vs)

Whether the reporters of the local papers may be allowed to see the Judgment?