Mukesh Thakur vs . State Of H.P With Connected ...
2023 Latest Caselaw 235 HP

Mukesh Thakur vs. State of H.P with connected matters

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CWP No.3126 of 2021 a/w

CWP Nos. 4369, 4370, 4390 & 5509 of 2020 and CWP Nos. 864 & 5220 of 2021

4.01.2023 Present Mr. Onkar Jairath, Advocate for the petitioner(s).

Mr. Rajan Kahol and Mr. B.C.Verma, Additional Advocate Generals, for the respondents-State.

Learned counsel representing the petitioner(s) while

inviting attention of this Court to the judgment dated 9th May, 2022

passed by Division Bench of this Court in CWP No.6443 of 2021 and

connected matters, contends that controversy raised in the case at

hand, stands duly adjudicated by the Division Bench of this Court

and case at hand is squarely covered with the aforesaid judgment.

Learned Additional Advocate General prays for and is

granted time to go through aforesaid judgment.

List on 5.01.2023.

(Sandeep Sharma) Judge January 4, 2023

(shankar)