Kaul Chand vs . Sudhir Katoch
2023 Latest Caselaw 230 HP

Kaul Chand vs. Sudhir Katoch

.

CMP-T No.549 of 2022 in

COPC(T) No.15 of 2020

4.01.2023 Present Mr. Dinesh Thakur, Advocate vice counsel for the applicant.

Mr. Ajit Sharma, Advocate vice counsel for the respondent.

Learned vice counsel representing the respondent prays

for and is granted further four weeks' time to have instructions in

terms of order dated 26.7.2022, failing which, respondent shall

remain present in Court on the next date of hearing to explain that

why his salary be not ordered to be attached towards execution of

the judgment alleged to have been violated.

(Sandeep Sharma) Judge January 4, 2023

(shankar)