Manju Sood & Others vs Amit Sood & Others
2023 Latest Caselaw 128 HP

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                  IN THE HIGH COURT OF HIMACHAL PRADESH
                                  SHIMLA

                                    Civil Suit No.11 of 2014
                                    Date of Decision: January 3, 2023




                                                                           .

    Manju Sood & others                                                     ...Plaintiffs.

                                             Versus





    Amit Sood & others                                                     ..Defendants.
    Coram:
    The Hon'ble Mr. Justice Vivek Singh Thakur, Judge.
    Whether approved for reporting?1





    For the Plaintiffs:             Mr.Ashok Sood, Senior Advocate, alongwith
                                    Mr.Khem Raj, Advocate.
    For the Defendants:             Mr.Dibender    Ghosh,     Advocate,                      for
                                    defendants No.1 to 6 and 19.

                                    Mr.Sanjay Kumar Sharma, Advocate, for

                                    defendants No.15 to 17 and 41.

                                    Defendants No.7 to 14, 18 to 21, 23, 25, 27
                                    to 37, 39, 42 and 43 are ex parte.



    Vivek Singh Thakur, J (oral)

Civil Suit No.11 of 2014 & OMP No.5 of 2023

Plaintiff has filed OMP No.5 of 2023 under Order 23 Rule

3 read with Section 151 CPC for withdrawal of the suit with

averments that plaintiffs-applicants do not want to continue present

suit and they want to withdraw the same and, therefore, prayer has

been made for permission to withdraw the suit. Application is duly

supported by an affidavit of Manju Sood, wife of Sh.Narinder

Chander Sood.

2. Appearing defendants have no objection for allowing

the application.

1 Whether reporters of the local papers may be allowed to see the judgment?

3. In aforesaid facts, suit is permitted to be withdrawn and

accordingly the same is dismissed as withdrawn alongwith pending

application(s), but by allowing OMP No.5 of 2023.

.

(Vivek Singh Thakur), Judge.

    January 3, 2023
         (Purohit)





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