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& Others vs Dhannu Alias Prem Dass
2022 Latest Caselaw 7503 HP

Citation : 2022 Latest Caselaw 7503 HP
Judgement Date : 6 September, 2022

Himachal Pradesh High Court

& Others vs Dhannu Alias Prem Dass on 6 September, 2022

Bench: Ajay Mohan Goel

.

Rikhi Ram (deceased) through LRs Subhash Chand

& others Versus Dhannu alias Prem Dass (deceased) through his LRs Smt. Damodri Devi and others RSA No.532 of 2005

06.09.2022 Present: Mr. K.D. Sood, Sr. Advocate, with Mr. Rahul Gathania, Advocate, for the appellants.

Mr. Neeraj Gupta, Sr. Advocate, with Ms. Rinki Kashmiri, Advocate, for respondents No.1 (a) to 1 (g), 2, 3, 5 (a) to 5 (e), 6 (a) to 6 (d) and 7.

None for respondents No.4 (a) to 4 (g).

Arguments heard. Judgment reserved.

(Ajay Mohan Goel) Judge

September 06, 2022 (Rishi)

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