Citation : 2022 Latest Caselaw 7458 HP
Judgement Date : 5 September, 2022
Rakesh Kumar vs. State and connected matters
.
CWPOA No.3096 of 2019 with CWPOA Nos. 4352, 4421, 4426,
6525, 7655 of 2019, CWP No.2409 of 2020, CWPOA No.654, 2931, 4596 of 2020 and CWP No.1126 of 2021
5.09.2022 Present Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Mr. Sanjay K. Sharma and Mr. Vikas Rajput, Advocates, for the petitioner(s).
Mr. Sudhir Bhatnagar, Additional Advocate General, for the respondent-State.
Arguments heard. Judgment reserved.
(Sandeep Sharma) Judge th 5 September, 2022 (shankar)
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