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Unknown vs Change Makers Society V. Amandeep ...
2022 Latest Caselaw 8899 HP

Citation : 2022 Latest Caselaw 8899 HP
Judgement Date : 31 October, 2022

Himachal Pradesh High Court

Unknown vs Change Makers Society V. Amandeep ... on 31 October, 2022

Bench: Sandeep Sharma

Change Makers Society v. Amandeep Singh

Ex.Pet No. 2 of 2021

31.10.2022 Present: Mr. Karan Singh Kanwar, Advocate, for the petitioner.

Mr. Parveen Chandel, Advocate, for the respondent.

Mr. Parveen Chandel, Advocate, has put in

appearance on behalf of the respondent-JD. He prays for and is

granted last opportunity of four weeks to file reply/objections.

Needless to say, pendency of the petition shall not be bar for the

respondent/JD to comply with the judgment alleged to have

been executed, if so advised. List on 6.3.2023.



             31st October, 2022                             (Sandeep Sharma),
             Manjit                                             Judge

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