Citation : 2022 Latest Caselaw 8394 HP
Judgement Date : 11 October, 2022
Surender Kumar vs Naresh Kumar and another
.
Cr. Revision No.312 of 2022
11.10.2022 Present Mr. G.R. Palsra, Advocate, for the petitioner.
Mr. Sunil Thakur, Advocate, for respondent No.1.
Mr. Sudhir Bhatnagar and Mr. Narender Guleria, Additional Advocate Generals with Mr. Sunny Dhatwalia,
Assistant Advocate General, for respondent No.2.
Since despite repeated opportunities, petitioner has failed
to comply with the order dated 22.06.2022 and as such, interim order
dated 22.06.2022, is vacated and the respondent-complainant would
be at liberty to get the judgment of trial Court executed in accordance
with law.
Admit.
List for hearing in due course. Record of learned court
below be called for.
(Sandeep Sharma)
Judge 11th October, 2022 (shankar)
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