Sham Singh vs State Of Himachal Pradesh And ...
2022 Latest Caselaw 9450 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                                              CWP No.7983 of 2022
                             Decided on: 17th November, 2022
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                                                                         .
    Sham Singh                                     ....Petitioner





                                      Versus
    State of Himachal Pradesh and another      ...Respondents





    _______________________________________________________
    Coram

    Hon'ble Mr. Justice A. A. Sayed, Chief Justice





    Hon'ble Ms. Justice Jyotsna Rewal Dua, Judge
    1
     Whether approved for reporting?
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    For the petitioner:       Mr. Onkar Jairath, Advocate.

    For the respondents:                  Mr. Vikas Rathore, Additional Advocate
                                          General.



    A. A. Sayed, Chief Justice (Oral)

The petitioner, who is serving as Veterinary Pharmacist,

is seeking his transfer from the present place of posting at

Veterinary Dispensary Tozing, District Lahaul & Spiti, H.P., which is

a tribal area. It is the case of the petitioner that he has completed

twenty-eight months at the present place and is eligible for transfer

to a soft area. The petitioner has made a representation dated

01.11.2022 (Annexure P-1). Learned counsel for the petitioner

states that the petitioner would be content, if his representation is

Whether reporters of Local Papers may be allowed to see the judgment?

decided.

2. In the circumstances, without going into the merits or

otherwise of the matter, we dispose of the present writ petition by

.

directing respondent No.2-The Director Animal Husbandry, Himachal

Pradesh, to decide the aforesaid representation of the petitioner

dated 01.11.2022 (Annexure P-1), not later than three weeks from

today.

3. The writ petition to stand disposed of in the above

terms, so also the pending miscellaneous application(s), if any.

                                                     (A.A. Sayed)
                                                     Chief Justice



                                               (Jyotsna Rewal Dua)
    November 17, 2022                                   Judge




         R.Atal