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Vijay Kumar vs . Hrtc
2022 Latest Caselaw 9344 HP

Citation : 2022 Latest Caselaw 9344 HP
Judgement Date : 15 November, 2022

Himachal Pradesh High Court
Vijay Kumar vs . Hrtc on 15 November, 2022
Bench: Tarlok Singh Chauhan, Virender Singh

Vijay Kumar vs. HRTC

.

CWP No. 3510/2022

15.11.2022 Present: Mr. Surinder Saklani, Advocate, for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondents.

Learned counsel for the respondents has placed on

record instructions, dated 3.11.2022, which, prima facie, go to

indicate that the respondents have now initiated process for

complying with the judgment in question.

List on 29.11.2022, when status reply be filed.

(Tarlok Singh Chauhan) Judge

(Virender Singh) Judge 15.11.2022

(pankaj)

 
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