Citation : 2022 Latest Caselaw 9303 HP
Judgement Date : 14 November, 2022
Union of India Vs. M/s Satya Metals
.
LPA No. 4079 of 2013
14.11.2022 Present: Mr. Monika,Advocate, vice Mr. Vijay Arora, Advocate, for the appellants.
Mr. Vishal Mohan, Advocate, for respondents No.1 and 2.
Mr. Vinod Thakur & Mr. Shiv Pal Manhans, Addl.
AGs for the respondents-State.
Though the arguments in this case were heard
and judgment was reserved. However, during the course of
dictation of the judgment, certain clarifications were
required from the counsel. It is for this purpose, the case
was ordered to be listed today. On the request of learned
counsel for the parties, list on 17 th November, 2022 for re-
hearing of the case.
(Tarlok Singh Chauhan) Judge
(Virender Singh) Judge 14th November, 2022 (Guleria)
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