Bhupinder Singh Thakur vs . State Of
2022 Latest Caselaw 9137 HP

.

Bhupinder Singh Thakur vs. State of

H.P and another.

CWP No. 7263 of 2022 07.11.2022 Present: Mr. Rakesh Dhaulta, Advocate for the

petitioner.

Mr. J.S. Guleria, Dy. A.G with Mr. Rajat Chauhan, Law Officer for the respondents- State.

In compliance to the judgment dated 17th

October, 2022, the respondents have passed the

consideration order, as is evident from instructions

dated 4th November, 2022. In case the petitioner

still has any subsisting grievance, he is at liberty to

avail the other appropriate remedy available to him

as per law.

                                         ( Tarlok Singh Chauhan )
                                                   Judge





             November 07, 2022                ( Virender Singh )
                (naveen)                            Judge