Laxmi Kant vs Sh. Bharat Khera
2022 Latest Caselaw 9136 HP

          IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                          ON THE 7th DAY OF NOVEMBER , 2022
                                         BEFORE
                        HON'BLE MR. JUSTICE SATYEN VAIDYA
               CIVIL ORIGINAL PETITION (CONTEMPT) No.325 of 2022




                                                                    .

         Between:-

    LAXMI KANT S/O SH. LEELA DASS, RESIDENT
    OF VILLAGE HALOT, POST OFFICE GHAINI,





    TEHSIL SUNNI, DISTRICT SHIMLA, HIMACHAL
    PRADESH
                                                                          ...PETITIONER
    (BY MR. SURENDER SHARMA, ADVOCATE)





         AND

    1.   SH. BHARAT KHERA,               PRINCIPAL
         SECRETARY   (HOME)              TO   THE
         GOVERNMENT      OF              HIMACHAL

         PRADESH SHIMLA-2.

    2.   SH. SANJAY KUNDU,               DIRECTOR
         GENERAL OF POLICE,              HIMACHAL
         PRADESH SHIMLA, H.P.

    3.   MS.      MONIKA      BHUTUNGRU,


         SUPERINTENDENT      OF     POLICE,
         SHIMLA, DISTRICT SHIMLA, H.P.
                                                                    ......RESPONDENTS
         (BY MR. NARENDER THAKUR, DEPUTY                                    ADVOCATE




         GENERAL, FOR THE RESPONDENT-STATE).





    WHETHER APPROVED FOR REPORTING?

                     This petition coming on for admission this day, this Court passed





    the following:

                                       ORDER

Learned counsel for the petitioner submits that the judgment in

question has been complied with.

2. In view of submission made by learned counsel for the petitioner,

nothing further survives in the petition and no further orders are required to be

passed. The petition is accordingly disposed of.

.

                                                              (Satyen Vaidya)
                                                                   Judge
    November 07, 2022





        (tarun)




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