M/S Regalia Laminates vs M/S Vmg Appliances
2022 Latest Caselaw 9105 HP

                                                        .
       IN   THE    HIGH   COURT OF HIMACHAL              PRADESH,





                             SHIMLA
                 ON THE 7th DAY OF NOVEMBER, 2022





                             BEFORE
               HON'BLE MR. JUSTICE AJAY MOHAN GOEL

                     CIVIL SUIT No. 06 of 2020





    Between:
    1. M/S REGALIA LAMINATES,
       A           REGISTERED
       PARTNERSHIP
                   r      FIRM,
       HAVING ITS REGISTERED

       OFFICE      AT      MCD
       BUILDING, D.B. GUPTA,
       ROAD,       PAHARGANJ,
       DELHI    AND    FACTORY


       OFFICE AT PLOT NO.31,
       36   AND   37,   EXPORT
       PROMOTION INDUSTRIAL
       PARK, PHASE II, THANA




       BADDI, DISTRICT SOLAN,
       HIMACHAL       PRADESH;





       THROUGH ITS PARTNER
       SHRI KSHITIJ BANSAL,
       SON OF SH. RAVI BANSAL,
       RESIDENT OF 4 ISHWAR





       NAGAR, MATHURA ROAD,
       NEW DELHI 110065.
    2. KSHITIJ BANSAL, SON OF
       SH.    RAVI      BANSAL,
       RESIDNET OF 4 ISHWAR
       NAGAR, MATHURA ROAD,
       NEW ROAD, NEW DELHI
       110065; PARTNER OF M/S
       REGALIA LAMINATES.
    3. RAVI BANSAL, SON OF SH.
       R.D. BANSAL, RESIDENT
       OF 4 ISHWAR NAGAR,
       MATHURA    ROAD,    NEW




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                                  2




                                                      .
      DELHI 110065; PARTNER





      OF    M/S      REGALIA
      LAMINATES.
                                                     ....PLAINTIFFS.





    (BY MR. K.S. KANWAR, ADVOCATE)

    AND
    1. M/S VMG APPLIANCES, A





       PARTNERSHIP        FIRM
       HAVING ITS REGISTERED
       OFFICE AT GEL TOWER,
       PLOT NO.16, SECTOR 20,
       DWARKA, NEW DELHI-

       110075 AND FACTORY
       OFFICE AT KHASRA NO.

       441, VILLAGE KUNJHAL,
       P.O.       BAROTIWALA,
       TEHSIL BADDI, DISTRICT
       SOLAN,        HIMACHAL


       PRADESH; THROUGH SH.
       VIMAL GUPTA, SON OF
       SH.     G.M.     GUPTA,
       RESIDENT OF B1/16B,




       PASCHIM    VIHAR,   NEW
       DELHI-110063.





    2. VIMAL GUPTA, SON OF
       SH.     G.M.     GUPTA,
       RESIDETN OF B1/16B,
       PASCHIM    VIHAR,   NEW





       DELHI-110063. PARTNER
       OF M/S VMG APPLIANCES.
    3. SMT.   SHIPRA    GUPTA,
       WIFE   OF    SH.  VIMAL
       GUPTA,   RESIDENT    OF
       B1/16B, PASCHIM VIHAR,
       NEW       DELHI-110063.
       PARTNER OF M/S VMG
       APPLIANCES.
    4. SANJEEV SINGH, SON OF
       SH. SURESH BABU SINGH,
       RESIDNET OF FLAT NO.




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                                            3




                                                                    .
       204,        CARNATION





       APARTMENT, AMRAVATI
       ENCLAVE,       KALKA,
       PINJORE, HARYANA.
                                                            .....DEFENDANTS





    (BY  MR.   ANSHUL   BANSAL,                   ADVOCATE             FOR        THE
    DEFENDANTS NO. 1 TO 3.)
    (NONE FOR DEFENDANT NO.4)





    Whether approved for reporting?1
          This Civil Suit coming on for orders this day, the Court passed the following:

                 JUDGMENT

In view of the enhancement of pecuniary jurisdiction of

the Court, vide notification dated 17.10.2022, this Civil Suit is

disposed of by ordering transfer of the suit to the Court of learned

Senior Civil Judge, Nalagarh, District Solan, H.P., before whom the

parties shall appear on 15.03.2023, who thereafter, may assign the

case to the appropriate Court.

(Ajay Mohan Goel) Judge November 07, 2022

(Rishi)