Wife Of Yashpal vs Unknown
2022 Latest Caselaw 3959 HP

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                   ON THE 30th DAY OF MAY 2022




                                                              .

                              BEFORE
          HON'BLE MS. JUSTICE JYOTSNA REWAL DUA





    CIVIL ORIGINAL PETITION CONTEMPT (TRIBUNAL) NO. 1006
                              OF 2020

         Between:-


         RAJ KUMARI
                       r          to

         WIFE OF YASHPAL,
         AGED ABOUT 55 YEARS,
         WORKING AS JBT IN
         GOVT. PRIMARY SCHOOL SAROHLI,


         EDUCATION BLOCK GOPALPUR-I,
         DISTT. MANDI, H.P.
                                  .....PETITIONER




         (BY SH. KUL BHUSHAN KHAJURIA, ADVOCATE)





          AND





         SH. ROHIT JAMWAL
         DIRECTOR,
         ELEMENTARY EDUCATION DEPARTMENT,
         SHIMLA-I.
                              .....RESPONDENT

         (NEMO)
    _______________________________________________________

                This petition coming on for admission this day, the

    Court passed the following:




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                           ORDER

.

Learned counsel for the petitioner submits that the

judgment in question stands complied with. Hence, the

contempt petition is closed.

Jyotsna Rewal Dua Judge 30th May, 2022 (vs)