Unknown vs State Of Himachal Pradesh And ...
2022 Latest Caselaw 3473 HP

State of Himachal Pradesh and others v. Dr. D.R. Bharwal and others

.

LPA No. 178 of 2021 with CWPOA Nos. 1200, 1204, 1205, 1209,

1213, 1215, 1219, 1223, 1248, 5902 of 2020, CWP Nos. 3941 to 3955, 4835, 4836, 6633, 7260, 7261, 7470, 7471 and 8008 of 2021, 181 and 268 of 2022.

17.5.2022 Present Mr. Ajay Vaidya, Senior Additional Advocate General, for the appellants in LPA No. 178 of 2021 and for the respondent-State in all other matters.

Mr. S.P. Chatterji, Advocate, for the respondents in LPA No. 178 of 2021 and for the petitioners in CWPOA Nos. 1200, 1204, 1205, 1209, 1213, 1215, 1219, 1223, 1248, 5902 of 2021, CWP Nos. 3941 to

3955, 7260, 7261, 7470, 7471 of 2021, CWP Nos. 181 and 268 of 2022.

Mr. Rajesh Kumar, Advocate, for the petitioners in CWP Nos. 6633 and 8008 of 2021.

Mr. Lalit Kumar Sehgal, Advocate, for the petitioners in CWP Nos. 4835, 4836, 7260 and 7261 of 2021.

CMP No. 2490 of 2022 in LPA No. 178 of 2021 For the reasons stated in the application, the same is

allowed. Original certified copy of judgment dated 4.5.2021 is

taken on record. Application stands disposed of.

CWP Nos. 6633 and 8008 of 2021 De-linked, as prayed for by learned Counsel

appearing for the petitioners.

LPA No. 178 of 2021 with CWPOA Nos. 1200, 1204, 1205, 1209, 1213, 1215, 1219, 1223, 1248, 5902 of 2020, CWP Nos. 3941 to 3955, 4835, 4836, 7260, 7261, 7470 and 7471 of 2021, 181 and 268 of 2022

List on 13.6.2022.

(Mohammad Rafiq) Chief Justice

(Sandeep Sharma) Judge May 17, 2022 (vikrant)