Raman Kumar vs Unknown
2022 Latest Caselaw 2420 HP

IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA ON THE 2nd DAY OF MAY, 2022 BEFORE HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN

.

& HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA

CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2346/2020

BETWEEN:

RAMAN KUMAR, S/O SHRI GIAN CHAND

R/O VILLAGE PARSADA­HAWANI, P.O ROPARI, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR THROUGH ITS SECRETARY.

2. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH,

SHIMLA­171002

....RESPONDENTS

2 CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2330/2020

BETWEEN:

PARVEEN KUMAR, S/O SH. PRATAP SINGH R/O VILLAGE SOH, P.O SHOWED, TEHSIL ANNI, DISTRICT KULLU, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR, H.P.

2. STATE OF H.P THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA­171002

.

....RESPONDENTS

3. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2332/2020

BETWEEN:

CHANDRA SHEKHAR S/O SH. HARI DASS, R/O VILLAGE DADHARA, P.O. THAILI­CHAKTI,

TEHSIL, RAMPUR BUSHAHR, DISTT. SHIMLA, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH SUBORDINATE SELECTION

COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR H.P.

2. STATE OF H.P THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE

GOVERNMENT OF HIMACHAL PRADESH, SHIMLA.

....RESPONDENTS

4. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2334/2020 BETWEEN:

PREETAM SINGH S/O SH. PREM CHAND, R/O VILLAGE DALAN, P.O. VIRGARH, TEHSIL KUMARSAIN, DISTRICT SHIMLA, H.P.

....PETITIONER

AND

1. HIMACHAL PRADESH SUBORDINATE SERVICES SELECTION BOARD, HAMIRPUR, DISTRICT HAMIRPUR H.P. THROUGH ITS SECRETARY, HAMIRPUR, DISTT. HAMIRPUR, H.P.

2. STATE OF H.P THROUGH ITS SECRETARY

(PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA.

5 CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2347/2020

.

BETWEEN:

VIVEK THAKUR, S/O SH. DAMODAR DASS, R/O VILLAGE PIPLI, P.O. DARWAR, TEHSIL

SARKAGHAT, DISTRICT MANDI, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR THROUGH ITS SECRETARY.

2. STATE OF H.P THROUGH ITS PRINCIPAL

SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA­171002

....RESPONDENTS

6. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2348/2020 BETWEEN:

ANIL KUMAR S/O GOPI NAND, VILLAGE MUMAIL, P.O. & TEHSIL KARSOG, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

7. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2349/2020 BETWEEN:

MANISH KUMAR S/O SH. PREM SINGH, VILLAGE CHAKYANA,

.

P.O. KOT TEHSIL SARKAGHAT, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF H.P THROUGH ITS SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH,SHIMLA­171002

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR DISTRICT HAMIRPUR H.P.

....RESPONDENTS

8. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2350/2020 BETWEEN:

DEEPIKA VERMA D/O SH. DHARAM DASS VERMA, VERMA NIWAS, HOUSING BOARD COLONY, SANJAULI, SHIMLA­6.

....PETITIONER

AND

1. STATE OF H.P THROUGH ITS SECRETARY

(PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH,SHIMLA­171002

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR DISTRICT HAMIRPUR H.P.

....RESPONDENTS

9. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2356/2020 BETWEEN:

MUKESH KIMTA S/O SH. PRATAP KIMTA, R/O

VILLAGE NANHAR, P.O. CHAMBI, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P.

....PETITIONER AND

.

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY

(PERSONNEL) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA­171002.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR THROUGH ITS SECRETARY.

3. SARV SAKSHARTA ABHIYAN TRUST, HEAD OFFICE E­ 2/254, SHASTRI NAGAR, NEAR METRO STATION, DELHI­51, THROUGH ITS DIRECTOR SH. RAVINDER SINGH.

4. VMIT EDUCATION TRUST, LAKKAR BAZAR, SHIMLA 171001 (HP) THROUGH ITS PROPRIETOR.

....RESPONDENTS

10. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2357/2020

BETWEEN:

HITESH S/O SH. RATTAN SHARMA, R/O GANGA NIWAS NEAR DURGA TEMPLE DHALLI, SHIMLA­12 HP

....PETITIONER AND

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA­171002.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR THROUGH ITS SECRETARY.

3. SARV SAKSHARTA ABHIYAN TRUST, HEAD OFFICE E­

2/254, SHASTRI NAGAR, NEAR METRO STATION, DELHI­51, THROUGH ITS DIRECTOR SH. RAVINDER SINGH.

4. VMIT EDUCATION TRUST, LAKKAR BAZAR, SHIMLA

.

171001 (HP) THROUGH ITS PROPRIETOR.

RESPONDENTS

11. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2363/2020 BETWEEN:

SH. KHEM SINGH S/O SH. BHAG CHAND, R/O

VILLAGE MEHRAN, POST OFFICE SAPNOT, TEHSIL KARSOG, DISTT. MANDI, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS

SECRETARY.

....RESPONDENTS

12. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2368/2020 BETWEEN:

RAMAN SONI S/O SH. RATTAN CHAND SONI, R/O VILLAGE JHALWAN, POST OFFICE JALPEHAR, TEHSIL JOGINDERNAGAR, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

.

13. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2369/2020

BETWEEN:

DEEPIKA GARG, D/O SH. SURESH GARG, R/O VILLAGE PANESH, TEHSIL AND DISTRICT SHIMLA, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.

SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

14. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2370/2020

BETWEEN:

KALPANA THAKUR D/O SH. SANTOSH KUMAR, W/O SH. AVINASH JARYAL, VPO CHAKLOO (KHEI), TEHSIL AND DISTRICT CHAMBA, H.P.

....PETITIONER AND

HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION HAMIRPUR (THOUGH ITS SECRETARY), DISTRICT HAMIRPUR.

....RESPONDENT

15. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2371/2020 BETWEEN:

YASH PAL S/O SH. DHIRMAL, R/O VILLAGE SANANA,

.

P.O. AND TEHSIL KARSOG, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

16. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2373/2020 BETWEEN:

YADVINDER S/O SH. DOLA RAM, VILLAGE TROUR, PO

SEGLI, TEHSIL CHACHIOT, DISTRICT MANDI, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

17. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2375/2020 BETWEEN:

SH. YASHWANT KUMAR S/O SH. YAD SINGH, R/O VILLAGE JHUKHARI, POST OFFICE GHANIAR, TEHSIL BALI CHOWKI, DISTRICT MANDI, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

18. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2376/2020

BETWEEN:

RAJ KUMAR S/O SH. HARI SINGH, R/O VILLAGE KOHRA P.O. SAINTHAL, TEHSIL JOGINDERNAGAR, DISTT. MANDI,

H.P.

....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, H.P. THROUGH ITS SECRETARY.

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL) TO THE GOVT.

OF H.P.SHIMLA­2.

....RESPONDENTS

19. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2377/2020 BETWEEN:

VIRENDER KUMAR NEGI, S/O SH. PRATAP SINGH, R/O VILLAGE MATLAG FALD, P.O. MASERAN, TEHSIL SARKAGHAT DISTT. MANDI, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR,, H.P. THROUGH ITS SECRETARY.

2. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

.

....RESPONDENTS

20. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2378/2020

BETWEEN:

POONAM DEVI D/O SH. TEK SINGH, R/O VILLAGE SHANI, POST OFFICE TANDI, TEHSIL NITHER, DISTT. KULLU, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS

PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT.

OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS

SECRETARY.

....RESPONDENTS

21. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2381/2020

BETWEEN:

MINAKSHI D/O SH. ASHWANI GURANG, VILLAGE CHHAPROT,

P.O. BASSI, TEHSIL JOGINDERNAGAR, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

22. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2382/2020 BETWEEN:

.

OM PARKASH S/O SH. GIAN CHAND, VILLAGE KANDAL,

P.O. SOMA KOTHI, TEHSIL KARSOG, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2.

HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

r ....RESPONDENTS

23. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2383/2020 BETWEEN:

NITESH KUMAR S/O SH. RAKESH KUMAR, R/O VILLAGE ROOG PO DAHAN, TEHSIL RAJGARH, DISTT. SIRMOUR, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

24. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2395/2020 BETWEEN:

SH. RAJESH JHAMTA, S/O SH. GOURI LAL, R/O VILLAGE JUNIDHAR, POST OFFICE KANSAKOTI, TEHSIL ROHRU,

DISTT. SHIMLA, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS

.

PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT.

OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION

HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

BETWEEN:

r to

25. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2396/2020

BHUSHAN JOSHI S/O SH. HARISH JOSHI, R/O SET NO. 5, BLOCK NO.9, TYPE­2, CPWD QUARTERS, UPPER KAITHU, SHIMLA TEHSIL AND DISTRICT SHIMLA, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS

PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT.

OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION

HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

26. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2397/2020 BETWEEN:

PARVATI DEVI, W/O SH. SUREDNER THAPA, R/O VILLAGE BALAWAG, P.O BADHERI, TEHSIL & DISTT. SHIMLA, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­171002.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION

.

THROUGH ITS SECRETARY, HAMIRPUR, DISTT.

HAMIRPUR, H.P.

....RESPONDENTS

27. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2398/2020 BETWEEN:

SH.SURENDER KUMAR, S/O SH. NARPAT RAM

R/O C/O GIAN SINGH VILLAGE KAVI, P.O BHONT, SHIMLA, DISTT. SHIMLA, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

28. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2399/2020 BETWEEN:

SH. SOURAB DOGRA, S/O SH. ANAND DOGRA

KASUMPTI, DISTT. SHIMLA

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

29. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2400/2020 BETWEEN:

.

TAKESHWAR SINGH, S/O SHRI MAN SINGH,

R/O VILLAGE KHARI, P.O MAHOGI, SUB TEHSIL BALI CHOWKI, DISTT. MANDI, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.

SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

30. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2401/2020 BETWEEN:

VIJAY KUMAR, S/O SHRI OM DUTT, R/O VPO RAMA, TEHSIL NAHAN, DISTRICT SIRMOUR, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

31. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2402/2020 BETWEEN:

POOJA SHARMA, D/O SHRI ASHWANI KUMAR

R/O VILLAGE BATOL, P.O SARAHAN, TEHSIL NAHAN, DISTT. SIRMOUR, H.P.

....PETITIONER AND

.

1. STATE OF HIMACHAL PRADESH THROUGH

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

BETWEEN:

r to

32. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2403/2020

DEVENDER SINGH, S/O SHRI VIRENDER SINGH R/O VILLAGE CHAID, P.O GHANAHATTI, TEHSIL AND DISTT. SHIMLA, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

33. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2404/2020 BETWEEN:

VARUN SHARMA, S/O SHRI RANJIT SINGH, R/O VILLAGE BAUNAL, P.O RAJANA, TEHSIL SANGRAH, DISTT. SIRMOUR, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH SECRETARY

2. STATE OF HIMACHAL PRADESH THROUGH

.

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.

SHIMLA­2

....RESPONDENTS

34. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2407/2020 BETWEEN:

SURENDER KUMAR, S/O SHRI KRISHAN CHAND R/O HOUSE NO.81/9 VILLAGE CHHATTER, P.O BARANG, TEHSIL DHARAMPUR, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY

(PERSONNEL) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA­171002.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS

SECRETARY.

..... RESPONDENTS

35. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2408/2020 BETWEEN:

ABHISHEK VERMA, S/O SHRI ASHOK KUMAR VERMA R/O TAPOVAN BUILDING, LOWER KAITHU, SHIMLA­171003, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH SUBORDINATE SERVICES SELECTION COMMISSION, HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

2. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.

.

....RESPONDENTS

36. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2414/2020 BETWEEN:

BHUMI SINGH, S/O SHRI GANGA RAM, R/O VILLAGE KIGAS, P.O PANARSA, TEHSIL AUT, DISTT. MANDI, H.P.

....PETITIONER

AND

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF HIMACHAL PRADESH.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY.

..... RESPONDENTS

37. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2417/2020

BETWEEN:

RAKESH MEHTA, S/O SH. DYALU RAM MEHTA, VPO JHAKRI, TEHSIL RAMPUR BSR., DISTT. SHIMLA (H.P.) 172201

....PETITIONER AND

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY.

..... RESPONDENTS

38. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2419/2020 BETWEEN:

MANJU KUMARI, D/O SH. ASHOK KUMAR, VPO

.

DHAYAWALA, TEHSIL KANDAGHAT, DISTT.

SOLAN, H.P. 173207

....PETITIONER

AND

1. STATE OF H.P THROUGH SECRETARY (PERSONNEL)

2. THE SECRETARY, HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P.

r ..... RESPONDENTS

39. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2424/2020 BETWEEN:

MAHESHWARI, D/O SH. JAGAT SINGH, R/O ASHRYA COTTAGE BATTAKUFAR, SANJAULI, SHIMLA, H.P.

....PETITIONER AND

1. STATE OF H.P THROUGH SECRETARY HOME, GOVT. OF H.P AT SHIMLA

2. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY ..... RESPONDENTS

40. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2426/2020 BETWEEN:

SATYA DEVI, D/O SH. SEWAK RAM, R/O VILLAGE BENERI, P.O POABO, TEHSIL & DISTT. SHIMLA 171006, H.P.

....PETITIONER

AND

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE, GOVT. OF H.P SHIMLA­02.

2. HIMACHAL PRADESH SUBORDINATE SELECTION

.

COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY ..... RESPONDENTS

41. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2427/2020 BETWEEN:

NEERAJ, S/O LATE SHRI AMAR NATH, R/O VILLAGE AND P.O GHARSI, TEHSIL KASAULI, DISTT. SOLAN, H.P.

....PETITIONER AND

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE, GOVT. OF H.P SHIMLA­02.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION

HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY ..... RESPONDENTS

42. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2428/2020 BETWEEN:

RITESH KUMAR, S/O SH. PRATAP CHAND, R/O VILLAGE BAITY, P.O SHIWAN, TEHSIL KUMARSAIN, DISTT. SHIMLA 172027, H.P.

....PETITIONER AND

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE, GOVT. OF H.P SHIMLA­02.

2. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY ..... RESPONDENTS

43. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2441/2020 BETWEEN:

SHALU VRMA, D/O SHRI KASHMIR SINGH R/O VPO HAMBOLI, TEHSIL AMB, DISTT. UNA, I, H.P.

.

....PETITIONER AND

1. STATE OF H.P THROUGH ITS SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH,SHIMLA­171002

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR DISTRICT HAMIRPUR H.P.

....RESPONDENTS

44. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2443/2020 BETWEEN:

RAJENDER KUMAR, S/O SH. KRISHAN CHAND, R/O VILLAGE AND POST OFFICE BROW, P.O RAMPUR, TEHSIL NIRMAND, DISTT. KULLU, H.P 172001

....PETITIONER

AND

1. STATE OF H.P THROUGH ITS SECRETARY

(PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH SECRETARIAT, SHIMLA.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR THROUGH ITS SECRETARY ....RESPONDENTS

45. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2445/2020 BETWEEN:

KULDEEP S/O LATE SH. NIRANJAN SINGH, R/O VILLAGE DEVAMANAL, POST OFFICE DEVAMANAL, TEHSIL NOHRADHAR, DISTRICT SIRMOUR, H.P.

....PETITIONER AND

.

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA­171002.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR, DISTT. HAMIRPUR THROUGH ITS SECRETARY

....RESPONDENTS

46. CIVIL WRIT PETITION (ORIGINAL APPLICATION) r NO.2446/2020

BETWEEN:

KUMARI JAMSHAD D/O SH. SHER MUKAND, R/O VILLAGE LAMBAKHATAL, POST OFFICE SEEMA, TEHSIL ROHRU,

DISTRICT MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS

PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

47. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2448/2020 BETWEEN:

KHEM RAJ S/O SH. BHAG CHAND, R/O VILLAGE DARAL, POST OFFICE MAHUNAG, TEHSIL KARSOG, DISTRICT MANDI, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

48. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2449/2020 BETWEEN:

NEELAM KUMARI D/O SH. MOTI SINGH R/O VILLAGE MASRAH, PO DHAR TEHSIL CHOPAL DISTRICT SHIMLA, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

49. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2450/2020

BETWEEN:

SANDEEP KUMAR S/O SH. SANT RAM, R/O VILLAGE BAJWA, PO MASHNOO, TEHSIL RAMPUR, DISTRICT SHIMLA 172102 HP

....PETITIONER AND

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA­02.

2. HIMACHAL PRADESH SUBORDINATE SELECTION

COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

50. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

.

NO.2451/2020

BETWEEN:

SATISH KUMAR S/O SH. JAI SINGH THAKUR, VILLAGE

CHHALACH, PO DUHAD, TEHSIL ANNI, DISTRICT KULLU, 172026 HP.

....PETITIONER AND

1.

STATE OF H.P THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA­02.

2. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

51. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2454/2020 BETWEEN:

ANJANA DEVI W/O SH. TEK CHAND, R/O VILLAGE HAWANI, POST OFFICE MANGAL, TEHSIL ARKI, DISTRICT SOLAN, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­171002.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

52. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2455/2020 BETWEEN:

ASHUTOSH SHARMA, S/O SH. GIAN SHARMA, R/O GIRIJA

.

NIWAS, RAMNANAGAR, SHIMLA.

....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

2. STATE OF HIMACHAL PRADESH THROUGH ITS

PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA.

....RESPONDENTS

53. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2457/2020 BETWEEN:

PANKAJ KUMAR S/O SH. RAMA NAND, R/O VILLAGE DHAR, PAJERA, POST OFFICE BHUIRA, TEHSIL RAJGARH, DISTRICT SIRMAUR, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS

PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

54. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2463/2020 BETWEEN:

SH. SANJEEV KUMAR S/O SH. KESHAV RAM R/O VILLAGE CHAIYAN, PO BATHALANG TEHSIL ARKI DISTRICT SOLAN, H.P.

....PETITIONER AND

.

1. STATE OF HIMACHAL PRADESH THROUGH ITS

SECRETARY (PERSONNEL), GOVT. OF H.P.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION

HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

55. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2464/2020 BETWEEN:

SH. KIRAN KISHOR S/O SMT GULABI DEVI, R/O VILLAGE

BAKHERI, POST OFFICE KUNHOO, TEHSIL KARSOG, DISTRICT MANDI, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS

PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS

SECRETARY.

....RESPONDENTS

56. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2465/2020 BETWEEN:

SH. NEERAJ KUMAR S/O SH. BRIJ LAL SHARMA, R/O VPO SHANTI DISTRICT & TEHSIL SOLAN, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

.

....RESPONDENTS

57. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2466/2020

BETWEEN:

PREETIKA W/O SH. MUNISH KUMAR R/O VPO BASAL TEHSIL & DISTRICT SOLAN, H.P.

AND

1.

r to STATE OF HIMACHAL PRADESH THROUGH ITS ....PETITIONER

SECRETARY (PERSONNEL), GOVT. OF H.P.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

58. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2467/2020 BETWEEN:

SARIKA VERMA D/O SH. SHYAM LAL VERMA, R/O VILLAGE DAMROG, POST OFFICE GALANAG TEHSIL & DISTRICT SOLAN,

H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

59. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2473/2020 BETWEEN:

HEM PRAKASH S/O SH. PREM SINGH, R/O VILLAGE HIRAB POST OFFICE SOJHA, TEHSIL BANJAR, DISTRICT KULLU,

.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL), TO THE GOVT. OF H.P. SHIMLA­171002.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION

HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY. r ....RESPONDENTS

60. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2489/2020 BETWEEN:

SUBHADRA DEVI D/O SH. SUKH LAL, R/O VILLAGE TIKARI, PO CHAUNTRA, TEHSIL JOGINDERNAGAR, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.

SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

61. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2491/2020 BETWEEN:

MADAN MOHAN S/O SH. DEVI ROOP R/O VILLAGE DHARANGAN, PO BAROT, TEHSIL PADHAR, DISTT. MANDI, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

62. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2495/2020 BETWEEN:

VINOD KUMAR S/O SH. ROOP LAL, R/O VILLAGE DHARANGAN, PO BAROT, TEHSIL PADHAR, DISTT. MANDI, H.P.

                     r                           ....PETITIONER

    AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.

SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

63. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2496/2020

BETWEEN:

VIKRANT S/O SH. HARBANS, R/O VILLAGE REUR, PO DHARAMPUR, TEHSIL SARKAGHAT, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

64. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2509/2020 BETWEEN:

NARENDER KUMAR S/O SH. NAROTTAM RAM, R/O VILLAGE

.

PALI, PO CHUNAHAN, TEHSIL BALH, DISTRICT MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2.

HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

r ....RESPONDENTS

65. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2510/2020 BETWEEN:

SANJEEV KUMAR S/O SH. ANANT RAM, VILLAGE CHAKHANA, PO GWALPUR, TEHSIL KARSOG, DISTRICT MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.

SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

66. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2511/2020 BETWEEN:

MOHAN LAL S/O SH. PREM CHAND, R/O VILLAGE KANDA, PO KUNHOO, TEHSIL KARSOG, DISTRICT MANDI, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

67. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2520/2020 BETWEEN:

1. GURDEV S/O BRIKAM RAM AGED ABOUT 32 YEARS, R/O VILLAGE THALEHAR, POST OFFICE MARATHU, TEHSIL SADAR, DISTRICT MANDI, H.P. ROLL NO. 510389.

2. KAMLESH KUMAR, S/O SHER SINGH AGED ABOUT 31 YEARS, R/O VILLAGE KUNDUNI, POST OFFICE BASSI, TEHSIL JOGINDER NAGAR, DISTT. MANDI, H.P. ROLL NO. 510676.

....PETITIONER AND

1. THE STATE OF HIMACHAL PRADESH THROUGH

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS

SECRETARY.

....RESPONDENTS

68. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2531/2020 BETWEEN:

PRASHANT S/O SH. MOHAN LAL, HOUSE NO. 86/87, POST OFFICE & TEHSIL SADAR, DISTRICT BILASPUR, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, H.P. THROUGH ITS SECRETARY.

.

....RESPONDENTS

69. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2532/2020

BETWEEN:

SH. UMESH KUMAR, S/O SH. DIWAKAR VERMA, R/O VILLAGE, KATHLA, POST OFFICE, JASSAL, TEHSIL KARSOG, DISTT.

MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS

PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

2. THE HIMACHAL PRADESH SUBORDINATE STAFF

SERVICE SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY, HAMIRPUR, H.P.

....RESPONDENTS

70. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2534/2020 BETWEEN:

MINKU D/O SH. BALAM RAM R/O VILLAGE SAI, POST OFFICE ALATHU, TEHSIL MANDI, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY HAMIRPUR, H.P.

....RESPONDENTS

71. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2535/2020

BETWEEN:

.

PUSHPINDER SINGH S/O SH. GURDEEP SINGH, R/O VPO SAKOH,

TEHSIL DHARAMSHALA, DISTT. KANGRA, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT.

OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

72. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2536/2020

BETWEEN:

RAVINDER KUMAR S/O SH. ROSHAN LAL, R/O VILLAGE GHUGGAR MATT, PO & TEHSIL, PALAMPUR, DISTT. KANGRA,

H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

73. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2538/2020 BETWEEN:

JAGDISH SINGH, S/O SH. SUNDER SINGH, R/O VPO POCCA,

.

TEHSIL POINTA­SAHIB, DISTRICT SIRMOUR, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

2.

THE HIMACHAL PRADESH SUBORDINATE STAFF SERVICE SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY, HAMIRPUR, H.P.

3. THE CHAIRMAN OF THE ACADEMIC COUNCIL NIIT, NIIT GURGAON OFFICE 85 SECTOR 32, INSTITUTION, GURGAON, HARYANA 122001.

....RESPONDENTS

74. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2539/2020 BETWEEN:

PARIKSHA D/O SH. SOHAN SINGH R/O VPO BARARTA, TEHSIL SARKAGHAT, DISTT. MANDI, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

2. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

....RESPONDENTS

75. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2540/2020 BETWEEN:

KALPANA D/O SH. VIJAY SINGH, R/O VILLAGE MALANU­KI­BAR, POST OFFICE MALANU­KI­BAR, TEHSIL PACCHAD, DISTRICT

.

SIRMOUR, H.P.

....PETITIONER AND

1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA­171002.

2.

HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR THROUGH ITS SECRETARY r ....RESPONDENTS

76. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2541/2020 BETWEEN:

CHAMAN LAL S/O SH. PARAS RAM, R/O VILLAGE AMBOTA, POST OFFICE ROPARI, TEHSIL BARSAR, DISTRICT HAMIRPUR, H.P.

....PETITIONER AND

HIMACHAL PRADDESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENT

77. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2542/2020 BETWEEN:

MANOJ KUMAR S/O SH. HUKAM SINGH, R/O VILLAGE DHANSAR, POST OFFICE JHALTA, TEHSIL JUBBAL, DISTRICT SHIMLA, H.P.

....PETITIONER AND

HIMACHAL PRADDESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENT

78. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2543/2020

.

BETWEEN:

MONIKA D/O SH. DINA NATH, R/O HOUSE NO. 159­A, VPO TALYAHAR, TEHSIL SADAR, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2. r

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION

HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

79. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2555/2020 BETWEEN:

MOHAN SINGH S/O SH. SHER SINGH, R/O VILLAGE CHIYALI, POST OFFICE & TEHSIL SHALLI, DISTRICT SIRMOUR, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

80. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2556/2020 BETWEEN:

MUKESH KUMAR S/O SH. DHIAN SINGH, R/O BANG BANIYAR, POST OFFICE SUNHET, TEHSIL DEHRA, DISTT. KANGRA, H.P.

.

AGED 30 YEARS, OCCUPATION UNEMPLOYED.

....PETITIONER

AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS

SECRETARY.

2. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

....RESPONDENTS

81. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2557/2020 BETWEEN:

RAVINDER KUMAR S/O SH. PREM CHAND, R/O VILLAGE TANDA,

PO RAJPUR & TEHSIL, PALAMPUR, DISTT. KANGRA, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

82. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2558/2020 BETWEEN:

PARMESWARI W/O DINESH SHUKLA R/O SHUKLA NIWAS

.

ADARSH NAGAR, WAR NO.7 SOLAN, DISTRICT SOLAN, H.P.

....PETITIONER AND

HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

83. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2560/2020 BETWEEN:

PANKAJ KUMAR, S/O SHRI BAKHTWAR SINGH R/O MOHALLA LOWER JULAKHARI, CHAMBA TOWN DISTRICT CHAMBA, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT.

OF H.P.SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION

HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

84. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2561/2020 BETWEEN:

RAVI KUMAR, S/O SHRI ROSHAN LAL SHARMA, R/O VILALGE KHALEHI, PO CHAUNTRA, TEHSIL JOGINDER NAGAR, DISTRICT MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL), SHIMLA, H.P.

2. HIMACHAL PRADESH STATE STAFF SELECTION SERVICE COMMISSION BOARD, HAMIRPUR, H.P.

.

....RESPONDENTS

85. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2562/2020

BETWEEN:

KAMAL, S/O SHRI BUDH RAM, R/O VPO BHALONA TEHSIL SANGRAH, DISTT. SIRMOUR, H.P.

....PETITIONER AND r

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.

SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

86. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2567/2020

BETWEEN:

JYOTI SHARMA D/O SHRI GULJARI LAL, R/O VILLAGE

LUNSU, P.O KHAIRA, TEHSIL SUNNI, DISTT. SHIMLA, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P., SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

..... RESPONDENTS

87. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2572/2020 BETWEEN:

PRAVEEN SON OF SHRI CHAMAN LAL, R/O VILLAGE JHAKARWAHAN, P.O KUFRI, TEHSIL PADHAR,

.

DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL), SHIMLA, H.P.

2. HIMACHAL PRADESH STATE STAFF SELECTION SERVICE COMMISSION, HAMIRPUR, H.P.

....RESPONDENTS

88. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.2574/2020 BETWEEN:

JAI SINGH, S/O SHRI BRAHMU RAM, R/O VILLAGE DHANED

TEHSIL AND DISTT. HAMRIPUR, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION

HAMIRPUR, H.P. THROUGH ITS SECRETARY.

2. STATE OF HIMACHAL PRADESH THROUGH

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA.

....RESPONDENTS

89. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2575/2020 BETWEEN:

KUKU RAM, S/O SH KARAM DASS, R/O VILLAGE BAREHCH, P.O PRESSI, TEHSIL SUNDERNAGAR DISTRICT MANDI, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

2. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT.

.

OF H.P. SHIMLA­171002.

....RESPONDENTS

90. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2576/2020

BETWEEN:

SOMA DEVI, D/O SHRI SURENDER KUMAR SHARMA

VILLAGE ANDROL, P.O NEHRA VIA TOTU, SHIMLA­171011 ....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH SECRETARY. HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

91. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2578/2020

BETWEEN:

SH. ANIL CHAND S/O SH. RAN SINGH, R/O VILLAGE GUJJOUN, P.O HERIOGE, TEHSIL PAONTA SAHIB DISTT. SIRMOUR, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

92. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2582/2020 BETWEEN:

AMAN SHARMA, S/O SHRI SURESH KUMAR, R/O

.

VILLAGE KOTLA, P.O BIHRU, TEHSIL BARSAR

DISTT. HAMIRPUR, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL), GOVT. OF H.P, SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

r ....RESPONDENTS

93. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2593/2020 BETWEEN:

MANISHA DEVI, D/O SHRI KISHORI LAL, R/O VILLAGE DHAROTA, P.O & TEHSIL DALHOUSIE DISTT. CHAMBA, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS ADDITIONAL CHIEF SECRETARY (PERSONNEL), TO THE GOVT. OF H.P. AT SHIMLA.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

94. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2670/2020 BETWEEN:

MOHAN SINGH, S/O SHRI DALIP SINGH, R/O VILLAGE KIROG, P.O RAJPUR, TEHSIL PAONTA SAHIB, DISTT. SIRMOUR, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL), GOVT. OF H.P, SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION

.

HAMIRPUR, DISTRICT HAMIRPUR, H.P.

....RESPONDENTS

95. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7666/2020 BETWEEN:

MAST RAM, R/O SHRI DAYA NAND, VILLAGE JIMJIMA

P.O DULL, TEHSIL JOGINDER NAGAR, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

96. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7667/2020

BETWEEN:

SATISH KUMAR, S/O SH. ROOP SINGH, R/O VILLAGE TOOD, P.O BHONT, TEHSIL & DISTT. SHIMLA, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­02.

2. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION, HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY ....RESPONDENTS

97. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7668/2020 BETWEEN:

LEELA DHAR, S/O SHRI BANSI RAM, VPO & TEHSIL

.

KARSOG, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2.

HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

r ....RESPONDENTS

98. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7669/2020 BETWEEN:

ADITYA KUMAR, S/O SMT. MAINA DEVI, R/O VILLAGE PARTA, P.O SUMMERKOTHI, TEHSIL KARSOG

DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

99. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7670/2020 BETWEEN:

TILAK RAJ, S/O SHRI BIRI SINGH, R/O VILLAGE

BINOL, P.O GHARAN, TEHSIL SADAR, DISTT. BILASPUR, H.P.

....PETITIONER AND

.

1. STATE OF HIMACHAL PRADESH THROUGH

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

100. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7671/2020 BETWEEN:

DINESH KUMAR, S/O SHRI SOHAN LAL, R/O VILLAGE

BAGLA, P.O BARSU, TEHSIL BALH AT NEARCHOWK DISTRICT MANDI, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH

SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

101. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7672/2020 BETWEEN:

MANOJ SHARMA, S/O SHRI NARENDER SHARMA, R/O VILLAGE AND P.O BADEHAR, TEHSIL BHORANG, DISTRICT HAMIRPUR, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY

2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL)

.

....RESPONDENTS

102. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7673/2020 BETWEEN:

SH. SANDEEP SINGH, S/O SHRI GANDHRAV SINGH R/O VPO RAJA KHASA, TEHSIL INDORA DISTRICT KANGRA, H.P.

....PETITIONER AND r

1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

..... RESPONDENTS

103. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7674/2020

BETWEEN:

AMBIKA KUMARI, D/O SHRI OM PARLASH, R/O VILLAGE KHILRA, P.O MERAMASIT, TEHSIL SUNDERNAGAR, DISTT. MANDI, H.P.

....PETITIONER AND

1. HIMACHAL PRADESH SUBORDINATE SERVICES SELECTION BOARD, HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY, HAMIRPUR, DISTT. HAMIRPUR, H.P.

2. STATE OF H.P THROUGH SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH,

....RESPONDENTS

104. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7675/2020 BETWEEN:

AJAY, S/O SHRI KOHLI RAM, R/O VILLAGE BHALOON, P.O SUNGRI, TEHSIL ROHRU,

.

DISTT. SHIMLA, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

105. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.7676/2020 BETWEEN:

MADAN KUMAR, S/O SHRI PIAR CHAND, VILLAGE

BHATERH, P.O SIANTHAL, TEHSIL JOGINDERNAGAR DISTRICT MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

106. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7678/2020 BETWEEN:

HARISH KUMAR, S/O SHRI SARAN DASS, R/O VILLAGE KANDYAH, P.O JUGAHAN, TEHSIL SUNDERNAGAR, DISTT. MANDI, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.

.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

107. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7682/2020 BETWEEN:

DALIP, S/O SHRI JEET SINGH, R/O VILLAGE TAPRA P.O JHUKANDO, TEHSIL SHILLAI, DISTT. SIRMAUR, H.P.

....PETITIONER

AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE

GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION

HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

108. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7683/2020 BETWEEN:

HEM LATA, D/O SHRI AMAR SINGH, VILLAGE NAGARDA P.O BEENA, TEHSIL SUNDER NAGAR, DISTT. MANDI, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. THE SECRETARY HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION, HAMIRPUR, DISTT. HAMIRPUR, H.P.

....RESPONDENTS

.

109. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.7684/2020 BETWEEN:

KAILASH, S/O SHRI PADAM DEV, R/O VPO BATHALANG TEHSIL ARKI, DISTT. SOLAN, H.P.

....PETITIONER AND

1.

STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

....RESPONDENTS

110. CIVIL WRIT PETITION (ORIGINAL APPLICATION)

NO.7685/2020 BETWEEN:

SHIVANI PANATU, D/O SH. M.R. PANATU, W/O SH. ANIL CHAUHAN, R/O EKANT NIWAS, NEAR PWD REST HOUSE

CHOPAL, TEHSIL CHOPAL, DISTT. SHIMLA, H.P.

....PETITIONER AND

1. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.

2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.

....RESPONDENTS

111. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7686/2020 BETWEEN:

SHRI RAVINDER KUMAR, S/O SHRI BRIJ LAL R/O VILLAGE KOTLA, P.O BRAHAMPUKHAR,

.

TEHSIL SADAR, DISTT. BILASPUR, H.P.

....PETITIONER AND

1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA­2.

2.

HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.

....RESPONDENTS ________________________________________________________________

MR. AJAY CHANDEL, MR. RAJESH KUMAR, MS. ABHILASHA

KAUNDAL, MR. NEEL KAMAL KAMAL SOOD, MR. VASU SOOD, MR. AJAY CHAUHAN, MR. R.L. CHAUDHARY, MR. H.R.SIDHU, MR. SANJAY BHARDWAJ, MR. VIKAS RAJPUT,

MR. VINOD THAKUR, MR. VIJAY KUMAR VERMA, MR. NARESH VERMA, MR. SURENDER SHARMA, MR. RAKESH

KUMAR DOGRA, MR. SEEMA K. GULERIA, MR. SANDEEP SHARMA, MR. GOLDY KUMAR, MR. VINAY MEHTA, MS. SHWETA JOOLKA, MR. RAKESH K. SHARMA, MR. BHIM RAJ

SHARMA, MR. KARAN SINGH KANWAR, MR. AMRINDER SINGH RANA, MR. JEEVESH SHARMA, MR. MEHAR CHAND THAKUR, MR. SUNIL MOHAN GOEL, MR. M.C. BHARDWAJ, MR. K.B.KHAJURIA, MS. SHALINI THAKUR, MR. C.N.SINGH, MR. DALIP K. SHARMA, MR S.D. GILL, MR. ASHWANI SHARMA­II, MR. MONOHAR LAL SHARMA, MR. AMIT JAMWAL, MR. NITISH KAITH, MR. RAJESH SHARMA, MR. ADARSH VASHISHT, MR. IMRAN KHAN, MR. MANDEEP CHANDEL, MR. ASHWANI KAUNDAL, MR. AJAY KUMAR DHIMAN, MR. VINEET VASHISTHA, MR. SUNNY DHATWALIA, MR. MUNISH DHATWALIA, MR. TANUJ THAKUR, MR. G.R. PALSRA, MR. AJAY KUMAR LAHOTA, MR. NARENDER SINGH

THAKUR, MR. NAVLESH VERMA, ADVOCATES FOR THE PETITIONER(S) IN THE RESPECTIVE PETITIONS.

(BY MR. ASHOK SHARMA, ADVOCATE GENERAL WITH

.

Mr.VINOD THAKUR & SHIV PAL MANHANS, ADDITIONAL

ADVOCATE GENERALS AND MR. YUDHVIR THAKUR & MR. BHUPINDER THAKUR, DEPUTY ADVOCATE GENERALS FOR THE RESPONDENT­STATE IN ALL THE PETITIONS.

MR. SANJEEV KUMAR AND MR. ANGREJ KAPOOR, RAJ KUMAR NEGI, MS. ARCHANA DUTT WITH MS. RANJANA PATHANIA, ADVOCATES, FOR THE RESPONDENTS FOR THE

RESPECTIVE RESPONDENTS) ___________________________________________________________________

This petition coming on for admission after notice

this day, Hon'ble Mr. Justice Tarlok Singh Chauhan,

passed the following:

ORDER

The parties are at ad idem that the issue in

question is squarely covered by a judgment rendered by a

Division Bench of this Court in CWPOA No.34 of 2019, titled

'Pawan Kumar and ors. Vs. State of Himachal Pradesh &

others.' decided on 31.12.2021.

2. In view of this, let a consequential action in terms of

the aforesaid judgment be taken within a period of three

months from today subject to the final outcome of Special

Leave Petition pending before the Hon'ble Supreme Court of

India.

All these petitions are disposed of in the aforesaid

terms. Pending application(s), if any, shall stand disposed of

accordingly.

.

(Tarlok Singh Chauhan) Judge

(Chander Bhusan Barowalia) 2.5.2022 Judge (mamta/himani)

r to