Citation : 2022 Latest Caselaw 2409 HP
Judgement Date : 2 May, 2022
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA ON THE 2nd DAY OF MAY, 2022 BEFORE HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN
.
& HON'BLE MR. JUSTICE CHANDER BHUSAN BAROWALIA
CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2346/2020
BETWEEN:
RAMAN KUMAR, S/O SHRI GIAN CHAND
R/O VILLAGE PARSADAHAWANI, P.O ROPARI, TEHSIL SARKAGHAT, DISTRICT MANDI, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR THROUGH ITS SECRETARY.
2. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH,
SHIMLA171002
....RESPONDENTS
2 CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2330/2020
BETWEEN:
PARVEEN KUMAR, S/O SH. PRATAP SINGH R/O VILLAGE SOH, P.O SHOWED, TEHSIL ANNI, DISTRICT KULLU, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR, H.P.
2. STATE OF H.P THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA171002
.
....RESPONDENTS
3. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2332/2020
BETWEEN:
CHANDRA SHEKHAR S/O SH. HARI DASS, R/O VILLAGE DADHARA, P.O. THAILICHAKTI,
TEHSIL, RAMPUR BUSHAHR, DISTT. SHIMLA, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH SUBORDINATE SELECTION
COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR H.P.
2. STATE OF H.P THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE
GOVERNMENT OF HIMACHAL PRADESH, SHIMLA.
....RESPONDENTS
4. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2334/2020 BETWEEN:
PREETAM SINGH S/O SH. PREM CHAND, R/O VILLAGE DALAN, P.O. VIRGARH, TEHSIL KUMARSAIN, DISTRICT SHIMLA, H.P.
....PETITIONER
AND
1. HIMACHAL PRADESH SUBORDINATE SERVICES SELECTION BOARD, HAMIRPUR, DISTRICT HAMIRPUR H.P. THROUGH ITS SECRETARY, HAMIRPUR, DISTT. HAMIRPUR, H.P.
2. STATE OF H.P THROUGH ITS SECRETARY
(PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA.
5 CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2347/2020
.
BETWEEN:
VIVEK THAKUR, S/O SH. DAMODAR DASS, R/O VILLAGE PIPLI, P.O. DARWAR, TEHSIL
SARKAGHAT, DISTRICT MANDI, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR THROUGH ITS SECRETARY.
2. STATE OF H.P THROUGH ITS PRINCIPAL
SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA171002
....RESPONDENTS
6. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2348/2020 BETWEEN:
ANIL KUMAR S/O GOPI NAND, VILLAGE MUMAIL, P.O. & TEHSIL KARSOG, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
7. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2349/2020 BETWEEN:
MANISH KUMAR S/O SH. PREM SINGH, VILLAGE CHAKYANA,
.
P.O. KOT TEHSIL SARKAGHAT, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF H.P THROUGH ITS SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH,SHIMLA171002
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR DISTRICT HAMIRPUR H.P.
....RESPONDENTS
8. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2350/2020 BETWEEN:
DEEPIKA VERMA D/O SH. DHARAM DASS VERMA, VERMA NIWAS, HOUSING BOARD COLONY, SANJAULI, SHIMLA6.
....PETITIONER
AND
1. STATE OF H.P THROUGH ITS SECRETARY
(PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH,SHIMLA171002
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR DISTRICT HAMIRPUR H.P.
....RESPONDENTS
9. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2356/2020 BETWEEN:
MUKESH KIMTA S/O SH. PRATAP KIMTA, R/O
VILLAGE NANHAR, P.O. CHAMBI, TEHSIL CHOPAL, DISTRICT SHIMLA, H.P.
....PETITIONER AND
.
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY
(PERSONNEL) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA171002.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR THROUGH ITS SECRETARY.
3. SARV SAKSHARTA ABHIYAN TRUST, HEAD OFFICE E 2/254, SHASTRI NAGAR, NEAR METRO STATION, DELHI51, THROUGH ITS DIRECTOR SH. RAVINDER SINGH.
4. VMIT EDUCATION TRUST, LAKKAR BAZAR, SHIMLA 171001 (HP) THROUGH ITS PROPRIETOR.
....RESPONDENTS
10. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2357/2020
BETWEEN:
HITESH S/O SH. RATTAN SHARMA, R/O GANGA NIWAS NEAR DURGA TEMPLE DHALLI, SHIMLA12 HP
....PETITIONER AND
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA171002.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR THROUGH ITS SECRETARY.
3. SARV SAKSHARTA ABHIYAN TRUST, HEAD OFFICE E
2/254, SHASTRI NAGAR, NEAR METRO STATION, DELHI51, THROUGH ITS DIRECTOR SH. RAVINDER SINGH.
4. VMIT EDUCATION TRUST, LAKKAR BAZAR, SHIMLA
.
171001 (HP) THROUGH ITS PROPRIETOR.
RESPONDENTS
11. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2363/2020 BETWEEN:
SH. KHEM SINGH S/O SH. BHAG CHAND, R/O
VILLAGE MEHRAN, POST OFFICE SAPNOT, TEHSIL KARSOG, DISTT. MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS
SECRETARY.
....RESPONDENTS
12. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2368/2020 BETWEEN:
RAMAN SONI S/O SH. RATTAN CHAND SONI, R/O VILLAGE JHALWAN, POST OFFICE JALPEHAR, TEHSIL JOGINDERNAGAR, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
.
13. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2369/2020
BETWEEN:
DEEPIKA GARG, D/O SH. SURESH GARG, R/O VILLAGE PANESH, TEHSIL AND DISTRICT SHIMLA, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.
SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
14. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2370/2020
BETWEEN:
KALPANA THAKUR D/O SH. SANTOSH KUMAR, W/O SH. AVINASH JARYAL, VPO CHAKLOO (KHEI), TEHSIL AND DISTRICT CHAMBA, H.P.
....PETITIONER AND
HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION HAMIRPUR (THOUGH ITS SECRETARY), DISTRICT HAMIRPUR.
....RESPONDENT
15. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2371/2020 BETWEEN:
YASH PAL S/O SH. DHIRMAL, R/O VILLAGE SANANA,
.
P.O. AND TEHSIL KARSOG, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
16. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2373/2020 BETWEEN:
YADVINDER S/O SH. DOLA RAM, VILLAGE TROUR, PO
SEGLI, TEHSIL CHACHIOT, DISTRICT MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
17. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2375/2020 BETWEEN:
SH. YASHWANT KUMAR S/O SH. YAD SINGH, R/O VILLAGE JHUKHARI, POST OFFICE GHANIAR, TEHSIL BALI CHOWKI, DISTRICT MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
18. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2376/2020
BETWEEN:
RAJ KUMAR S/O SH. HARI SINGH, R/O VILLAGE KOHRA P.O. SAINTHAL, TEHSIL JOGINDERNAGAR, DISTT. MANDI,
H.P.
....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, H.P. THROUGH ITS SECRETARY.
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL) TO THE GOVT.
OF H.P.SHIMLA2.
....RESPONDENTS
19. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2377/2020 BETWEEN:
VIRENDER KUMAR NEGI, S/O SH. PRATAP SINGH, R/O VILLAGE MATLAG FALD, P.O. MASERAN, TEHSIL SARKAGHAT DISTT. MANDI, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR,, H.P. THROUGH ITS SECRETARY.
2. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
.
....RESPONDENTS
20. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2378/2020
BETWEEN:
POONAM DEVI D/O SH. TEK SINGH, R/O VILLAGE SHANI, POST OFFICE TANDI, TEHSIL NITHER, DISTT. KULLU, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS
PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT.
OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS
SECRETARY.
....RESPONDENTS
21. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2381/2020
BETWEEN:
MINAKSHI D/O SH. ASHWANI GURANG, VILLAGE CHHAPROT,
P.O. BASSI, TEHSIL JOGINDERNAGAR, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
2. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
22. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2382/2020 BETWEEN:
.
OM PARKASH S/O SH. GIAN CHAND, VILLAGE KANDAL,
P.O. SOMA KOTHI, TEHSIL KARSOG, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2.
HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
r ....RESPONDENTS
23. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2383/2020 BETWEEN:
NITESH KUMAR S/O SH. RAKESH KUMAR, R/O VILLAGE ROOG PO DAHAN, TEHSIL RAJGARH, DISTT. SIRMOUR, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
24. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2395/2020 BETWEEN:
SH. RAJESH JHAMTA, S/O SH. GOURI LAL, R/O VILLAGE JUNIDHAR, POST OFFICE KANSAKOTI, TEHSIL ROHRU,
DISTT. SHIMLA, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS
.
PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT.
OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
BETWEEN:
r to
25. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2396/2020
BHUSHAN JOSHI S/O SH. HARISH JOSHI, R/O SET NO. 5, BLOCK NO.9, TYPE2, CPWD QUARTERS, UPPER KAITHU, SHIMLA TEHSIL AND DISTRICT SHIMLA, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS
PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT.
OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
26. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2397/2020 BETWEEN:
PARVATI DEVI, W/O SH. SUREDNER THAPA, R/O VILLAGE BALAWAG, P.O BADHERI, TEHSIL & DISTT. SHIMLA, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA171002.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION
.
THROUGH ITS SECRETARY, HAMIRPUR, DISTT.
HAMIRPUR, H.P.
....RESPONDENTS
27. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2398/2020 BETWEEN:
SH.SURENDER KUMAR, S/O SH. NARPAT RAM
R/O C/O GIAN SINGH VILLAGE KAVI, P.O BHONT, SHIMLA, DISTT. SHIMLA, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
28. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2399/2020 BETWEEN:
SH. SOURAB DOGRA, S/O SH. ANAND DOGRA
KASUMPTI, DISTT. SHIMLA
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
29. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2400/2020 BETWEEN:
.
TAKESHWAR SINGH, S/O SHRI MAN SINGH,
R/O VILLAGE KHARI, P.O MAHOGI, SUB TEHSIL BALI CHOWKI, DISTT. MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.
SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
30. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2401/2020 BETWEEN:
VIJAY KUMAR, S/O SHRI OM DUTT, R/O VPO RAMA, TEHSIL NAHAN, DISTRICT SIRMOUR, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
31. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2402/2020 BETWEEN:
POOJA SHARMA, D/O SHRI ASHWANI KUMAR
R/O VILLAGE BATOL, P.O SARAHAN, TEHSIL NAHAN, DISTT. SIRMOUR, H.P.
....PETITIONER AND
.
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
BETWEEN:
r to
32. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2403/2020
DEVENDER SINGH, S/O SHRI VIRENDER SINGH R/O VILLAGE CHAID, P.O GHANAHATTI, TEHSIL AND DISTT. SHIMLA, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
33. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2404/2020 BETWEEN:
VARUN SHARMA, S/O SHRI RANJIT SINGH, R/O VILLAGE BAUNAL, P.O RAJANA, TEHSIL SANGRAH, DISTT. SIRMOUR, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH SECRETARY
2. STATE OF HIMACHAL PRADESH THROUGH
.
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.
SHIMLA2
....RESPONDENTS
34. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2407/2020 BETWEEN:
SURENDER KUMAR, S/O SHRI KRISHAN CHAND R/O HOUSE NO.81/9 VILLAGE CHHATTER, P.O BARANG, TEHSIL DHARAMPUR, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY
(PERSONNEL) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA171002.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS
SECRETARY.
..... RESPONDENTS
35. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2408/2020 BETWEEN:
ABHISHEK VERMA, S/O SHRI ASHOK KUMAR VERMA R/O TAPOVAN BUILDING, LOWER KAITHU, SHIMLA171003, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH SUBORDINATE SERVICES SELECTION COMMISSION, HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
2. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.
.
....RESPONDENTS
36. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2414/2020 BETWEEN:
BHUMI SINGH, S/O SHRI GANGA RAM, R/O VILLAGE KIGAS, P.O PANARSA, TEHSIL AUT, DISTT. MANDI, H.P.
....PETITIONER
AND
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF HIMACHAL PRADESH.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY.
..... RESPONDENTS
37. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2417/2020
BETWEEN:
RAKESH MEHTA, S/O SH. DYALU RAM MEHTA, VPO JHAKRI, TEHSIL RAMPUR BSR., DISTT. SHIMLA (H.P.) 172201
....PETITIONER AND
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF HIMACHAL PRADESH, SHIMLA
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY.
..... RESPONDENTS
38. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2419/2020 BETWEEN:
MANJU KUMARI, D/O SH. ASHOK KUMAR, VPO
.
DHAYAWALA, TEHSIL KANDAGHAT, DISTT.
SOLAN, H.P. 173207
....PETITIONER
AND
1. STATE OF H.P THROUGH SECRETARY (PERSONNEL)
2. THE SECRETARY, HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P.
r ..... RESPONDENTS
39. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2424/2020 BETWEEN:
MAHESHWARI, D/O SH. JAGAT SINGH, R/O ASHRYA COTTAGE BATTAKUFAR, SANJAULI, SHIMLA, H.P.
....PETITIONER AND
1. STATE OF H.P THROUGH SECRETARY HOME, GOVT. OF H.P AT SHIMLA
2. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY ..... RESPONDENTS
40. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2426/2020 BETWEEN:
SATYA DEVI, D/O SH. SEWAK RAM, R/O VILLAGE BENERI, P.O POABO, TEHSIL & DISTT. SHIMLA 171006, H.P.
....PETITIONER
AND
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE, GOVT. OF H.P SHIMLA02.
2. HIMACHAL PRADESH SUBORDINATE SELECTION
.
COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY ..... RESPONDENTS
41. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2427/2020 BETWEEN:
NEERAJ, S/O LATE SHRI AMAR NATH, R/O VILLAGE AND P.O GHARSI, TEHSIL KASAULI, DISTT. SOLAN, H.P.
....PETITIONER AND
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE, GOVT. OF H.P SHIMLA02.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY ..... RESPONDENTS
42. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2428/2020 BETWEEN:
RITESH KUMAR, S/O SH. PRATAP CHAND, R/O VILLAGE BAITY, P.O SHIWAN, TEHSIL KUMARSAIN, DISTT. SHIMLA 172027, H.P.
....PETITIONER AND
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE, GOVT. OF H.P SHIMLA02.
2. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY ..... RESPONDENTS
43. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2441/2020 BETWEEN:
SHALU VRMA, D/O SHRI KASHMIR SINGH R/O VPO HAMBOLI, TEHSIL AMB, DISTT. UNA, I, H.P.
.
....PETITIONER AND
1. STATE OF H.P THROUGH ITS SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH,SHIMLA171002
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR DISTRICT HAMIRPUR H.P.
....RESPONDENTS
44. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2443/2020 BETWEEN:
RAJENDER KUMAR, S/O SH. KRISHAN CHAND, R/O VILLAGE AND POST OFFICE BROW, P.O RAMPUR, TEHSIL NIRMAND, DISTT. KULLU, H.P 172001
....PETITIONER
AND
1. STATE OF H.P THROUGH ITS SECRETARY
(PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH SECRETARIAT, SHIMLA.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR THROUGH ITS SECRETARY ....RESPONDENTS
45. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2445/2020 BETWEEN:
KULDEEP S/O LATE SH. NIRANJAN SINGH, R/O VILLAGE DEVAMANAL, POST OFFICE DEVAMANAL, TEHSIL NOHRADHAR, DISTRICT SIRMOUR, H.P.
....PETITIONER AND
.
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA171002.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR, DISTT. HAMIRPUR THROUGH ITS SECRETARY
....RESPONDENTS
46. CIVIL WRIT PETITION (ORIGINAL APPLICATION) r NO.2446/2020
BETWEEN:
KUMARI JAMSHAD D/O SH. SHER MUKAND, R/O VILLAGE LAMBAKHATAL, POST OFFICE SEEMA, TEHSIL ROHRU,
DISTRICT MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS
PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
47. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2448/2020 BETWEEN:
KHEM RAJ S/O SH. BHAG CHAND, R/O VILLAGE DARAL, POST OFFICE MAHUNAG, TEHSIL KARSOG, DISTRICT MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
48. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2449/2020 BETWEEN:
NEELAM KUMARI D/O SH. MOTI SINGH R/O VILLAGE MASRAH, PO DHAR TEHSIL CHOPAL DISTRICT SHIMLA, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
49. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2450/2020
BETWEEN:
SANDEEP KUMAR S/O SH. SANT RAM, R/O VILLAGE BAJWA, PO MASHNOO, TEHSIL RAMPUR, DISTRICT SHIMLA 172102 HP
....PETITIONER AND
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA02.
2. HIMACHAL PRADESH SUBORDINATE SELECTION
COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
50. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
.
NO.2451/2020
BETWEEN:
SATISH KUMAR S/O SH. JAI SINGH THAKUR, VILLAGE
CHHALACH, PO DUHAD, TEHSIL ANNI, DISTRICT KULLU, 172026 HP.
....PETITIONER AND
1.
STATE OF H.P THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH, SHIMLA02.
2. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
51. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2454/2020 BETWEEN:
ANJANA DEVI W/O SH. TEK CHAND, R/O VILLAGE HAWANI, POST OFFICE MANGAL, TEHSIL ARKI, DISTRICT SOLAN, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH THE SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA171002.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY, HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
52. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2455/2020 BETWEEN:
ASHUTOSH SHARMA, S/O SH. GIAN SHARMA, R/O GIRIJA
.
NIWAS, RAMNANAGAR, SHIMLA.
....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
2. STATE OF HIMACHAL PRADESH THROUGH ITS
PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA.
....RESPONDENTS
53. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2457/2020 BETWEEN:
PANKAJ KUMAR S/O SH. RAMA NAND, R/O VILLAGE DHAR, PAJERA, POST OFFICE BHUIRA, TEHSIL RAJGARH, DISTRICT SIRMAUR, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS
PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
54. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2463/2020 BETWEEN:
SH. SANJEEV KUMAR S/O SH. KESHAV RAM R/O VILLAGE CHAIYAN, PO BATHALANG TEHSIL ARKI DISTRICT SOLAN, H.P.
....PETITIONER AND
.
1. STATE OF HIMACHAL PRADESH THROUGH ITS
SECRETARY (PERSONNEL), GOVT. OF H.P.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
55. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2464/2020 BETWEEN:
SH. KIRAN KISHOR S/O SMT GULABI DEVI, R/O VILLAGE
BAKHERI, POST OFFICE KUNHOO, TEHSIL KARSOG, DISTRICT MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS
PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS
SECRETARY.
....RESPONDENTS
56. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2465/2020 BETWEEN:
SH. NEERAJ KUMAR S/O SH. BRIJ LAL SHARMA, R/O VPO SHANTI DISTRICT & TEHSIL SOLAN, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
.
....RESPONDENTS
57. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2466/2020
BETWEEN:
PREETIKA W/O SH. MUNISH KUMAR R/O VPO BASAL TEHSIL & DISTRICT SOLAN, H.P.
AND
1.
r to STATE OF HIMACHAL PRADESH THROUGH ITS ....PETITIONER
SECRETARY (PERSONNEL), GOVT. OF H.P.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
58. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2467/2020 BETWEEN:
SARIKA VERMA D/O SH. SHYAM LAL VERMA, R/O VILLAGE DAMROG, POST OFFICE GALANAG TEHSIL & DISTRICT SOLAN,
H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
59. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2473/2020 BETWEEN:
HEM PRAKASH S/O SH. PREM SINGH, R/O VILLAGE HIRAB POST OFFICE SOJHA, TEHSIL BANJAR, DISTRICT KULLU,
.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL), TO THE GOVT. OF H.P. SHIMLA171002.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY. r ....RESPONDENTS
60. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2489/2020 BETWEEN:
SUBHADRA DEVI D/O SH. SUKH LAL, R/O VILLAGE TIKARI, PO CHAUNTRA, TEHSIL JOGINDERNAGAR, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.
SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
61. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2491/2020 BETWEEN:
MADAN MOHAN S/O SH. DEVI ROOP R/O VILLAGE DHARANGAN, PO BAROT, TEHSIL PADHAR, DISTT. MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
62. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2495/2020 BETWEEN:
VINOD KUMAR S/O SH. ROOP LAL, R/O VILLAGE DHARANGAN, PO BAROT, TEHSIL PADHAR, DISTT. MANDI, H.P.
r ....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.
SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
63. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2496/2020
BETWEEN:
VIKRANT S/O SH. HARBANS, R/O VILLAGE REUR, PO DHARAMPUR, TEHSIL SARKAGHAT, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
64. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2509/2020 BETWEEN:
NARENDER KUMAR S/O SH. NAROTTAM RAM, R/O VILLAGE
.
PALI, PO CHUNAHAN, TEHSIL BALH, DISTRICT MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2.
HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
r ....RESPONDENTS
65. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2510/2020 BETWEEN:
SANJEEV KUMAR S/O SH. ANANT RAM, VILLAGE CHAKHANA, PO GWALPUR, TEHSIL KARSOG, DISTRICT MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.
SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
66. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2511/2020 BETWEEN:
MOHAN LAL S/O SH. PREM CHAND, R/O VILLAGE KANDA, PO KUNHOO, TEHSIL KARSOG, DISTRICT MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
67. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2520/2020 BETWEEN:
1. GURDEV S/O BRIKAM RAM AGED ABOUT 32 YEARS, R/O VILLAGE THALEHAR, POST OFFICE MARATHU, TEHSIL SADAR, DISTRICT MANDI, H.P. ROLL NO. 510389.
2. KAMLESH KUMAR, S/O SHER SINGH AGED ABOUT 31 YEARS, R/O VILLAGE KUNDUNI, POST OFFICE BASSI, TEHSIL JOGINDER NAGAR, DISTT. MANDI, H.P. ROLL NO. 510676.
....PETITIONER AND
1. THE STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS
SECRETARY.
....RESPONDENTS
68. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2531/2020 BETWEEN:
PRASHANT S/O SH. MOHAN LAL, HOUSE NO. 86/87, POST OFFICE & TEHSIL SADAR, DISTRICT BILASPUR, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, H.P. THROUGH ITS SECRETARY.
.
....RESPONDENTS
69. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2532/2020
BETWEEN:
SH. UMESH KUMAR, S/O SH. DIWAKAR VERMA, R/O VILLAGE, KATHLA, POST OFFICE, JASSAL, TEHSIL KARSOG, DISTT.
MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS
PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
2. THE HIMACHAL PRADESH SUBORDINATE STAFF
SERVICE SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY, HAMIRPUR, H.P.
....RESPONDENTS
70. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2534/2020 BETWEEN:
MINKU D/O SH. BALAM RAM R/O VILLAGE SAI, POST OFFICE ALATHU, TEHSIL MANDI, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH ITS SECRETARY HAMIRPUR, H.P.
....RESPONDENTS
71. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2535/2020
BETWEEN:
.
PUSHPINDER SINGH S/O SH. GURDEEP SINGH, R/O VPO SAKOH,
TEHSIL DHARAMSHALA, DISTT. KANGRA, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT.
OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
72. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2536/2020
BETWEEN:
RAVINDER KUMAR S/O SH. ROSHAN LAL, R/O VILLAGE GHUGGAR MATT, PO & TEHSIL, PALAMPUR, DISTT. KANGRA,
H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
73. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2538/2020 BETWEEN:
JAGDISH SINGH, S/O SH. SUNDER SINGH, R/O VPO POCCA,
.
TEHSIL POINTASAHIB, DISTRICT SIRMOUR, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
2.
THE HIMACHAL PRADESH SUBORDINATE STAFF SERVICE SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY, HAMIRPUR, H.P.
3. THE CHAIRMAN OF THE ACADEMIC COUNCIL NIIT, NIIT GURGAON OFFICE 85 SECTOR 32, INSTITUTION, GURGAON, HARYANA 122001.
....RESPONDENTS
74. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2539/2020 BETWEEN:
PARIKSHA D/O SH. SOHAN SINGH R/O VPO BARARTA, TEHSIL SARKAGHAT, DISTT. MANDI, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
2. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
....RESPONDENTS
75. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2540/2020 BETWEEN:
KALPANA D/O SH. VIJAY SINGH, R/O VILLAGE MALANUKIBAR, POST OFFICE MALANUKIBAR, TEHSIL PACCHAD, DISTRICT
.
SIRMOUR, H.P.
....PETITIONER AND
1. STATE OF H.P THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH SHIMLA171002.
2.
HIMACHAL PRADESH STAFF SELECTION COMMISSION, HAMIRPUR THROUGH ITS SECRETARY r ....RESPONDENTS
76. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2541/2020 BETWEEN:
CHAMAN LAL S/O SH. PARAS RAM, R/O VILLAGE AMBOTA, POST OFFICE ROPARI, TEHSIL BARSAR, DISTRICT HAMIRPUR, H.P.
....PETITIONER AND
HIMACHAL PRADDESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENT
77. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2542/2020 BETWEEN:
MANOJ KUMAR S/O SH. HUKAM SINGH, R/O VILLAGE DHANSAR, POST OFFICE JHALTA, TEHSIL JUBBAL, DISTRICT SHIMLA, H.P.
....PETITIONER AND
HIMACHAL PRADDESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENT
78. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2543/2020
.
BETWEEN:
MONIKA D/O SH. DINA NATH, R/O HOUSE NO. 159A, VPO TALYAHAR, TEHSIL SADAR, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2. r
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
79. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2555/2020 BETWEEN:
MOHAN SINGH S/O SH. SHER SINGH, R/O VILLAGE CHIYALI, POST OFFICE & TEHSIL SHALLI, DISTRICT SIRMOUR, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
80. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2556/2020 BETWEEN:
MUKESH KUMAR S/O SH. DHIAN SINGH, R/O BANG BANIYAR, POST OFFICE SUNHET, TEHSIL DEHRA, DISTT. KANGRA, H.P.
.
AGED 30 YEARS, OCCUPATION UNEMPLOYED.
....PETITIONER
AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS
SECRETARY.
2. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
....RESPONDENTS
81. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2557/2020 BETWEEN:
RAVINDER KUMAR S/O SH. PREM CHAND, R/O VILLAGE TANDA,
PO RAJPUR & TEHSIL, PALAMPUR, DISTT. KANGRA, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
82. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2558/2020 BETWEEN:
PARMESWARI W/O DINESH SHUKLA R/O SHUKLA NIWAS
.
ADARSH NAGAR, WAR NO.7 SOLAN, DISTRICT SOLAN, H.P.
....PETITIONER AND
HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
83. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2560/2020 BETWEEN:
PANKAJ KUMAR, S/O SHRI BAKHTWAR SINGH R/O MOHALLA LOWER JULAKHARI, CHAMBA TOWN DISTRICT CHAMBA, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT.
OF H.P.SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
84. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2561/2020 BETWEEN:
RAVI KUMAR, S/O SHRI ROSHAN LAL SHARMA, R/O VILALGE KHALEHI, PO CHAUNTRA, TEHSIL JOGINDER NAGAR, DISTRICT MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL), SHIMLA, H.P.
2. HIMACHAL PRADESH STATE STAFF SELECTION SERVICE COMMISSION BOARD, HAMIRPUR, H.P.
.
....RESPONDENTS
85. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2562/2020
BETWEEN:
KAMAL, S/O SHRI BUDH RAM, R/O VPO BHALONA TEHSIL SANGRAH, DISTT. SIRMOUR, H.P.
....PETITIONER AND r
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.
SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
86. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2567/2020
BETWEEN:
JYOTI SHARMA D/O SHRI GULJARI LAL, R/O VILLAGE
LUNSU, P.O KHAIRA, TEHSIL SUNNI, DISTT. SHIMLA, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P., SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
..... RESPONDENTS
87. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2572/2020 BETWEEN:
PRAVEEN SON OF SHRI CHAMAN LAL, R/O VILLAGE JHAKARWAHAN, P.O KUFRI, TEHSIL PADHAR,
.
DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL), SHIMLA, H.P.
2. HIMACHAL PRADESH STATE STAFF SELECTION SERVICE COMMISSION, HAMIRPUR, H.P.
....RESPONDENTS
88. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.2574/2020 BETWEEN:
JAI SINGH, S/O SHRI BRAHMU RAM, R/O VILLAGE DHANED
TEHSIL AND DISTT. HAMRIPUR, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, H.P. THROUGH ITS SECRETARY.
2. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA.
....RESPONDENTS
89. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2575/2020 BETWEEN:
KUKU RAM, S/O SH KARAM DASS, R/O VILLAGE BAREHCH, P.O PRESSI, TEHSIL SUNDERNAGAR DISTRICT MANDI, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
2. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT.
.
OF H.P. SHIMLA171002.
....RESPONDENTS
90. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2576/2020
BETWEEN:
SOMA DEVI, D/O SHRI SURENDER KUMAR SHARMA
VILLAGE ANDROL, P.O NEHRA VIA TOTU, SHIMLA171011 ....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION THROUGH SECRETARY. HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
91. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2578/2020
BETWEEN:
SH. ANIL CHAND S/O SH. RAN SINGH, R/O VILLAGE GUJJOUN, P.O HERIOGE, TEHSIL PAONTA SAHIB DISTT. SIRMOUR, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
92. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2582/2020 BETWEEN:
AMAN SHARMA, S/O SHRI SURESH KUMAR, R/O
.
VILLAGE KOTLA, P.O BIHRU, TEHSIL BARSAR
DISTT. HAMIRPUR, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL), GOVT. OF H.P, SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
r ....RESPONDENTS
93. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2593/2020 BETWEEN:
MANISHA DEVI, D/O SHRI KISHORI LAL, R/O VILLAGE DHAROTA, P.O & TEHSIL DALHOUSIE DISTT. CHAMBA, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS ADDITIONAL CHIEF SECRETARY (PERSONNEL), TO THE GOVT. OF H.P. AT SHIMLA.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
94. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.2670/2020 BETWEEN:
MOHAN SINGH, S/O SHRI DALIP SINGH, R/O VILLAGE KIROG, P.O RAJPUR, TEHSIL PAONTA SAHIB, DISTT. SIRMOUR, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL), GOVT. OF H.P, SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION
.
HAMIRPUR, DISTRICT HAMIRPUR, H.P.
....RESPONDENTS
95. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7666/2020 BETWEEN:
MAST RAM, R/O SHRI DAYA NAND, VILLAGE JIMJIMA
P.O DULL, TEHSIL JOGINDER NAGAR, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
96. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7667/2020
BETWEEN:
SATISH KUMAR, S/O SH. ROOP SINGH, R/O VILLAGE TOOD, P.O BHONT, TEHSIL & DISTT. SHIMLA, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA02.
2. HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION, HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY ....RESPONDENTS
97. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7668/2020 BETWEEN:
LEELA DHAR, S/O SHRI BANSI RAM, VPO & TEHSIL
.
KARSOG, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2.
HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
r ....RESPONDENTS
98. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7669/2020 BETWEEN:
ADITYA KUMAR, S/O SMT. MAINA DEVI, R/O VILLAGE PARTA, P.O SUMMERKOTHI, TEHSIL KARSOG
DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
99. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7670/2020 BETWEEN:
TILAK RAJ, S/O SHRI BIRI SINGH, R/O VILLAGE
BINOL, P.O GHARAN, TEHSIL SADAR, DISTT. BILASPUR, H.P.
....PETITIONER AND
.
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
100. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7671/2020 BETWEEN:
DINESH KUMAR, S/O SHRI SOHAN LAL, R/O VILLAGE
BAGLA, P.O BARSU, TEHSIL BALH AT NEARCHOWK DISTRICT MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
101. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7672/2020 BETWEEN:
MANOJ SHARMA, S/O SHRI NARENDER SHARMA, R/O VILLAGE AND P.O BADEHAR, TEHSIL BHORANG, DISTRICT HAMIRPUR, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY
2. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL)
.
....RESPONDENTS
102. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7673/2020 BETWEEN:
SH. SANDEEP SINGH, S/O SHRI GANDHRAV SINGH R/O VPO RAJA KHASA, TEHSIL INDORA DISTRICT KANGRA, H.P.
....PETITIONER AND r
1. STATE OF HIMACHAL PRADESH THROUGH ITS SECRETARY (PERSONNEL), GOVT. OF H.P.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
..... RESPONDENTS
103. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7674/2020
BETWEEN:
AMBIKA KUMARI, D/O SHRI OM PARLASH, R/O VILLAGE KHILRA, P.O MERAMASIT, TEHSIL SUNDERNAGAR, DISTT. MANDI, H.P.
....PETITIONER AND
1. HIMACHAL PRADESH SUBORDINATE SERVICES SELECTION BOARD, HAMIRPUR, DISTRICT HAMIRPUR, H.P. THROUGH ITS SECRETARY, HAMIRPUR, DISTT. HAMIRPUR, H.P.
2. STATE OF H.P THROUGH SECRETARY (PERSONNEL) TO THE GOVERNMENT OF HIMACHAL PRADESH,
....RESPONDENTS
104. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7675/2020 BETWEEN:
AJAY, S/O SHRI KOHLI RAM, R/O VILLAGE BHALOON, P.O SUNGRI, TEHSIL ROHRU,
.
DISTT. SHIMLA, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
105. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.7676/2020 BETWEEN:
MADAN KUMAR, S/O SHRI PIAR CHAND, VILLAGE
BHATERH, P.O SIANTHAL, TEHSIL JOGINDERNAGAR DISTRICT MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
106. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7678/2020 BETWEEN:
HARISH KUMAR, S/O SHRI SARAN DASS, R/O VILLAGE KANDYAH, P.O JUGAHAN, TEHSIL SUNDERNAGAR, DISTT. MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.
.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
107. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7682/2020 BETWEEN:
DALIP, S/O SHRI JEET SINGH, R/O VILLAGE TAPRA P.O JHUKANDO, TEHSIL SHILLAI, DISTT. SIRMAUR, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE
GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
108. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7683/2020 BETWEEN:
HEM LATA, D/O SHRI AMAR SINGH, VILLAGE NAGARDA P.O BEENA, TEHSIL SUNDER NAGAR, DISTT. MANDI, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. THE SECRETARY HIMACHAL PRADESH SUBORDINATE SELECTION COMMISSION, HAMIRPUR, DISTT. HAMIRPUR, H.P.
....RESPONDENTS
.
109. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.7684/2020 BETWEEN:
KAILASH, S/O SHRI PADAM DEV, R/O VPO BATHALANG TEHSIL ARKI, DISTT. SOLAN, H.P.
....PETITIONER AND
1.
STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
....RESPONDENTS
110. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO.7685/2020 BETWEEN:
SHIVANI PANATU, D/O SH. M.R. PANATU, W/O SH. ANIL CHAUHAN, R/O EKANT NIWAS, NEAR PWD REST HOUSE
CHOPAL, TEHSIL CHOPAL, DISTT. SHIMLA, H.P.
....PETITIONER AND
1. THE STATE OF HIMACHAL PRADESH THROUGH SECRETARY (PERSONNEL) TO THE GOVT. OF H.P.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, THROUGH ITS SECRETARY.
....RESPONDENTS
111. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.7686/2020 BETWEEN:
SHRI RAVINDER KUMAR, S/O SHRI BRIJ LAL R/O VILLAGE KOTLA, P.O BRAHAMPUKHAR,
.
TEHSIL SADAR, DISTT. BILASPUR, H.P.
....PETITIONER AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS PRINCIPAL SECRETARY (PERSONNEL) TO THE GOVT. OF H.P. SHIMLA2.
2.
HIMACHAL PRADESH STAFF SELECTION COMMISSION HAMIRPUR, DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
....RESPONDENTS ________________________________________________________________
MR. AJAY CHANDEL, MR. RAJESH KUMAR, MS. ABHILASHA
KAUNDAL, MR. NEEL KAMAL KAMAL SOOD, MR. VASU SOOD, MR. AJAY CHAUHAN, MR. R.L. CHAUDHARY, MR. H.R.SIDHU, MR. SANJAY BHARDWAJ, MR. VIKAS RAJPUT,
MR. VINOD THAKUR, MR. VIJAY KUMAR VERMA, MR. NARESH VERMA, MR. SURENDER SHARMA, MR. RAKESH
KUMAR DOGRA, MR. SEEMA K. GULERIA, MR. SANDEEP SHARMA, MR. GOLDY KUMAR, MR. VINAY MEHTA, MS. SHWETA JOOLKA, MR. RAKESH K. SHARMA, MR. BHIM RAJ
SHARMA, MR. KARAN SINGH KANWAR, MR. AMRINDER SINGH RANA, MR. JEEVESH SHARMA, MR. MEHAR CHAND THAKUR, MR. SUNIL MOHAN GOEL, MR. M.C. BHARDWAJ, MR. K.B.KHAJURIA, MS. SHALINI THAKUR, MR. C.N.SINGH, MR. DALIP K. SHARMA, MR S.D. GILL, MR. ASHWANI SHARMAII, MR. MONOHAR LAL SHARMA, MR. AMIT JAMWAL, MR. NITISH KAITH, MR. RAJESH SHARMA, MR. ADARSH VASHISHT, MR. IMRAN KHAN, MR. MANDEEP CHANDEL, MR. ASHWANI KAUNDAL, MR. AJAY KUMAR DHIMAN, MR. VINEET VASHISTHA, MR. SUNNY DHATWALIA, MR. MUNISH DHATWALIA, MR. TANUJ THAKUR, MR. G.R. PALSRA, MR. AJAY KUMAR LAHOTA, MR. NARENDER SINGH
THAKUR, MR. NAVLESH VERMA, ADVOCATES FOR THE PETITIONER(S) IN THE RESPECTIVE PETITIONS.
(BY MR. ASHOK SHARMA, ADVOCATE GENERAL WITH
.
Mr.VINOD THAKUR & SHIV PAL MANHANS, ADDITIONAL
ADVOCATE GENERALS AND MR. YUDHVIR THAKUR & MR. BHUPINDER THAKUR, DEPUTY ADVOCATE GENERALS FOR THE RESPONDENTSTATE IN ALL THE PETITIONS.
MR. SANJEEV KUMAR AND MR. ANGREJ KAPOOR, RAJ KUMAR NEGI, MS. ARCHANA DUTT WITH MS. RANJANA PATHANIA, ADVOCATES, FOR THE RESPONDENTS FOR THE
RESPECTIVE RESPONDENTS) ___________________________________________________________________
This petition coming on for admission after notice
this day, Hon'ble Mr. Justice Tarlok Singh Chauhan,
passed the following:
ORDER
The parties are at ad idem that the issue in
question is squarely covered by a judgment rendered by a
Division Bench of this Court in CWPOA No.34 of 2019, titled
'Pawan Kumar and ors. Vs. State of Himachal Pradesh &
others.' decided on 31.12.2021.
2. In view of this, let a consequential action in terms of
the aforesaid judgment be taken within a period of three
months from today subject to the final outcome of Special
Leave Petition pending before the Hon'ble Supreme Court of
India.
All these petitions are disposed of in the aforesaid
terms. Pending application(s), if any, shall stand disposed of
accordingly.
.
(Tarlok Singh Chauhan) Judge
(Chander Bhusan Barowalia) 2.5.2022 Judge (mamta/himani)
r to
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!