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Roshan Lal. vs . Hpp Coop. Ltd. & Ors.
2022 Latest Caselaw 502 HP

Citation : 2022 Latest Caselaw 502 HP
Judgement Date : 2 March, 2022

Himachal Pradesh High Court

Roshan Lal. vs . Hpp Coop. Ltd. & Ors. on 2 March, 2022

Bench: Tarlok Singh Chauhan

Roshan Lal. vs. HPP Coop. Ltd. & Ors.

CWPOA No. 4729 of 2019

.

02.03.2022 Present: Mr. Dushwant Dadwal, Advocate, for the petitioner.

Mr. Sunil Mohan Goel, Advocate, for respondent No.

Mr. Tara Singh Chauhan, Advocate, for respondent No. 2.

Mr. Vikas Rajput, Advocate, for respondents No. 3 and

Arguments heard. Judgment reserved.

(Tarlok Singh Chauhan) Judge March 2, 2022 (sanjeev)

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