State Of Himachal Pradesh vs . Narender Singh
2022 Latest Caselaw 5150 HP

State of Himachal Pradesh vs. Narender Singh Ex. Petition No.4 of 1991

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30.06.2022 Present: Mr. Sudhir Bhatnagar and Mr. Narinder Guleria, Additional Advocate Generals with Mr. Sunny Dhatwalia, Assistant Advocate General, for the Decree Holder.

Mr. Neeraj Gupta, Senior Advocate with Mr. Janesh Gupta, Advocate, for the Judgment Debtors.

OMP No.402 of 2021

Last opportunity of one week, as prayed for, is

granted to learned Additional Advocate General to file rejoinder.

List on 11.07.2022.

(Sandeep Sharma) Judge 30th June, 2022

(reena)