Dorge Zangpo & Ors. vs . State Of H.P. & Ors.
2022 Latest Caselaw 5299 HP

Dorge Zangpo & Ors. Vs. State of H.P. & Ors.

.

Ex. Pet. No.51 of 2022

05.07.2022 Present: Mr. Jai Dev Thakur, Advocate, for the petitioners.

Mr. Arvind Sharma, Additional Advocate General

with Mr. Gaurav Sharma, Deputy Advocate General and Mr. Ram Lal Thakur, Assistant Advocate General, for the respondents-State.

The judgment in question has still not been

implemented. Learned Additional Advocate General assures

that by the next date, the judgment shall be implemented in

letter and spirit. At his request, list the matter on

15.07.2022.

                                                    Jyotsna Rewal Dua




             July 05, 2022                                Judge
                 Mukesh