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Rajesh Kumar vs State Of H.P.
2022 Latest Caselaw 423 HP

Citation : 2022 Latest Caselaw 423 HP
Judgement Date : 26 February, 2022

Himachal Pradesh High Court
Rajesh Kumar vs State Of H.P. on 26 February, 2022
Bench: Vivek Singh Thakur

Rajesh Kumar versus State of H.P.

Cr.Appeal No. 349 of 2019

.

26.2.2022 Present: Ms. Kiran Kanwar, Advocate, for the appellant.

Mr. Hemant Vaid, Additional Advocate General, for the

respondent.

Arguments heard. Judgment reserved.

February 26, 2022 to (Vivek Singh Thakur) Judge

(veena)

 
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