Oriental Insurance Co. vs . Asha Devi
2022 Latest Caselaw 11857 HP

Oriental Insurance Co. vs. Asha Devi

CMP Nos. 18067 of 2022 in FAO No. 92 of 2007

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30.12.2022 Present: Mr. Tara Singh Chauhan, Advocate, for the applicant.

CMP No. 18067 of 2022

The claimant-respondent No. 1 has filed this

application for release of the amount in a decided case. There

is nothing on record to indicate that the aggrieved party has

assailed the judgment passed by this Court on 10.09.2015.

Accordingly, let the amount falling to the share of the

claimant/respondent No. 1 be released in her favour alongwith

upto date interest by remitting the same to her bank account

as given in para-5 of the application. Application stands

disposed of.

(Tarlok Singh Chauhan) Judge

December 30, 2022 (sanjeev)