Naresh Dutt Sharma vs . State Of H.P. & Others
2022 Latest Caselaw 11756 HP

Naresh Dutt Sharma vs. State of H.P. & others

.

CWPOA No.2650 of 2020

29.12.2022 Present: Mr. Daleep Singh Kaith, Advocate, for the

petitioner.

Mr. Hemant Vaid, Additional Advocate General, for the respondent.

Learned counsel for the petitioner submits that

present case is squarely covered by judgment dated

30.08.2022 passed in CWPOA No. 5846 of 2019, titled as

Bipan Chand versus State of H.P. & another.

Learned Additional Advocate General seeks time to

go through the judgment and verify the facts. Needful be done

well before the next date of hearing.

List on 07.03.2023.

(Vivek Singh Thakur), Judge.

29th December, 2022 (subhash)