Citation : 2022 Latest Caselaw 7056 HP
Judgement Date : 22 August, 2022
M/s Apple Valley Developers v. M/s Hindustan Construction Company Ltd.
.
Execution Petition No. 20 of 2019
22.8.2022 Present Mr. R.L. Sood, Senior Advocate with Mr. Arjun Lal, Advocate, for the Decree Holder.
Mr. Janesh Gupta, Advocate, for the judgment debtors.
Execution Petition No. 20 of 2019 During proceedings of the case, learned counsel for the
Decree Holder has filed an application, praying therein for release of
amount deposited with the Registry of this Court. Application is taken on
record. Registry to register the same.
CMP No. of 2022 Learned counsel for the judgment debtor prays for and is
granted a week's time to file reply.
List on 30.8.2022.
(Sandeep Sharma)
Judge August 22, 2022
(vikrant)
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