Dr. D.D. Gupta vs . State Of H.P. & Ors.
2022 Latest Caselaw 7043 HP

Dr. D.D. Gupta Vs. State of H.P. & Ors.

CWP No. 6352/2021

22.08.2022 Present: None for the petitioner.

.

Mr. Ajay Vaidya, Sr. Addl. AG, for the respondent­State.

Mr. Ajay Sipahiya, Advocate, for respondent No. 5.

The case is disposed of vide separate judgment

of the day.

Since the petitioner has appeared in person in

this case and is not present today, therefore, copy of this

judgment be sent to the petitioner free of cost on his address,

as mentioned in cause title of the petition.

(Tarlok Singh Chauhan) Judge

(Chander Bhusan Barowalia) Judge 22nd August, 2022

(raman)