Jai Lal vs . Sanjay Gupta & Anr.
2022 Latest Caselaw 6956 HP

Jai Lal Vs. Sanjay Gupta & Anr.

COPCT No.283 of 2020

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17.08.2022 Present: None for the petitioner.

Mr. Desh Raj Thakur, Additional Advocate General with Mr. Ram Lal Thakur, Assistant

Advocate General, for the respondents.

This contempt petition was filed in the year 2017

before the erstwhile learned H.P. Administrative Tribunal.

There is no reply on behalf of the respondents till date. At the

request of learned Additional Advocate General, list this

matter on 16.09.2022, to enable him to have instructions

regarding implementation of the judgment in question.

                                                     Jyotsna Rewal Dua




             August 17, 2022                              Judge
                 Mukesh