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Bhagat Ram & Others vs . State Of H.P. & Others.
2022 Latest Caselaw 6951 HP

Citation : 2022 Latest Caselaw 6951 HP
Judgement Date : 17 August, 2022

Himachal Pradesh High Court
Bhagat Ram & Others vs . State Of H.P. & Others. on 17 August, 2022
Bench: Vivek Singh Thakur

Bhagat Ram & others Vs. State of H.P. & others.

.

RSA No. 269 of 2020

17.8.2022 Present: Mr.Sandeep Sharma, Advocate, for the appellants.

Ms.Divya Sood, Deputy Advocate General, for respondents No. 1 and 2.

Mr.H.S. Rangra, Advocate, for respondent No. 3.

r to RSA No. 269 of 2020

List after three weeks.

CMP No. 10841 of 2022

Certified copy of trial Court judgment filed with this

application be taken on record at appropriate place.

The application stands disposed of.

CMP No. 12636 of 2020

Reply on behalf of respondent-State, as prayed, be

filed within three weeks.

List after three weeks.

(Vivek Singh Thakur), Judge.

17th August, 2022 (Keshav)

 
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