Kuldeep Kumar And Others vs . State Of H.P. And Another
2022 Latest Caselaw 6830 HP

Kuldeep Kumar and others Vs. State of H.P. and another

CWP No. 1393 of 2020

.

08.08.2022 Present: Mr. Nitin Thakur, Advocate, for the petitioners.

Respondent No. 1 is ex parte.

Mr. Ashok Sharma, Advocate General, with M/s Sumesh Raj, Dinesh Thakur & Sanjeev Sood, Additional Advocate Generals, Mr. Amit Kumar Dhumal, Deputy Advocate General & Mr. Manoj

Bagga, Assistant Advocate General, for respondents No. 1 and 2.

M/s Onkar Jairath & Shubham Sood, Advocates, for respondents No. 3 to 5.

Ms. Seema Guleria, Advocate, for the applicants/proposed respondents in CMP Nos. 7296 & 7297 of 2022.

CWP No. 1393 of 2020 a/w CMP Nos. 7296

& 7297 of 2022

Arguments heard. Judgment served. List for

pronouncement of judgment on 22nd August, 2022.

(Ajay Mohan Goel) Judge August 08, 2022 (bhupender)