Citation : 2021 Latest Caselaw 2827 HP
Judgement Date : 7 May, 2021
Cr.MP(M) No.767 of 2021
.
07.05.2021 Present: Mr. Kulwant Singh Gill, Advocate, for the petitioner.
Mr. Nand Lal Thakur, Addl. A.G., Mr. Amit Dhumal, Dy. A.G. and Mr. Manoj Bagga, Asstt. A.G., for the respondent/State.
Through video conference
Arguments heard. Judgment reserved.
(Anoop Chitkara) Judge May 7, 2021 (KS)
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