CWP/4124/2020
2021 Latest Caselaw 2096 HP

CWP No. 1967 of 2020 a/w CWP Nos. 4124, 1961 & 1969 of 2020

15.03.2021 Present: Mr. Ashwani Chopra, Mr. K. D. Sood, Mr. Ankush Dass Sood, Sr. Advocates with Mr. Satish Kumar

.

Awasthi, Mr. Vivek Negi, Mr. Brahmjot Singh

Nahar, Ms. Sanya Kaushal, Mr. Het Ram, Advocates, for the respective petitioner(s) in all the petitions.

Mr. Ajay Vaidya, Sr. Addl. A.G., for the respondents-State

The Special Leave Petition preferred against the

judgment rendered by this Court is stated to be listed on

19.03.2021, therefore, the case is adjourned.

                           r    List on 22.03.2021.


                                                  (Tarlok Singh Chauhan)
                                                            Judge

(Chander Bhusan Barowalia) Judge

March 15, 2021 (Sanjeev)