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Notice. Mr. Sanjeev K. Suri vs Unknown
2021 Latest Caselaw 1663 HP

Citation : 2021 Latest Caselaw 1663 HP
Judgement Date : 4 March, 2021

Himachal Pradesh High Court
Notice. Mr. Sanjeev K. Suri vs Unknown on 4 March, 2021
Bench: Jyotsna Rewal Dua

RSA No. 25 of 2021

.

04.03.2021. Present: Mr. Tek Chand Sharma and Mr. Mukesh Sharma,

Advocates, for the appellant.

Mr. Sanjeev K. Suri, Advocate, for the respondent.

RSA No. 25 of 2021

Heard. Let record of both the Courts below be

summoned for the next date.

r to List on 8th April, 2021.

CMP No. 2121 of 2021

Notice. Mr. Sanjeev K. Suri, Advocate, appears and

accepts service of notice on behalf of the respondent. Reply,

if any, be filed by the next date.

In the meanwhile, execution and operation of

impugned judgment and decree shall remain stayed.





                                                     Jyotsna Rewal Dua
            March 04, 2021                                Judge





                       (vs)





 

 
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