Surender Singh vs State Of Himachal Pradesh And ...
2021 Latest Caselaw 2995 HP

        IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA

                                          CWP No.3160 of 2021.




                                                                        .

                                          Date of decision: 30.06.2021.


    Surender Singh                                               .....Petitioner.





                                   Versus
    State of Himachal Pradesh and others
                                      .....Respondents.





    Coram
    The Hon'ble Mr. Justice Tarlok Singh Chauhan, Judge.
    The Hon'ble Mr. Justice Chander Bhusan Barowalia, Judge.

    Whether approved for reporting?1 No

    For the Petitioner            :       Mr.  Yashwardhan                   Chauhan,
                                          Advocate.

    For the Respondents:                   Mr. Ashok Sharma, Advocate


                                           General   with     Mr.    Vikas
                                           Rathore, Mr. Vinod Thakur, Mr.
                                           Hemanshu Misra, Mr. Shiv Pal
                                           Manhans, Additional Advocate




                                           Generals, Mr. J.S. Guleria and
                                           Mr. Bhupinder Thakur, Deputy





                                           Advocate Generals.

                                           (Through Video Conferencing)





    Tarlok Singh Chauhan, Judge (Oral)

Learned counsel for the petitioner states that the

instant petition has been rendered infructuous by efflux of

time as now the petitioner to his satisfaction stands

transferred to HPPWD Division, Nahan, District Sirmaur, H.P.

Whether the reporters of the local papers may be allowed to see the Judgment?Yes

2. Consequently, the instant petition is disposed of

as having been rendered infructuous, so also the pending

.

application(s), if any.

(Tarlok Singh Chauhan)

Judge

(Chander Bhusan Barowalia) Judge

30th June, 2021.

(krt/raman)