Citation : 2021 Latest Caselaw 767 HP
Judgement Date : 29 January, 2021
Cr.M.P.(M) No.149 of 2021
29.1.2021 Present: Mr. N.K.Thakur, Senior, Senior Advocate with Divya Raj Singh, Advocate, for the petitioner.
.
Mr. Sudhir Bhatnagar, Additional Advocate General with Ms. Seema Sharma, Dy. Advocate General, Mr. Narinder Singh, Thakur & Mr. Kamal Kant,
Deputy Advocates, General, and Mr. Manoj Bagga, Assistant Advocate General for the State.
(Through Video Conference)
r to Arguments heard. Judgment reserved.
(Anoop Chitkara) Vacation Judge
January 29, 2021 (ravinder)
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