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CRMPM/144/2021
2021 Latest Caselaw 739 HP

Citation : 2021 Latest Caselaw 739 HP
Judgement Date : 29 January, 2021

Himachal Pradesh High Court

CRMPM/144/2021 on 29 January, 2021

Bench: Anoop Chitkara

Cr. MP (M) No.144 of 2021.

29.01.2021 Present: Mr. M.S. Kanwar, Advocate, for the petitioner.

Mr. Sudhir Bhatnagar, Additional Advocate General

with Ms. Seema Sharma & Mr. Narender Singh Thakur, Deputy Advocates General and Mr. Manoj Bagga, Assistant Advocate General, for the

respondent-State.

(Through Video Conferencing)

Arguments heard. Judgment reserved.



             29th January, 2021
                  (CS/Bhardwaj)
                            r           to                (Anoop Chitkara),
                                                           Vacation Judge

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2021 Latest Caselaw 739 HP

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2021 Latest Caselaw 739 HP