Citation : 2021 Latest Caselaw 703 HP
Judgement Date : 28 January, 2021
CRMPM No. 2099 of 2020 28.1.2021 Present: Mr. Manoj Pathak, Advocate for the petitioner.
Mr. Sudhir Bhatnagar, Additional Advocate General
.
with Ms. Seema Sharma, Dy. Advocate General &
Mr.Narinder Singh, Thakur, Deputy Advocate, General and Mr. Manoj Bagga, Assistant Advocate General for respondents No.1 and 3.
(Through Video Conference)
Arguments heard. Judgment reserved.
January 28, 2021
r to (Anoop Chitkara)
Vacation Judge
(ravinder)
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