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CRMPM/32/2021
2021 Latest Caselaw 659 HP

Citation : 2021 Latest Caselaw 659 HP
Judgement Date : 22 January, 2021

Himachal Pradesh High Court

CRMPM/32/2021 on 22 January, 2021

Bench: Anoop Chitkara

Cr.MP(M) No.32 of 2021.

22.01.2021 Present: Mr. Vijay Arora, Advocate, for the petitioner.

Mr. Vikas Rathore & Mr. Narinder Guleria, Addl.

AGs with Mr. Bhupender Thakur, Mr. Gaurav Sharma & Ms. Divya Sood, Dy. AGs and Mr. Rajat Chauhan, Law Officer, for the respondent.

(Through Video Conferencing)

Arguments heard. Judgment reserved.



             22nd January, 2021
             (CS/Bhardwaj)
                                r       to               (Anoop Chitkara),
                                                         Vacation Judge

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CRMPM/32/2021
2021 Latest Caselaw 659 HP

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CRMPM/32/20212021 Latest Caselaw 659 HP

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CRMPM/32/2021
2021 Latest Caselaw 659 HP