Citation : 2021 Latest Caselaw 476 HP
Judgement Date : 8 January, 2021
HON'BLE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
CWP No.305 of 2021 alongwith CWPs No.306 to 312, 321 to 323, 333 to 340 and
.
CWP No.351 of 2021.
Decided on: January 08, 2021.
CWP No.305 of 2021
Sant Ram .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________
CWP No.306 of 2021 Pradeep Kumar .............Petitioner Versus Himachal Road Transport Corporation and another r ........Respondents _______________________________________________________________
CWP No.307 of 2021 Ajay Kumar .............Petitioner Versus
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.308 of 2021
Sushant Rana .............Petitioner Versus
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.309 of 2021
Yeshpal Singh .............Petitioner Versus
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.310 of 2021 Susheel .............Petitioner Versus
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________
CWP No.311 of 2021 Vinod Kumar .............Petitioner Versus
.
Himachal Road Transport Corporation
and another ........Respondents _______________________________________________________________ CWP No.312 of 2021 Vinod Kumar Sharma .............Petitioner
Versus
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________
CWP No.321 of 2021 Rahul Panta .............Petitioner r Versus
Himachal Road Transport Corporation and another ........Respondents
_______________________________________________________________ CWP No.322 of 2021 Manmohan Singh .............Petitioner Versus
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.323 of 2021
Vinod Kumar .............Petitioner Versus
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________
CWP No.333 of 2021 Anil Thakur .............Petitioner Versus
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.334 of 2021 Yash Pal Sharma .............Petitioner Versus
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________
CWP No.335 of 2021 Satish Kumar .............Petitioner Versus
.
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________ CWP No.336 of 2021
Nitesh Parmar .............Petitioner Versus Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________
CWP No.337 of 2021 Hem Chand .............Petitioner Versus Himachal Road Transport Corporation and another r ........Respondents _______________________________________________________________
CWP No.338 of 2021 Vijay Kumar .............Petitioner Versus Himachal Road Transport Corporation
and another ........Respondents _______________________________________________________________ CWP No.339 of 2021 Sunil Kumar .............Petitioner
Versus Himachal Road Transport Corporation
and another ........Respondents _______________________________________________________________ CWP No.340 of 2021 Mohinder Singh .............Petitioner
Versus
Himachal Road Transport Corporation and another ........Respondents CWP No.351 of 2021 Sandeep Chauhan .............Petitioner Versus
Himachal Road Transport Corporation and another ........Respondents _______________________________________________________________
Coram:
Hon'ble Mr. Justice L. Narayana Swamy, Chief Justice. Hon'ble Mr. Justice Ravi Malimath, Judge.
.
Whether approved for reporting?1
For the petitioner(s) : Mr. Vinay Sharma, Advocate.
For the respondents : Mr. Vikas Rajput, Advocate.
(Through video conferencing) ________________________________________________________ L. Narayana Swamy, Chief Justice (Oral).
By way of these writ petitions, the petitioners, who are
working as Piece Meal Workers with the respondent-Corporation,
have approached this Court, seeking a direction to the respondents
to convert their services on contract basis. In this regard, the
petitioners have already made representations, which are still
pending before the authorities concerned.
3. In view of the nature of the case and prayer made
therein, no response is required from the respondents.
4. Considering the averments and prayer made in these writ
petitions, with the consent of learned counsel for both the parties,
these writ petitions are disposed of with a direction to the
respondents/competent authority to decide the representation(s) of
the petitioners, in accordance with law, within a period of one
month from today. While deciding the petitioners' representation(s),
the respondents/competent authority shall also take into
consideration the judgment delivered by learned Single Judge of
Whether reporters of Local Papers may be allowed to see the judgment? Yes.
this Court in CWPOA No.1517 of 2019, titled Prem Singh versus
Himachal Road Transport Corporation & another, decided on
.
18.12.2019. Liberty is also reserved to the petitioners to approach
this Court again, in case they still feel aggrieved and dissatisfied
with the outcome of the representation(s).
Pending miscellaneous application(s), if any, shall also
stand disposed of.
r to (L. Narayana Swamy)
Chief Justice
(Ravi Malimath)
January 08, 2021 Judge
(Yashwant/Himalvi)
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