____________________________________________________________ vs State Of Himachal Pradesh And ...
2021 Latest Caselaw 38 HP

         IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA

                                               CWP No.6336 of 2020




                                                                             .
                                  Decided on: 1st January, 2021





    ____________________________________________________________
    Lalit Kumar                                     ....Petitioner





                                       Versus
    State of Himachal Pradesh and others            ...Respondents
    ____________________________________________________________
    Coram





    The Hon'ble Mr. Justice L. Narayana Swamy, Chief Justice.
    The Hon'ble Mr. Justice Anoop Chitkara, Judge.

    1 Whether approved for reporting?
    ____________________________________________________________
    For the petitioner:
                        r       Mr. Sanjeev Bhushan, Senior Advocate

                                with Mr. Rajesh Kumar, Advocate.
    For the respondents:                   Mr. Ashok Sharma, Advocate General
                                           with Mr. Adarsh K. Sharma and
                                           Ms.    Ritta   Goswami,      Additional


                                           Advocates General, for respondents No.1
                                           to 3/State.

                                           Through Video Conferencing




    Anoop Chitkara, Judge (oral)

Ms. Ritta Goswami, Additional Advocate General,

submits on instructions that the incumbent, who has been

transferred in place of the petitioner, is likely to join during

the course of the day, as such, the petitioner will be

relieved.

2. Given above, nothing survives in this petition and

1 Whether reporters of Local Papers may be allowed to see the judgment?

the same is accordingly disposed of, so also the pending

application(s), if any.

.

(L. Narayana Swamy) Chief Justice

(Anoop Chitkara) Judge January 01, 2021 (R.Atal)

r to