Himachal Pradesh High Court
Pawan Kumar vs State Of H.P And Others) on 31 December, 2021
Bench: Tarlok Singh Chauhan, Satyen Vaidya
REPORTABLE/NON-REPORTABLE
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 31st DAY OF DECEMBER, 2021
.
BEFORE
HON'BLE MR. JUSTICE TARLOK SINGH CHAUHAN,
&
HON'BLE MR. JUSTICE SATYEN VAIDYA
CIVIL WRIT PETITION NO. 3894 OF 2021 ALONG-WITH CONNECTED
MATTERS
CIVIL WRIT PETITION NO. 3894 OF 2021
REENA KUMARI
D/O SH. GURUCHARAN SINGH
R/O VILLAGE BARI, P.O. RAJA KA TALAB
TEHSIL FATEHPUR, DISTRICT KANGRA H.P. 176051
AND
STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY, SHIMLA-2.
THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR, HIMACHAL
PRADESH THROUGH ITS SECRETARY
THE PERSONNEL DEPARTMENT,
GOVERNMENT OF H.P. SHIMLA-02,
THROUGH ITS SECRETARY.
2. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO. 34 of 2019
Between:-
1. PAWAN KUMAR S/O SH. RATTAN
LAL VPO SALWANA, TEHSIL SUNDER
NAGAR, DISTT. MANDI, PIN NO.
175018, ROLL NO. 511494.
2. AMAN GAUTAM S/O SH. HANSRAJ
GAUTAM, VILL. LUHUNOO, TEHSIL &
DISTT. BILASPUR, H.P. PIN NO. 174001,
ROLL. 501042.
3. NIKHIL SHARMA S/O SH. ROSHAN
LAL SHARMA, WARD NO. 04, HOUSE NO. 3.158,
TEHSIL & DISTT. HAMIRPUR,
H.P. PIN NO. 177001 ROLL. 504235.
4. PRIYANKA SHARMA D/O SH. RAJ KUMAR,
VILL. BHAGOT, P.O. SANED, TEHSIL & DISTT.
.
HAMIRPUR, H.P. PIN NO. 176043,
ROLL. 504462
5. RAHUL S/O SH. BHAG MAL VILLAGE &
POST OFFICE DARKOTI. TESHIL
KOTKHAI, DISTT. SHIMLA HP.
PIN NO. 171202, ROLL NO. 515500.
6. PREM LATA D/O SH. MAST RAM
C/O LAXMI NIWAS SANDAL
ESTATE # STATE CHAKKER SHIMLA
171005, ROLL. 516117 6.
7. ISHWAR DUTT S/O SH. DULA RAM
C/O JAGDAMBA NIWAS LOWER
DEVNAGAR, KASUMPTI, SHIMLA-171009,
ROLL NO. 514074.
8. NEERAJ BHARDWAJ S/O SH. OM DUTT
VILL. KANTBARI, P.O. DALESH, TEHSIL ANNI,
DISTT. KULLU, H.P. 172025
ROLL NO. 514986.
9. PRAVEEN KUMAR SHANDIL
S/O SH. LEELA RAM
SHANDIL VILL. SORIA(CHALYAWANI)
P.O. MANGOO,
TEHSIL ARKI, DISTT.
SOLAN, H.P. PIN NO.171102
ROLL NO. 519231
10. NANAK CHAND S/O SH. REWAT RAM,
VPO SADHOT, TEHSIL SARKAGHAT,
DISTT. MANDI H.P. PIN NO. 175037
ROLL NO. 504151
11. NARESH KUMAR S/O SH. LEKH
RAM V.P.O. PANESH,
TEHSIL & DISTT. SHIMLA H.P. PIN.
NO. ROLL NO. 514913, PIN NO. 171011
12. KIRAN SAINI KASHYAP D/O SH.
AMAN NATH SAINI SINGH COTTAGE,
LOWER KAINTHU SHIMLA-171003
(H.P.) 514342
13. SANDEEP THAKUR S/O SH. UDHAM
SINGH VILLAGE MUNDRU
P.O. RATTI TEHSIL BALH, DISTT.
.
MANDI, H.P. PIN NO. 175008,
ROLL NO. 512058
14. ANU KUMARI, W/O SH.
BHAVENESHWAR LAL, VILL.
GHIANAKHURD, P.O. JHEOL, TEHSIL
DHARAMSHALA, KANGRA, PIN NO.
176001
15. RAM SINGH S/O SH. JEET SINGH,
VILL GALOG, PO DHAIR, TEHSIL
ANNI, DISTT. KULLU, HP PIN 172025
ROLL NO. 515648 r
16. SANJEEV KUMAR S/O SH. DEV RAJ
VILL. KORI, P.O. CHANOUR, TEHSIL
DEHRA, DISTT. KANGRA,
HP PIN NO. 177113, ROLL NO. 507411
17. DEEPAK KUMAR, S/O SH. BIDHI
SINGH, VILL KHORAR, PO GALORE,
TEHSIL NADAUN, DISTT. HAMIRPUR,
HP PIN NO.174001, ROLL NO. 503651
18. NAVEEN SINGH S/O SH. GIAN
CHAND, VILL & P.O. BARINJHERWAN,
TEHSLIL GHUMARWIN, DISTT.
BILASPUR H.P. 174021, ROLL. NO.
19. RAJAN MEHTA S/O SH. SURENDER
MEHTA, VILL. & P.O. SANJAULI,
SHIMLA 171006.
20. ANU THAKUR S/O SH. BIAS DEV,
VPO SARKAGHAT, DISTT. MANDI
175024
21. VIVEK KUMAR S/O SH. PRITAM
CHAND, VILLAGE HATLI LARHA
POST OFFICE & TEHSIL GALORE,
DISTT. HAMIRPUR, H.P. 177026.
22. MUNNI DEVI W/O SH. SUDHIR
VERMA, C/O DR. SUBHASH TOMAR
DURGA MEDICAL HALL NEAR OLD
BUS STAND RAJGARH, SIRMOUR, H.P.
173101 ROLL NO. 517646
.
23. SANJEEV KUMAR S/O SH. RAMESH
CHAND, VPO UTPUR. TEHSIL &
DISTT. HAMIRPUR PIN NO. 177022
ROLL NO. 504842
24. GAJINDER KUMAR THAKUR S/O
SH. SURESH KUMAR THAKUR VILL.
DANOON PO SUNDLA, TEHSIL
SALOONI, DISTT. CHAMBA PIN NO.
176312 ROLL NO. 502494
25. SANJEEV KHAN S/O SH. ROSHAN
KHAN R/O VILL. KUMHARNU,
P.O.BALH KAWAR, TEHSIL LAD-
BHAROL, DISTT. MANDI, PIN 176126,
ROLL NO. 512096
26. RAVINDER THAKUR S/O SH.
BALDEV SINGH THAKUR, WARD NO. 2,
HOUSE NO. 239, DISTT. HAMIRPUR
H.P. ROLL NO. 504687.
27. AJAY KUMAR, S/O SH. BALDEV
SINGH THAKUR R/O VILL. JAKHOOL,
P.O. KANGOO, TEHSIL SUNDER
NAGAR, DISTT. MANDI, PIN 175018
ROLL. NO. 509618
28. PANKAJ THAKUR S/O SH.
DAMODER DAS VILL. JODHA P.O
SAJAOPIPLU TEH & DISTT. MANDI.
29. PRASHANT NAYAK S/O SH. PURAN
CHAND VILL. BHARYARA, P.O
DADHOG TEH JOGINDER NAGAR
DISTT. MANDI (H.P.)
30. AMBKA THAKUR S/O SH. NEERAT
RAM, MAIN ROAD DHALPUR NEAR
NARU CLINIC TEH. & DISTT. KULLU.
31. VINOJ PAL S/O SH. ROOP SINGH
VPO BHALYANI TEH & DISTT. KULLU
175103 (H.P.)
32. RAHUL THAKUR S/O SH. AMAR
CHAND VILL. MAKRENA P.O & TEH
JOGINDER NAGAR DISTT. MANDI
.
175015
33. ANUJ MAHANT S/O SH. ROSHAL
LAL VILL & P.O PADHAR DISTT.
MANDI 175012.
34. PANKAJ SHARMA S/O SH. CHUNNI
LAL VILL & P.O RIWALSAR
DISTT.MANDI 175023.
35. ANKUR S/O. SH. RAJENDER KUMAR
WARD NO. 1 KACHAAL JAGGIAN P.O
& TEH JAISINGHPUR DISTT. KANGRA
H.P.
36. MAHESH KUMAR S/O SH. BHAINU
RAM VPO SAINTHAL TEH. JOGINDER
NAGAR DISTT. MANDI.
37. SAPNA SHARMA D/O SH. SUNEHARI
LAL, VILLAGE GURONU, PO
JOGINDERNAGAR, DISTT. MANDI HP-
175015.
38. DEEPAK RAMPAL C/O LDM OFFICE
UCO BANK, NEAR RANA HOTEL
BILASPUR (H.P)
39. AJAY KISHORE S/O SH. NAND
KISHORE VILL. GALOG TEH ANNI
DISTT. KULLU (H.P.)
40. NARENDER KUMAR S/O SH. SHIV
RAM VILL. KHANYOG P.O. SERI
KOTHI TEH SADAR DISTT. MANDI
175038.
41. VIKAS SHARMA S/O MAHESH DATT
HOUSE NO. 112 WARD NO.
KALYANPUR P.O & TEH. RAMPUR
DISTT. SHIMLA (H.P.)
42. PRAKASH CHAND S/O SH. PURAN
CHAND SET NO. 51 CHARITON
ESTATE SUMMER HILL SHIMLA.
43. NARESH KUMAR S/O SH. KANIYA
RAM C/O PURAN CHAND SET NO.
51CHARITON ESTATE SUMMER HILL
.
SHIMLA.
44. VINOD KUMAR S/O SH. DEEP RAM
SHARMA VILL. KAYALU P.O. GUMMA
VIA BASANTPUR TEH & DISTT.
SHIMLA.
45. MEENAKSHI SHARMA W/O SH.
SATISH KUMAR VILLAGE PEOTHA
TEH. ARKI P.O. SHALAGHAT
DISTRICT- SOLAN -173208
ROLL. NO.-514757
46. PANKAJ KUMAR S/O SH JOGINDER
SINGH, VILLAGE
r BHATOLI
PHAKORIAN, TEHSIL DEHRA
DISTRICT KANGRA, 176028
47. RAJ KUMAR VILLAGE VILLAGE
BAG, TEHSIL SARKAGHAT DISTRICT
MANFI 175026
48. PAWAN KUMAR S/O SH KISHORI
LAL, VILLAGE DEHLUHAR, P.O.
DOHAG, TEHSIL JOGINDERNAGAR
DISTRICT MANDI.
49. REENA W/O SH SANJAY SHARMA
VILLAGE SALAM P.O. JABRI TEHSIL
AND DISTRICT SHIMLA.
50. RAKESH KUMAR S/O SH DILLA
RAM VILLAGE BASA P.O. NERWA
DISTRICT SHIMLA 171210
51. SEEMA DEVI D/O SHRI KESHAV
RAM VILLAGE AND POST OFFICE
KIRTOO TEHSIL THEOG DISTRICT
SHIMLA
52. MEENAKSHI D/O AMAR SINGH
VILLAGE KOTLI, P.O. SHALAGHAT
TEHSIL ARKI DISTRICT SOLAN.
53. KALPANA DEVI
D/O SH SANT RAM THAKUR DABROGI
COTTAGE, NEAR VIJAY TRADES
.
VIKAS NAGAR, DISTRICT SHIMLA
54. MOHIT MAHAJAN
S/O SH BRIJESH MAHAJAN, JANSALI
BAZAR, CHAMBA
55. SANDEEP KUMAR
SON OF SHRI BHAG SINGH,
RESIDENT OF VILLAGE BADDU,
WARD NO. 1, POST OFFICE & TEHSIL
GHUMARWIN,
DISTRICT BILASPUR, H.P. 174021
56. PRADEEP KUMAR
SON OF SHRI BHAG SINGH,
RESIDENT OF VILLAGE BADDU,WARD
NO. 1, POST OFFICE &
TEHSIL GHUMARWIN,
DISTRICT BILASPUR, H.P. 174021.
57. SONU PAL
SON OF SHRI BAGGA RAM, VILLAGE
GAH, POST OFFICE PAPLOA, TEHSIL
JHANDUTTA,
DISTRICT BILASPUR, H.P. 174017.
58. VIVEK SHARMA
SON OF SHRI LAXMI NAND, VILLAGE
PANOL, POST OFFICE AMARPUR,
TEHSIL GHUMARWIN,
DISTRICT BILASPUR, H.P. 174021.
59. ANJNA KUMARI
WIFE OF SANJEEV KUMAR SHARMA,
VILLAGE PANIYALA, POST OFFICE
KOTHI, TEHSIL GHUMARWIN,
DISTRICT BILASPUR H.P. 174021.
60. ABHIMANYU SINGH,
SON OF SHRI JEEVAN SINGH
THAKUR,
VILLAGE KUTWA, TEHSIL ANNI,
DISTRICT KULLU, H.P.
61. RAJNEESH SHARMA
S/O GHANSHYAM DAS SHARMA
R/O VILLAGE CHAILLEY VILLAGE
CHALLEY P.O. CHAILEY
.
SUMMERHILL TEHSIL SHIMLA.
62. LOVE KUMAR SHARMA
S/O SH. RAJENDER PAL SHARMA,
VILL. DARYOTA, PO BHIRA,
TEHSIL & DISTT. HAMIRPUR,
HP-177001 ROLL NO. 503961.
63. LOKESH RAWAT
S/O SH. BALBIR SINGH RAWAT,
WARD NO. 3, NEAR MASZID,
NALAGARH,
DISTT. SOLAN, HP-174101.
ROLL NO. 518999.
64. MANISH KUMAR
S/O HOSHIAR SINGH
VPO-BHINDLA TEHSIL BANGANA
DISTRICT UNA HIMACHAL PRADESH
-177039 ROLL NO.519940.
65. KIRAN KUMARI SHYAM
D/O SH. ASHOK SHYAM.
Y.K. NIWAS, JAWAHAR COLONY,
BHATTAKUFFER, SANJAULI,
SHIMLA-171006 ROLL. NO.514341.
66. NANDNI CHAUHAN
D/O SH. JAG MOHAN
W/O SH. ISHWENDER THAKUR,
MOHINDRA COTTAGE, UPPER
STREET NAHAN,
DISTT. SIRMOUR, HP 173001. ROLL
NO. 517652.
67. AJAY KUMAR
S/O SH. HARI RAM,
VILL. TRAMBI (CHAHARI), PO
REWALSAR, TEHSIL BALH,
DISTT. MANDI, HP. ROLL NO. 509616.
68. RAVINDER CHAUHAN
S/O SH. MEGH SINGH CHAUHAN,
VILL. MORDUGH, PO TIKROO. TEHSIL
JOGINDER NAGAR,
DISTT. MANDI, HP. ROLL NO. 511922.
.
69. RAJESH KUMAR
S/O SH. LACHHMAN SINGH,
H. NO. 138, DIARA SECTOR, PO &
TEHSIL SADAR,
DISTT. BILASPUR, HP-174001 ROLL NO.
501756.
70. ANIL KUMAR
S/O SH. RAI SINGH
VILLAGE ROHIN PO-DHIRWIN
TEHSIL BHORANJ DISTT. HAMIRPUR-
176045
71. SANJAY KUMAR S/O HARI CHAND
VILLAGE- TYOG PO-SIDHPUR TEHSIL
SARKAGHAT (DHARMPUR) DISTT.
MANDI-175040
72. ARCHANA SHARMAW/O S/O AJAY
BHARDWAJ R/O VILLAGE BHOUNG
P.O. ROURI VIA TOTU SHIMLA.
..PETITIONERS
AND
I. STATE OF H.P. THROUGH
PRINCIPAL SECRETARY PERSONNEL
H.P. SECRETARIAT CHOTTA SHIMLA.
2. HIMACHAL PRADESH STAFF
SELECTION COMMISSION HAMIRPUR
DISTRICT HIMACHAL PRADESH
THROUGH ITS SECRETARY.
3. MS BABITA D/O SH RAI SINGH
VILLAGE CHAINDAL P.O. DARKOTI
DISTRICT SHIMLA
(AT SR. NO 839)
4. MAMTA THAKUR D/O SH RAJ
KRISHAN, C/O POOL OFFICE HPU
SUMMER SHIMLA (SR NO. 943)
SHIMLA
Sr.No. Roll Name Total Department Allotted
No. Marks
5. 501003 ABHISHEK CHANDEL 164 HEALTH
.
6. 501008 ABHISHEK THAKUR 158 I & PH
7. 501015 AJAY KUMAR 157 HEALTH
8. 501023 AJAY KUMAR 156 WOMEN & CHILD DEV.
9. 501026 AJAY KUMAR DHIMAN 149 AGRICULTURE
10. 501061 ANJANA KUMARI 173 ELEMENTARY EDUCATION
11. 501069 ANIL KUMAR 160 I & PH
12. 501080 ANIL KUMAR 138 HPSEBL
13. 501093 ANITA KUMARI 138 SC&ST DEV .CORPORATION
14. 501164 ARUN KUMAR 136 ANIMAL HUSBANDRY
15. 501177 ASHOK KUMAR 164 ELEMENTARY EDUCATION
16. 501191
BALBIR SINGH 159 FINANCE (T&A)
17. 501196 BALVIR SINGH 139 AGRICULTURE
18. 501204 BANDNA SHARMA 174 DC OFFICE MANDI
19. 501210 BHAWNA DEVI 173 DC OFFICE BILASPUR
20. 501220 CHAMAN LAL 162 RURAL DEVELOPMENT
21. 501230 CHHOTA RAM 144 DC OFFICE BILASPUR
22. 501231 CHHOTA RAM 148 HPSEBL
23. 501262 DHARMENDER KUMAR 154 HOME GUARD&CIVIL
DEFENCE
24. 501282 DIVESH KUMAR 155 PANCHAYATI RAJ
25. 501287 GAURAV SONI 161 TRANSPORT
26. 501299 HARI DASS 144 HEALTH
27. 501312 INDU 181 HIGHER EDUCATION
28. 501318 JAI LAL 144 WOMEN & CHILD DEV.
29. 501359 KANCHANA DEVI 157 HPSEBL
30. 501369 KASHMIR SINGH 162 I &PH
31. 501372 KAVITA DEVI 149 ELEMENTARY EDUCATION
32. 501381 KISHORI LAL SHARMA 162 HEALTH
33. 501396 KULVINDER SINGH 154 SOCIAL JUSTICE &
EMPOWERMENT
34. 501455 MANOJ KUMAR 155 FOOD &CIVIL SUPPLIES
35. 501473 MEENAKSHI 156 WOMEN & CHILD DEV.
36. 501474 MEENAKSHI 158 HIGHER EDUCATION
.
37. 501528 NARESH KUMAR 138 HPSEBL
HP BUILDING & OTHERS
38. 501551 NEELAM KUMARI 153 CONSTRUCTIONS
WORKER
39. 501569 NEHA KAUNDAL 134 PROSECUTION
40. 501575 NIKKU RAM 137 INDUSTRIES
41. 501580 NISHA DEVI 164 HP BOSE
42. 501590 NISHA THAKUR 159 HEALTH
43. 501591 NISHA DEVI 145 DC OFFICE BILASPUR
44. 501615 PANKAJ KUMAR 140 HPSEBL
45. 501635 PARVEEN KUMAR 153 DC OFFICEL&S
46. 501670 POONAM KUMARI 174 ELEMENTARY EDUCATION
47. 501725 RADHA KRISHAN 134 FINANCE (T&A)
48. 501750 RAJENDER SINGH 166 DC OFFICE BILASPUR
49. 501758 RAJESH KUMAR 142 FOREST
50. 501768 RAJNI KANT 147 HIGHER DUCATION
51. 501773 RAKESH KUMAR 145 HPSEBL
52. 501785 RAKESH KUMAR 156 HEALTH
53. 501816 RAVINDER KUMAR 140 FINANCE(T&A)
54. 501904 SANJAY KUMAR 164 ELEMENTARY EDUCATION
55. 501910 SANJEEEV KUMAR 165 HIGHER EDUCATION
56. 501913 SANJEEV KUMAR 168 HIGHER EDUCATION
57. 501940 SAPNA DEVI 157 AGRICULTURE
58. 501965 SATYENDER SINGH 170 PLANNING
59. 501967 SAURAV SHARMA 178 HIGHER EDUCATION
60. 501987 SHALINI JASWAL 137 PANCHAYATI RAJ
61. 502001 SHASHI PAL 136 INDUSTRIES
62. 502038 SONIKA 168 DC OFFICE BILASPUR
63. 502040 SONU DEVI 154 INDUSTRIES
64. 502041 SONU KUMAR 144 ELEMENTARY EDUCATION
65. 502049 SUDHA 158 HPSEBL
.
66. 502059 SUMAN KUMAR 140 HIGHER EDUCATION
67. 502063 SUNEEL DATT 163 ELEMENTARY EDUCATION
68. 502068 SUNEEL KUMAR 152 ELEMENTARY EDUCATION
69. 502076 SUNIL KUMAR 173 HIGHER EDUCATION
70. 502110 SURENDER 168 HIGHER EDUCATION
71. 502121 SURESH KUMAR 166 HIGHER EDUCATION
72. 502133 TANUJ SHARMA 156 Municipal CORPORATION
DHARAMSALA
73. 502134 TANVI THAKUR 166 AGRICULTURE
74. 502138 JEEWAN LATA 154 HIMUDA
75. 502159 USHA KUMARI 148 HPSEBL
76. 502193 VIKASH SHARMA 175 HIGHER EDUCATION
77. 502220 VINOD KUMAR 154 RURAL DEVELOPMENT
78. 502224 VINOD KUMAR 169 DC OFFICE BILASPUR
79. 502234 VIPIN SHARMA 158 HIGHER EDUCATION
80. 502250 YASHODA DEVI 142 HEALTH
81. 502257 RAVI SHANKAR 153 HIGHER EDUCATION
82. 502302 ABHISHEK BAROTRA 164 ELEMENTARY EDUCATION
83. 502330 ANCHAL 138 HPSEBL
84. 502336 ANIL KUMAR 170 DC OFFICE CHAMBA
85. 502360 ANKUSH KUMAR 137 CO-OPERATION
86. 502368 ANUP KUMAR 138 WOMEN & CHILD DEV.
87. 502370 ANUPAM SHARMA 167 DCOFFICECHAMBA
88. 502419 BHUPINDER SINGH 143 DCOFFICECHAMBA
89. 502428 BOBBY KUMARI 148 HPSEBL
90. 502442 CHANDER KANTA 137 DC OFFICE CHAMBA
91. 502443 CHANDER MANI 141 HPSEBL
92. 502445 CHANDRESH KUMAR 137 FINANCE (T&A)
93. 502469 DEVINDER KUMAR 162 HPSEBL
94. 502489 DIPESH BHARDWAJ 135 DC OFFICE CHAMBA
.
95. 502509 HITENDER SINGH 153 DC OFFICE CHAMBA
96. 502531 HARINDER KUMAR 167 HIGHER EDUCATION
97. 502542 KALYAN SINGH 158 DC OFFICE KANGRA
98. 502543 KAMAL SINGH 151 ELEMENTARY EDUCATION
99. 502556 KARTIKEY CHONA 164 HPPWD
100. 502558 KAVITA 161 DC OFFICE CHAMBA
101. 502566 KHEM PAUL 147 HPSEBL
102. 502582 KULDEEP SINGH 158 DC OFFICE CHAMBA
103. 502629 MANOHAR LAL 170 HPSEBL
104. 502631
MANOJ KUMAR 154 DC OFFICE CHAMBA
105. 502633 MANOJ KUMAR 137 INDUSTRIES
106. 502635 MANOJ KUMAR 140 WOMEN & CHILD DEV.
107. 502640 MARUT BAKSHI 156 DC OFFICE CHAMBA
108. 502650 MEERA KUMARI 160 HIGHER EDUCATION
109. 502663 MUKESH KUMAR 144 WOMEN & CHILD DEV.
110. 502664 MUKESH KUMAR 180 HPPWD
111. 502670 MUNISH KUMAR 147 DC OFFICE CHAMBA
112. 502677 NARENDER KUMAR 158 DC OFFICE CHAMBA
113. 502680 NARESH KUMAR 144 I &PH
114. 502684 NAVEEN KUMAR 186 HIGHER EDUCATION
115. 502703 OM PRAKASH 157 AGRICULTURE
116. 502721 PAPPU RAM 140 ELEMENTARY EDUCATION
117. 502725 PARMESHWARI DEVI 161 HPSEBL
118. 502764 PRAMOD KUMAR 156 FOREST
119. 502775 PRITAM SINGH 146 HPSEBL
120. 502791 RADHA KUMARI 151 HIGHER EDUCATION
121. 502802 RAJEEV KUMAR 150 HPPWD
122. 502803 RAJEEV KUMAR 139 HEALTH
123. 502819 RAJU 160 FINANCE (T&A)
124. 502830 RAKESH KUMAR 163 FOREST
.
125. 502842 RAMESH KUMAR 157 I &PH
126. 502856 RAVI KUMAR 159 HPSEBL
127. 502878 RITA KUMARI 149 HIGHER EDUCATION
128. 502945 SHAKTI PRASAD 120 HEALTH
129. 502987 SUBHASH KUMAR 156 HIGHER EDUCATION
130. 503004 SUNITA DEVI 142 WOMEN & CHILD DEV.
131. 503017 SURENDER KUMAR 140 PANCHAYATI RAJ
132. 503023 SURESH KUMAR 153 I &PH
133. 503030 SURYA PAL 138 CO-OPERATION
134. 503036
TANUJ KUMAR 142 HPSEBL
135. 503067 VIJAY SINGH 172 HIGHER EDUCATION
136. 503078 VIKAS VERMA 168 HIGHER EDUCATION
137. 503081 VIKRAM SINGH 163 WOMEN & CHILD DEV.
138. 503088 VINOD KUMAR 141 HPSEBL
139. 503090 VINOD KUMAR 139 FINANCE (T&A)
140. 503094 VIPAN KUMAR 151 HPPWD
141. 503111 YASHPAL SINGH 155 WOMEN & CHILD DEV.
142. 503131 MUKESH KUMAR 140 HPSEBL
143. 503179 ABHISHEK KUMAR 169 ELEMENTARY EDUCATION
144. 503201 AJAY KUMAR 142 HPSEBL
145. 503257 AMAN SHARMA 159 HPSEBL
146. 503269 AMIT KUMAR 139 HPSEBL
147. 503271 AMIT KUMAR 166 DCOFFICE HAMIRPUR
148. 503278 AMIT KUMAR 156 HPSEBL
149. 503282 AMIT KUMAR 136 HPSEBL
150. 503301 ANAMIKA SHARMA 170 DCOFFICE HAMIRPUR
151. 503333 ANIL KUMAR 176 HIGHER EDUCATION
152. 503337 ANIT KUMAR 166 DC OFFICE HAMIRPUR
153. 503383 ANJU CHAUDHARY 160 HPSEBL
154. 503386 ANKIT GUPTA 155 ANIMAL HUSBANDRY
.
155. 503407 ANSHUL KAUSHIK 157 INFORMATION &
TECHNOLOGY
156. 503442 ARVIND KUMAR 155 FOREST
157. 503444 ARPANA SHARMA 167 DC OFFICE BILASPUR
158. 503462 ARUN KUMAR 167 HIGHER EDUCATION
159. 503468 ARUN KUMAR 153 DC OFFICE CHAMBA
160. 503494 ASHISH KUMAR 156 DC OFFICE KANGRA
161. 503496 ASHISH KUMAR 162 HPSEBL
162. 503501 ASHISH SHARMA 166 ELEMENTARY EDUCATION
163. 503508 ASHOK KUMAR 151 HIGHER EDUCATION
164. 503509 ASHOK KUMAR 139 HP BOSE
165. 503511 ASHOK KUMAR 157 FINANCE (T&A)
166. 503516 ASHU BHATIA 156 HPSEBL
167. 503536 ASWANI KUMAR 148 HPSEBL
168. 503553 BABITA THAKUR 158 TECHNICAL EDUCATION
169. 503613 CHAMAN LAL 148 DCOFFICE HAMIRPUR
170. 503618 CHAMPA KUMARI 162 TECHNICAL EDUCATION
171. 503626 CHANDER SHEKHAR 162 HEALTH
172. 503644 DEEP KUMAR 171 LANGUAGE & CULTURE
173. 503652 DEEPAK KUMAR 166 HIGHER EDUCATION
174. 503653 DEEPAK KUMAR 124 FINANCE (T&A)
175. 503658 DEEPAK SHARMA 140 DCOFFICE HAMIRPUR
176. 503665 DEEPIKA PRAVESH 181 DCOFFICE BILASPUR
177. 503686 DIKSHA GUPTA 172 DCOFFICE HAMIRPUR
178. 503710 DINESH KUMAR 134 HIGHER EDUCATION
179. 503722 DUNI CHAND 132 FINANCE (T&A)
180. 503756 HARJINDER SINGH 154 SOCIAL JUSTICE &
EMPOWERMENT
181. 503765 HOSHIAR SINGH 136 CO-OPERATION
182. 503771 INDU PATYAL 152 HP BOSE
183. 503776 ISHA 167 ELEMENTARY EDUCATION
.
184. 503795 JITENDER KUMAR 143 FOREST
185. 503845 KAMLESH KUMARI 144 HIGHEREDUCATION
186. 503851 KANCHAN KUMARI 143 HPSEBL
187. 503857 KANCHNA DEVI 155 ANIMAL HUSBANDRY
188. 503863 KAPIL DEV 151 HIGHER EDUCATION
189. 503869 KARAM SINGH 161 FOREST
190. 503873 KARTAR CHAND 177 HIGHER EDUCATION
191. 503907 KRISHAN CHAND 139 ANIMAL HUSBANDRY
192. 503932 KUMARI KALPNA 137 HPSEBL
193. 503989 MAMTA DEVI
r 148 HEALTH
194. 503998 MANDEEP KUMAR 140 HEALTH
195. 504009 MANISH KUMAR 180 HPPWD
196. 504012 MANISH KUMAR 152 ELEMENTARY EDUCATION
197. 504024 MANJEET KUMAR 153 HEALTH
198. 504025 MANJEET KUMAR 138 HPSEBL
199. 504033 MANJU 157 HEALTH
200. 504045 MANOJ KUMAR 156 HEALTH
201. 504059 MANOJ KUMAR 138 INDUSTRIES
202. 504063 MANOJ KUMAR 142 HPSEBL
203. 504088 MEENU DEVI 154 URBAN DEVELOPMENT
204. 504128 MUKESH KUMAR 141 HP BOSE
205. 504135 MUKESH KUMARI 140 HPSEBL
206. 504141 MUNISH KUMAR 135 HEALTH
207. 504160 NARESH DHATWALIA 163 HPSEBL
208. 504185 NAVJEET SINGH 165 HPPWD
209. 504195 NEELAM KUMARI 157 HEALTH
210. 504202 NEELAM KUMARI 153 SC& STD EV.CORPORATION
211. 504212 NEERAJ CHAUHAN 177 DC OFFICE HAMIRPUR
212. 504231 NEHA THAKUR 160 TECHNICAL EDUCATION
213. 504259 NISHA KUMARI 147 HIGHER EDUCATION
.
214. 504272 NITIN KUMAR GUPTA 159 HPSEBL
215. 504282 OM SHARAN 141 TECHNICAL EDUCATION
216. 504310 PANKAJ KUMAR 156 TECHNICAL EDUCATION
217. 504336 PAWAN KUMAR 157 I & PH
218. 504339 PAWAN KUMAR 162 HPSEBL
219. 504340 PAWAN KUMAR 155 HIGHER EDUCATION
220. 504405 POONAM SHARMA 163 HP BOSE
221. 504432 PRAVEEN KUMAR 153 SC& STDEV.CORPORATION
222. 504444 PRITAN DEVI 146 HEALTH
223. 504455
PRIYANKA CHAUHAN 142 DC OFFICE HAMIRPUR
224. 504480 PUSHP RAJ 150 HIGHER EDUCATION
225. 504481 PUSHP LATA 139 WOMEN & CHILD DEV.
226. 504484 PUSHPA DEVI 158 WOMEN & CHILD DEV.
227. 504486 PUSHPINDER 145 TECHNICAL EDUCATION
228. 504509 RAJ KUMAR 137 I & PH
229. 504513 RAJ KUMAR 135 HOMEGUARD &
CIVILDEFENCE
230. 504518 RAJAN CHOUDHARY 151 HIGHER EDUCATION
231. 504537 RAJENDER KUMAR 134 SOCIAL JUSTICE &
EMPOWERMENT
232. 504554 RAJESH KUMAR 166 DCOFFICE HAMIRPUR
233. 504569 RAJKRISHAN DHIMAN 152 DCOFFICE HAMIRPUR
234. 504597 RAKESH KUMAR 156 PANCHAYATI RAJ
235. 504603 RAKESH KUMAR 155 ELECTION
236. 504609 RAKESH KUMAR 137 I &PH
237. 504610 RAKESH KUMAR 157 FINANCE (T&A)
238. 504613 RAKESH RANA 157 HPSEBL
239. 504634 RANBIR SINGH 145 HPSEBL
240. 504655 RASEED MOHAMMAD 139 HOMEGUARD & CIVIL
DEFENCE
241. 504657 RASHPAL SINGH 140 HPSEBL
242. 504665 RAVI KUMAR 172 DC OFFICE HAMIRPUR
.
243. 504677 RAVINDER KUMAR 117 HPSEBL
244. 504698 REENA KUMARI 140 HEALTH
245. 504725 REKHA DEVI 157 HPSEBL
246. 504750 RITA DEVI 141 HEALTH
247. 504796 SAMIKSHA SHARMA 158 TECHNICAL EDUCATION
248. 504847 SANJEEV PATIAL 161 I &PH
249. 504848 SANJEEV RANA 147 FOREST
250. 504857 SANTOSH KUMAR 135 I &PH
251. 504870 SAPNA 146 HIGHER EDUCATION
252. 504888
SAPNA RANI 137 HEALTH
253. 504903 SATISH KUMAR 140 HPSEBL
254. 504904 SATISH KUMAR 158 I &PH
255. 504968 SHASHI BALA 153 PRISON & CORRECTIONAL
SERVICES
256. 504970 SHASHI KANT 151 ELEMENTARY EDUCATION
257. 504982 SHASHI PAUL 138 HEALTH
258. 505024 SHIWALI KATOCH 157 TECHNICAL EDUCATION
259. 505029 SHOBHA SHARMA 170 DCOFFICE HAMIRPUR
260. 505031 SHRIKANT KUMAR 147 HIGHER EDUCATION
261. 505124 SUNIL KUMAR 139 HPSEBL
262. 505129 SUNIL KUMAR 142 HEALTH
263. 505137 SUNIL KUMAR 152 HPSEBL
264. 505195 SURJEET SINGH 146 HIGHER EDUCATION
265. 505203 SUSHEEL KUMAR 157 HIGHER EDUCATION
266. 505244 TILAK RAJ 141 TECHNICAL EDUCATION
267. 505299 VIJAY KUMAR 144 HPSEBL
268. 505301 VIJAY KUMAR 147 HIGHER EDUCATION
269. 505305 VIJAY KUMAR 144 DC OFFICE HAMIRPUR
270. 505307 VIJAY KUMAR 154 SOCIAL JUSTICE &
EMPOWERMENT
271. 505309 VIJAY KUMAR 166 HIGHER EDUCATION
.
272. 505316 VIKAS BHARADWAJ 145 ELEMENTARY EDUCATION
273. 505318 VIKAS KAUSHIV 156 WOMEN & CHILD DEV.
274. 505331 VIKASH KUMAR 138 FINANCE (T&A)
275. 505378 VINOD VERMA 158 HPSEBL
276. 505432 VIVEK PURI 170 HPSEBL
277. 505450 SURJITENDER 138 WOMEN & CHILD DEV.
278. 505453 VINAMAR PRASHAR 154 URBAN DEVELOPMENT
279. 505546 AJAY KUMAR 134 DCOFFICE UNA
280. 505557 AJAY KUMAR
r 157 DC OFFICE KANGRA
281. 505558 AJAY KUMAR 140 I &PH
282. 505562 AJAY KUMAR 142 STATE ELECTION
COMMISSION
283. 505572 AJEET KUMAR 142 DC OFFICEKANGRA
284. 505579 AKSHAY KAPOOR 140 HEALTH
285. 505587 AMAN 138 HPSEBL
286. 505615 AMIN CHAND 138 SOCIAL JUSTICE &
EMPOWERMENT
287. 505622 AMIT DOGRA 171 HIGHER EDUCATION
288. 505627 AMIT KUMAR 156 DC OFFICE KANGRA
289. 505629 AMIT KUMAR 142 HPSEBL
290. 505630 AMIT KUMAR 162 HP BOSE
291. 505632 AMIT KUMAR 147 HIGHER EDUCATION
292. 505644 AMIT RANA 176 HIGHER EDUCATION
293. 505666 ANIL KUMAR 145 FOREST
294. 505674 ANIL KUMAR 146 ELEMENTARY EDUCATION
295. 505680 ANIL KUMAR 149 FOOD & CIVILSUPPLIES
296. 505685 ANIL KUMAR 143 HPSEBL
297. 505695 ANISH KUMAR 149 HPSEBL
298. 505700 ANISH KUMAR 139 FINANCE (T&A)
299. 505747 ANKUR SINGHOTRA 168 HIGHER EDUCATION
300. 505749 ANKIT DOGRA 171 DCOFFICEKANGRA
.
301. 505765 ANKUSH KUMAR 136 DC OFFICE KANGRA
302. 505773 ANOOP KUMAR 155 CO-OPERATION
303. 505792 ANUJ KUMAR 150 HEALTH
304. 505806 ANURADHA CHOPRA 164 HP BOSE
305. 505841 ARUN SINGH 134 DC OFFICE CHAMBA
306. 505844 ARUNA DEVI 144 HP BOSE
307. 505854 ARVIND SOOD 145 HPSEBL
308. 505887 ASHISH WALIA 160 DC OFFICE KANGRA
309. 505902 ASHWANI KUMAR 164 I &PH
310. 505904
ASHWANI KUMAR 135 SOCIAL JUSTICE &
EMPOWERMENT
311. 505921 AVINASH CHAUDHARY 138 HPSEBL
312. 505924 AVINASH KUMAR 161 I &PH
313. 505930 AVNEESH KUMAR 145 DC OFFICE KANGRA
314. 505949 BALBIR KUMAR 146 HIGHER EDUCATION
315. 505994 BIPAN SINGH 150 ELEMENTARY EDUCATION
316. 505997 BIRANJANA KUMARI 134 HIMUDA
317. 506010 CHANDER SHEKHAR 152 HIGHER EDUCATION
318. 506080 DINESH KUMAR 162 HP BOSE
319. 506106 GAURAV KUMAR 139 WOMEN & CHILD DEV.
320. 506110 GAURAV SHARMA 156 WOMEN & CHILD DEV.
321. 506133 GURMEET KUMAR 141 TECHNICAL EDUCATION
322. 506134 GURMEET SINGH 161 AGRICULTURE
323. 506151 HEM RAJ 152 I & PH
324. 506173 ISHWAR DASS 122 SOCIAL JUSTICE &
EMPOWERMENT
325. 506179 JAGDISH CHAND 138 TECHNICAL EDUCATION
326. 506181 JAGDISH CHAND 115 HEALTH
327. 506187 JASBIR SINGH 158 HPPWD
328. 506193 JASVIR KUMAR 136 PANCHAYATI RAJ
329. 506197 JATINDER KUMAR 137 HEALTH
.
330. 506205 JITENDER KUMAR 132 AGRICULTURE
331. 506237 KALPNA KUMARI 142 WOMEN & CHILD DEV.
332. 506244 KAMAL CHOUDHARY 163 HP BOSE
333. 506245 KAMAL DEEP 141 HPSEBL
334. 506262 KAMLESH KUMAR 154 HIMUDA
335. 506276 KAPIL DEV 154 LAND RECORDS
336. 506293 KAVISH KONDAL 152 HIGHER EDUCATION
337. 506325 KRANTI KUMAR 144 ELEMENTAR EDUCATION
338. 506361 KUSUM KUMAR 150 HIGHER EDUCATION
339. 506394
MADHU BALA 137 HEALTH
340. 506400 MAHINDER SINGH 146 HPSEBL
341. 506408 MAMTA KUMARI 156 TECHNICAL EDUCATION
342. 506429 MANISH KUMAR 141 I &PH
343. 506441 MANJEET KUMAR 140 I &PH
344. 506470 MANOJ KUMAR 165 ELEMENTARY EDUCATION
345. 506483 MAYA DEVI 154 HIMUDA
346. 506488 MEENADEVI 133 HOMEGUARD &
CIVILDEFENCE
347. 506489 MEENA DEVI 147 HIGHER EDUCATION
348. 506512 MINAKSHI THAKUR 140 INDUSTRIES
349. 506513 MITAKSHI 138 DC OFFICE KANGRA
350. 506520 MOHINDER PAL 134 HIGHER EDUCATION
351. 506542 MONIKA DEVI 158 TECHNICAL EDUCATION
352. 506548 MONIKA KUMARI 138 CO-OPERATION
353. 506567 MUKUL 156 DC OFFICE KANGRA
354. 506568 MUNEESHA 143 INDUSTRIES
355. 506586 MUNISH KUMAR 145 HPSEBL
356. 506612 NARINDER KUMAR 143 HEALTH
357. 506614 NARINDER SINGH 147 ELEMENTARY EDUCATION
358. 506641 NEEL KAMAL 161 DCOFFICEKANGRA
.
359. 506674 NIDHI SHARMA 161 DCOFFICEKANGRA
360. 506713 NITIN KUMAR 136 TRANSPORT
361. 506714 NITIN THAKUR 179 HIGHEREDUCATION
362. 506715 NITISH 147 DC OFFICE KANGRA
363. 506739 PANKAJ BHATIYA 134 SOCIAL JUSTICE &
EMPOWERMENT
364. 506745 PANKAJ KUMAR 141 SOCIAL JUSTICE &
EMPOWERMENT
365. 506752 PANKAJ KUMAR 145 ELEMENTARY EDUCATION
366. 506772 PARDEEP KUMAR 140 HEALTH
367. 506787
PARVEEN KUMAR 136 CO-OPERATION
368. 506833 POOJA KUMARI 154 HOME GUARD & CIVIL
DEFENCE
369. 506868 PRAVEEN KUMAR 181 HP BOSE
370. 506873 PRAVESH BHATIA 163 HPSEBL
371. 506916 PUSHPINDER 140 I &PH
372. 506931 RAHUL 142 INFORMATION &
TECHNOLOGY
373. 506937 RAHUL KAPOOR 145 DC OFFICE KANGRA
374. 506948 RAJ KUMAR 163 DC OFFICE KANGRA
375. 506949 RAJ KUMAR 151 ELEMENTARY EDUCATION
376. 506953 RAJ KUMAR 147 HPSEBL
377. 506959 RAJAN KAPOOR 150 HIGHER EDUCATION
378. 506981 RAJEEV KUMAR 155 DC OFFICE KANGRA
379. 506987 RAJENDER KUMAR 163 DC OFFICE CHAMBA
380. 506990 RAJESH CHAND 145 HPSEBL
381. 506997 RAJESH KUMAR 148 HIGHER EDUCATION
382. 507013 RAJEEV KUMAR 160 HPSEBL
383. 507033 RAJ KUMBER KATOCH 159 TECHNICAL EDUCATION
384. 507098 RAMAN KUMAR 139 HPSEBL
385. 507105 RAMAN SINGH 166 HPSEBL
386. 507110 RAMESHWAR 155 INDUSTRIES
.
387. 507117 RANBIR SINGH 145 HPSEBL
388. 507128 RANJEET SINGH 139 HPSEBL
389. 507171 RAVINDER KUMAR 115 HPSEBL
390. 507185 RAVINDER KUMAR 162 FOREST
391. 507204 REENU 134 HIMUDA
392. 507218 RENU BALA 138 DC OFFICE KANGRA
393. 507228 REVEK KUMAR 140 FOREST
394. 507239 RINKU KUMAR 150 HPSEBL
395. 507249 RISHU CHOUDHARY 138 HPSEBL
396. 507251
RITA CHOPRA 136 ANIMAL HUSBANDRY
397. 507267 ROHIT DHIMAN 139 HEALTH
398. 507281 ROHIT RAJAN 168 HP BOSE
399. 507293 RUCHI SHARMA 156 DC OFFICE KANGRA
400. 507341 SANDEEP KUMAR 151 DC OFFICE KANGRA
401. 507348 SANDEEP KUMAR 137 FINANCE (T&A)
402. 507349 SANDEEP KUMAR 138 HPSEBL
403. 507363 SANDHYA DEVI 153 HP BOSE
404. 507373 SANJAY KUMAR 143 I &PH
405. 507398 SANJAY KUMAR 145 DC OFFICE KANGRA
406. 507400 SANJEET KUMAR 149 DC OFFICE KANGRA
407. 507403 SANJEEV KUMAR 145 FOOD & CIVIL SUPPLIES
408. 507419 SANJEEV KUMAR 155 HP BOSE
409. 507427 SANJEEV KUMAR 163 HEALTH
410. 507449 SAPNA 160 HPSEBL
411. 507481 SARV JEET 143 I &PH
412. 507485 SATISH KUMAR 127 HPSEBL
413. 507492 SATISH KUMAR 157 I &PH
414. 507503 SAURABH SHARMA 171 DC OFFICE KANGRA
415. 507519 SEEMA DEVI 144 HIGHER EDUCATION
416. 507574 SHASHI PAUL 137 HPSEBL
.
417. 507585 SHESHAV 134 LANGUAGE & CULTURE
418. 507620 SHIVANI 134 LAND RECORDS
419. 507621 SHIVANI 141 FINANCE (T&A)
420. 507625 SHIVANI MISHRA 175 FOOD & CIVIL SUPPLIES
421. 507646 SOM DUTT 134 LAND RECORDS
422. 507648 SONIA 135 SOCIAL JUSTICE &
EMPOWERMENT
423. 507656 SONIKA KUMARI 143 WOMEN & CHILD DEV.
424. 507667 SUBHASH CHAND 139 ANIMALHUSBANDRY
425. 507670 SUDERSHANA KUMARI 152 HIGHER EDUCATION
426. 507676 SUDHIR KUMAR 151 HPSEBL
427. 507677 SUDHIR KUMAR 146 ELEMENTARY EDUCATION
428. 507684 SUKHRAM 136 AGRICULTURE
429. 507697 SUMAN KUMAR 134 PROSECUTION
430. 507699 SUMAN KUMARI 132 HEALTH
431. 507702 SUMEET KUMAR 177 HIGHER EDUCATION
432. 507713 SUNIT KUMAR 151 ELEMENTARY EDUCATION
433. 507722 SUNEEL KUMAR 137 HPSEBL
434. 507737 SUNIL KUMAR 125 DC OFFICE KANGRA
435. 507786 SURENDER KUMAR 152 FINANCE (T&A)
436. 507787 SURENDER SINGH 147 HIGHER EDUCATION
437. 507789 SURESH KUMAR 137 TECHNICA LEDUCATION
438. 507795 SURJEET KUMAR 156 HPSEBL
439. 507807 SUSHIL KUMAR 152 PLANNING
440. 507810 SUSHIL KUMAR 143 HPSEBL
441. 507818 SUSHMA KUMARI 145 I &PH
442. 507872 VANDANA SHARMA 167 HIGHER EDUCATION
443. 507898 VIJAY KUMAR 157 TECHNICAL EDUCATION
HP BUILDING & OTHERS
444. 507900 VIJAY KUMAR 133 CONSTRUCTIONS
445. 507901 VIJAY KUMAR 154 ELEMENTARY EDUCATION
.
446. 507902 VIJAY KUMAR 159 DC OFFICE KANGRA
447. 507908 VIJAY KUMAR 161 HPSEBL
448. 507947 VIKRANT KATOCH 164 ELEMENTARY EDUCATION
449. 507950 VINAY KUMAR 145 ELEMENTARY EDUCATION
450. 507972 VINOD KUMAR 142 HPSEBL
451. 507974 VINOD KUMAR 143 HPPWD
452. 507977 VINOD KUMAR 140 DC OFFICE KANGRA
453. 507996 VIPAN KUMAR 138 HPSEBL
454. 508001 VIRENDER 146 ELEMENTARY EDUCATION
455. 508013 VISHAL
r 138 TECHNICAL EDUCATION
456. 508027 VISHAL PAL 157 HPSEBL
457. 508029 VISHAL SAINI 137 ANIMAL HUSBANDRY
458. 508043 VIVEK KUMAR 146 DC OFFICE KANGRA
459. 508048 VIVEK SINGH 98 CO-OPERATION
460. 508068 ABHINANDAN KUMAR 150 HIGHER EDUCATION
461. 508125 AMIT KUMAR 146 I &PH
462. 508195 KARAM SINGH 146 HP BOSE
463. 508220 NAGENDER SINGH 143 DC OFFICE KINNAUR
464. 508247 PURAN KUMARI 138 DC OFFICE KINNAUR
465. 508269 RAVINDER SINGH 141 I & PH
466. 508272 SANAM ZNAGMO 137 SC&STDEV. CORPORATION
467. 508328 SUMAN KUMAR 121 HPSEBL
468. 508369 AJAY KUMAR 163 HPSEBL
469. 508379 AMAN DOGRA 145 DCOFFICE HAMIRPUR
470. 508382 AMAR SINGH 139 HPSEBL
471. 508395 ANITA 149 ELEMENTARYEDUCATION
472. 508401 ANITA DEVI 141 HPSEBL
473. 508406 ANITA KUMARI 145 AGRICULTURE
474. 508433 ASHA DEVI 162 FOREST
475. 508488 BHUPENDER SINGH 174 HIGHEREDUCATION
.
476. 508497 BIRBAL 137 HPSEBL
477. 508501 BODH RAJ 164 ELEMENTARY EDUCATION
478. 508504 CHAMAN LAL 145 ELEMENTARY EDUCATION
479. 508511 CHANDRIKA KAPOOR 165 ELEMENTARY EDUCATION
480. 508519 CHHERING DIKI 140 ELEMENTARY EDUCATION
481. 508521 CHIRANJILAL SHARMA 159 HIGHER EDUCATION
482. 508530 DILIP KUMAR 172 FOREST
483. 508568 DHARAM DASS 169 ELEMENTARY EDUCATION
484. 508574 DHARMENDER VERMA 169 FOREST
485. 508578
DHARMENDER SINGH 175 HIGHER EDUCATION
486. 508624 GHANSHYAM SINGH 150 ELEMENTARY EDUCATION
487. 508659 HEMP RAKASH 149 PANCHAYATIRAJ
488. 508683 HOSHIYAR SINGH 164 DCOFFICEMANDI
489. 508699 JAGDISH KUMAR 140 WOMEN & CHILD DEV.
490. 508712 JHABE RAM 148 AGRICULTURE
491. 508732 KAMLA DEVI 139 HEALTH
492. 508750 KEHAR SINGH 143 HPSEBL
493. 508763 KISHAN LAL 121 HPSEBL
494. 508785 LAKSHMANI DEVI 159 I &PH
495. 508813 LOT RAM 154 PROSECUTION
496. 508844 MANOJ KUMAR 167 HIGHER EDUCATION
497. 508849 MANISH SHARMA 155 LANGUAGE & CULTURE
498. 508851 MANJU KUMARI 142 FOREST
499. 508879 MINAKSHI THAKUR 166 HPSEBL
500. 508880 MINENDER SINGH 158 FOOD & CIVILSUPPLIES
501. 508883 MOHAN LAL 153 SC&STDEV. CORPORATION
502. 508904 NARENDER KUMAR 161 FOREST
503. 508922 NEELAM 149 HPSEBL
504. 508934 NEERJA SHARMA 155 DC OFFICE UNA
505. 508939 NEHA KUMARI 162 HIGHER EDUCATION
.
506. 508969 OM DUTT 150 HIGHER EDUCATION
507. 509000 POONAM 144 HPSEBL
508. 509015 PRANAV THAKUR 161 DC OFFICE KANGRA
509. 509038 PURAN CHAND 157 FOREST
510. 509045 PUSHP RAJ PURAN 152 HPSEBL
511. 509046 PUSHPA DEVI 148 HPSEBL
512. 509054 RACHANA BRAMTAH 136 LABOUR COMMISSIONER
513. 509056 RACHNA THAKUR 160 HPSEBL
514. 509082 RAJESH KUMAR 143 I &PH
515. 509091
RAJESH THKAUR 173 HIGHER EDUCATION
516. 509095 RAJNEE KUMARI 137 I &PH
517. 509116 RAMANA 166 ELEMENTARY EDUCATION
518. 509118 RAMESH KUMAR 172 DC OFFICE MANDI
519. 509141 REENA 155 PANCHAYATI RAJ
520. 509172 RISHI RAJ 164 ELEMENTARY EDUCATION
521. 509174 RITA THAKUR 159 AGRICULTURE
522. 509183 ROOM SINGH 164 HPSEBL
523. 509190 RUBIYA KUMARI 160 TECHNICAL EDUCATION
524. 509193 RUMLA DEVI 154 CO-OPERATION
525. 509220 SANJOG SINGH 157 HPSEBL
526. 509223 SANTOSH KUMAR 153 HPSEBL
527. 509227 SARITA THAKUR 180 ELEMENTARY EDUCATION
528. 509237 SAVITA 150 HPSEBL
529. 509250 SHALINI 162 HPSEBL
530. 509255 SHASHI VERMA 167 ELEMENTARY EDUCATION
531. 509284 SOM DEV 154 SOCIAL JUSTICE &
EMPOWERMENT
532. 509295 SONIA THAKUR 162 HEALTH
533. 509299 SUBHASH KUMAR 153 SC & ST DEV.
CORPORATION
534. 509316 SUNIL KUMAR 155 LABOUR COMMISSIONER
.
535. 509326 SUNITA BODH 137 HIGHER EDUCATION
536. 509333 SUNITA RAVAT 146 HPSEBL
537. 509344 SURENDER SINGH 173 HIGHER EDUCATION
538. 509347 SURESH KUMAR 151 HIGHER EDUCATION
SURINDER KUMAR
539. 509349 134 PROSECUTION
540. 509356 SWEETY 151 HPSEBL
541. 509368 TARUN KUMAR 143 HPSEBL
542. 509369 TARUN THAKUR 157 HPSEBL
543. 509385 THAKUR DASS
r 142 FINANCE(T&A)
544. 509387 THULLU RAM 139 ANIMAL HUSBANDRY
545. 509396 TRISHLA DEVI 166 HIGHER EDUCATION
546. 509409 USHA THAKUR 169 HIGHER EDUCATION
547. 509420 VARYAM SINGH 156 I &PH
548. 509422 VED PRAKASH 160 HPSEBL
549. 509441 VIJAY KUMAR 146 HIGHER EDUCATION
550. 509452 VINOD 145 HPSEBL
551. 509481 YASH PAL THAKUR 160 HIGHER EDUCATION
552. 509483 YOG RAJ 153 PROSECUTION
553. 509495 TANZIN 141 DCOFFICE SIRMOUR
554. 509528 KAPIL DEV 141 FOREST
555. 509609 AJAY KUMAR 144 WOMEN & CHILD DEV.
556. 509620 AJAY KUMAR 129 DC OFFICEMANDI
557. 509623 AJAY SHARMA 155 ANIMAL HUSBANDRY
558. 509625 AJEET KUMAR 150 ELEMENTARY EDUCATION
559. 509638 AMAN DEEP 164 HPPWD
560. 509644 AMAR CHAND 134 HOME GUARD &
CIVILDEFENCE
561. 509647 AMAR SINGH 146 HIGHER EDUCATION
562. 509650 AMARJEET SINGH 137 HPSEBL
563. 509661 AMIT KUMAR 152 DC OFFICE MANDI
564. 509666 AMIT KUMAR 153 HEALTH
.
565. 509682 ANAND MURTI 138 HPSEBL
566. 509735 ANITA KUMARI 159 WOMEN & CHILD DEV.
567. 509746 ANJANA DEVI 158 HPSEBL
568. 509784 ANOOP KUMAR 153 DC OFFICE UNA
569. 509800 ANURADHA 124 HPSEBL
570. 509802 ANURADHA 140 TECHNICAL EDUCATION
571. 509804 ANURAG 139 FOREST
572. 509841 ASHISH KUMAR 144 HPSEBL
573. 509842 ASHISH KUMAR 167 DC OFFICE MANDI
574. 509859
ASHWANI KUMAR 141 HPSEBL
575. 509895 BANDANA DEVI 139 I &PH
576. 509897 BANDANA THAKUR 155 PANCHAYATI RAJ
577. 509905 BANITA KUMARI 156 HPSEBL
578. 509923 BHAGAT RAM 160 WOMEN & CHILD DEV.
579. 509930 BHARAT ARORA 153 MUNICIPALCORPORATION
DHARAMSALA
580. 509938 BHARATI SHARMA 159 HEALTH
581. 509945 BHARTI 161 WOMEN &CHILD DEV.
582. 509949 BHAVAN KUMAR 155 HORTICULTURE
583. 509952 BHAVNA DEVI 124 HEALTH
584. 509978 BHOPENDER KUMAR 136 LANDRECORDS
585. 509981 BHUP SINGH 154 CO-OPERATION
586. 510015 BODH RAJ 156 FOREST
587. 510016 BOBBY KUMAR 143 HEALTH
588. 510021 BRIJ LAL 140 WOMEN & CHILD DEV.
589. 510026 CHAMAN 142 TECHNICAL EDUCATION
590. 510043 CHAMAN PRAKASH 161 AGRICULTURE
591. 510046 CHAMPA DEVI 161 HPSEBL
592. 510063 CHANDER MANI 138 AGRICULTURE
593. 510065 CHANDER SINGH 140 HEALTH
.
594. 510068 CHANDNI 162 FOREST
595. 510076 CHARAN JIT 164 DC OFFICE MANDI
596. 510084 CHET RAM 154 HPSEBL
597. 510087 CHETAN 173 HIGHER EDUCATION
598. 510092 CHETNA TANDON 168 DC OFFICE MANDI
599. 510115 DALIP KUMAR 141 HPSEBL
600. 510118 DILIP SINGH 165 HIGHER EDUCATION
601. 510130 DAULAT RAM 158 WOMEN & CHILD DEV.
602. 510139 DEEP KUMAR 151 HPSEBL
603. 510143
DEEP RAJ 151 TRANSPORT
604. 510157 DEEPAK KUMAR 163 DC OFFICEL &S
605. 510204 DHANI RAM 150 SC & STDEV.CORPORATION
606. 510222 DHARMENDER SINGH 155 HORTICULTURE
607. 510224 DHEERAJ KUMAR 144 ELEMENTARY EDUCATION
608. 510242 DIMPLE KUMARI 143 HPSEBL
609. 510248 DINA NATH 152 HPSEBL
610. 510249 DINA NATH 146 DC OFFICE MANDI
611. 510274 DIVENDER SINGH 154 ANIMAL HUSBANDRY
612. 510298 DURGI DEVI 153 DC OFFICE MANDI
613. 510308 GAGAN SHARMA 172 DC OFFICE MANDI
614. 510321 GAURAV KUMAR 146 HIGHER EDUCATION
615. 510335 GHAN SHYAM 135 YOUTH SERVICES &
SPORTS
616. 510370 GOPAL SINGH 146 AGRICULTURE
617. 510374 GOVERDHAN SINGH 138 HPSEBL
618. 510381 GULAB SINGH 154 RURALDEVELOPMENT
619. 510389 GUR DEV 137 HPSEBL
620. 510394 HAMIR SINGH 158 HPSEBL
621. 510395 HANS RAJ 163 HPSEBL
622. 510398 HANS RAJ 152 HPSEBL
.
623. 510411 HARISH SHARMA 158 HEALTH
624. 510420 HARISH KUMAR 138 HEALTH
625. 510421 HARISH KUMAR 172 I &PH
626. 510426 HARISH KUMAR 170 HPSIDC
627. 510434 HARSH LATA 168 HIGHER EDUCATION
628. 510456 HEM RAJ 171 DC OFFICE MANDI
629. 510462 HEM RAJ 160 FOREST
630. 510463 HEM RAJ 145 HIGHER EDUCATION
631. 510474 HEMANT 156 HEALTH
632. 510481
HEM LATA 154 SC& STDEV. CORPORATION
633. 510486 HET RAM 149 HIGHER EDUCATION
634. 510487 HET RAM 149 HIGHER EDUCATION
635. 510521 INDER SINGH 145 HPPWD
636. 510555 JAI PAL 134 HOME GUARD &
CIVILDEFENCE
637. 510556 JAI PAL 173 DC OFFICE MANDI
638. 510583 JHAVE RAM 141 WOMEN & CHILD DEV.
639. 510585 JITEDNER SINGH 159 TOWN &
COUNTRYPLANNING
640. 510629 KAKU 165 ELEMENTARY EDUCATION
641. 510637 KALPANA SIHAL 138 HEALTH
642. 510650 KAMAL KISHORE 143 HPSEBL
643. 510654 KAMAL PARKASH 158 I &PH
644. 510656 KAMAL SHARMA 157 TECHNICAL EDUCATION
645. 510668 KAMLESH KAUSHAL 137 TECHNICAL EDUCATION
646. 510689 KANTA DEVI 141 TECHNICALEDUCATION
647. 510721 KESHAV RAM 155 HIGHEREDU CATION
648. 510722 KEWAL KRISHAN 147 ELEMENTARY EDUCATION
649. 510725 KHAZANA RAM 153 HOME GUARD & CIVIL
DEFENCE
650. 510734 KHEM RAJ 153 DC OFFICE CHAMBA
651. 510735 KHEM RAJ 155 CO-OPERATION
.
652. 510738 KHEEM RAJ 158 HPSEBL
653. 510745 KHEM SINGH 136 HOME GUARD &
CIVILDEFENCE
654. 510763 KIRAN KUMARI 135 SOCIAL JUSTICE &
EMPOWERMENT
655. 510771 KISHAN CHAND 148 HEALTH
656. 510780 KRISHAN DEV 142 I &PH
657. 510790 KRISHAN KUMAR 134 LANGUAGE & CULTURE
658. 510800 KUKU RAM 135 CO-OPERATION
659. 510801 KULBHUSHAN THAKUR 158 HEALTH
660. 510806
KULDEEP CHAND 145 HPSEBL
661. 510819 KUMARI ANJANI 163 HP BOSE
662. 510839 KUSHAM LATA 160 HEALTH
663. 510869 LALIT KUMAR 160 DC OFFICE KANGRA
664. 510870 LALIT KUMAR 158 I &PH
665. 510872 LALIT KUMAR 146 DC OFFICE MANDI
666. 510890 LATA DEVI 141 FOREST
667. 510898 LAVISHA SHARMA 167 TECHNICAL EDUCATION
668. 510905 LEELA DHAR 152 ELEMENTARY EDUCATION
669. 510906 LEELA DHAR 153 ELEMENTARY EDUCATION
670. 510908 LEELA DHAR 185 HPSEBL
671. 510913 LEKHRAJ 158 HEALTH
672. 510930 MADAN KUMAR 143 I &PH
673. 510932 MADAN LAL 158 HPSEBL
674. 510946 MAHENDER KUMAR 145 ELEMENTARY EDUCATION
675. 510955 MAHESH KUMAR 158 HEALTH
676. 510983 MAN SINGH 143 HPSEBL
677. 510985 MANEESH KUMAR 156 FOREST
678. 511006 MANJEET SEN 161 DC OFFICE MANDI
679. 511013 MANJU DEVI 161 HPSEBL
680. 511015 MANJU DEVI 159 HEALTH
.
681. 511019 MANJULA KUMARI 154 INDUSTRIES
682. 511030 MANOJ KUMAR 160 HPSEBL
683. 511035 MANOJ KUMAR 155 PANCHAYATI RAJ
684. 511121 MOHAR LAL 158 TECHNICAL EDUCATION
685. 511122 MOHAR LAL 145 HIGHER EDUCATION
686. 511170 MUNISH KUMAR 140 DC OFFICE MANDI
687. 511175 MUNSHI RAM 155 FOREST
688. 511178 NAG DEV 159 FINANCE (T&A)
689. 511189 NAND LAL 146 HIGHER EDUCATION
690. 511200
NARENDER KUMAR 159 AGRICULTURE
691. 511215 NARESH KUMAR 153 ELEMENTARY EDUCATION
692. 511227 NARESH KUMAR 138 WOMEN & CHILD DEV.
693. 511233 NARESH KUMAR 158 TECHNICAL EDUCATION
694. 511242 NASEEB KUMAR 125 HPSEBL
695. 511263 NEEL KAMAL 164 ELEMENTARY EDUCATION
696. 511300 NEERAJ KUMAR 141 AGRICULTURE
697. 511301 NEERAJ KUMAR 162 HPSEBL
698. 511320 NEK RAM 161 HP BOSE
699. 511334 NIRMLA DEVI 178 HIGHER EDUCATION
700. 511361 NISHA KUMARI 142 TECHNICAL EDUCATION
701. 511366 NISHANT THAKUR 173 HIGHER EDUCATION
702. 511390 OM PARKASH 110 SOCIAL JUSTICE &
EMPOWERMENT
703. 511391 OM CHAND 142 HPPWD
704. 511392 OM PARKASH 159 HPSEBL
705. 511396 OM PRAKASH 171 PROSECUTION
706. 511398 OM PRAKASH 153 DC OFFICE L&S
707. 511406 OM PRAKSH 152 DC OFFICE MANDI
708. 511421 PALLVI 138 DC OFFICE BILASPUR
709. 511427 PANJKU RAM 138 FINANCE (T&A)
.
710. 511436 PANKAJ KUMAR 148 HIGHER EDUCATION
711. 511484 PAWAN KUMAR 135 ELEMENTARY EDUCATION
712. 511493 PAWAN KUMAR 161 FINANCE (T&A)
713. 511522 POOJA DEVI 144 ELEMENTARY EDUCATION
714. 511527 POOJA DEVI 169 I &PH
715. 511538 POONAM 155 INDUSTRIES
716. 511549 PRADEEP KUMAR 125 HEALTH
717. 511561 PRAKASH CHAND 159 HEALTH
718. 511564 PRAKASH CHAND 123 INDUSTRIES
719. 511582
PRATIBHA THAKUR 180 HIGHER EDUCATION
720. 511584 PRATIMA VERMA 155 ELECTION
721. 511621 PREM SINGH 155 HORTICULTURE
722. 511643 PRIYANKA KUMARI 158 HEALTH
723. 511655 PROVINA 141 HEALTH
724. 511673 PUSHAP RAJ 154 PROSECUTION
725. 511678 PUSHPA DEVI 149 HEALTH
726. 511686 RADHA DEVI 159 HEALTH
727. 511702 RAJ KUMAR 147 HIGHER EDUCATION
728. 511725 RAJENDER KUMAR 135 DC OFFICE UNA
729. 511734 RAJENDER PAL 138 WOMEN & CHILD DEV.
730. 511735 RAJENDER SINGH 166 DC OFFICE MANDI
731. 511741 RAJESH KUMAR 160 TECHNICAL EDUCATION
732. 511745 RAJESH KUMAR 169 HPSEBL
733. 511759 RAJESH KUMAR 146 DC OFFICE MANDI
734. 511767 RAJNI 173 DC OFFI E MANDI
735. 511777 RAKESH KUMAR 156 FOREST
736. 511785 RAKESH KUMAR 163 DC OFFICE MANDI
737. 511793 RAKESH KUMAR 135 LABOUR COMMISSIONER
738. 511872 RANBIR SINGH 147 FOOD & CIVILSUPPLIES
739. 511874 RANDHIR SINGH 172 DC OFFICE MANDI
.
740. 511880 RANVEER SINGH 157 TECHNICAL EDUCATION
741. 511892 RAVI KUMAR 155 INDUSTRIES
742. 511905 RAVI THAKUR 172 HPPWD
743. 511936 REENA KUMARI 156 HEALTH
744. 511986 RITU KUMARI 159 HPSEBL
745. 512012 ROSHAN LAL 156 I &PH
746. 512059 SANGEETA 179 HIGHER EDUCATION
747. 512066 SANJAY KUMAR 159 HPSEBL
748. 512068 SANJAY KUMAR 149 HP BOSE
749. 512070
SANJAY KUMAR 167 DC OFFICE MANDI
750. 512073 SANJAY KUMAR 138 PLANNING
751. 512078 SANJAY KUMAR 141 HPSEBL
752. 512084 SANJAY KUMAR 135 LAND RECORDS
753. 512108 SANJEEV KUMAR 146 HIGHER EDUCATION
754. 512130 SANTOSH KUMAR 170 HIGHER EDUCATION
755. 512147 SAPNA DEVI 152 HIGHER EDUCATION
756. 512148 SAPNA DEVI 139 HPSEBL
757. 512150 SAPNA DEVI 177 DC OFFICE MANDI
758. 512161 SARITA 176 DC OFFICE MANDI
759. 512288 SITA DEVI 145 HIGHER EDUCATION
760. 512332 SUDESH KUMAR 144 HPSEBL
761. 512334 SUKH DEV 109 SOCIAL JUSTICE &
EMPOWERMENT
762. 512342 SUMAN KUAMRI 160 TECHNICAL EDUCATION
763. 512349 SUMEET KUMAR 138 TECHNICAL EDUCATION
764. 512371 SUNIL KUMAR 157 HPSEBL
765. 512373 SUNIL KUMAR 155 LABOUR COMMISSIONER
766. 512378 SUNIL KUMAR 156 HPSEBL
767. 512386 SUNIL KUMAR 156 TECHNICAL EDUCATION
768. 512387 SUNIL KUMAR 166 HIGHER EDUCATION
.
769. 512389 SUNIL KUMAR 156 FINANCE (T&A)
770. 512390 SUNIL KUMAR 159 AGRICULTURE
771. 512428 SUNNY RAWAT 160 HEALTH
772. 512434 SURAT RAM 140 HPPWD
773. 512441 SURINDER KUMAR 138 HEALTH
774. 512445 SURESH CHAND 153 DC OFFICE L &S
775. 512460 SURESH KUMAR 144 DC OFFICE MANDI
776. 512468 SURJEET SINGH 129 HPSEBL
777. 512479 SUSHEEL KUMAR 151 ELEMENTARY EDUCATION
778. 512501 SWEETY
r 162 INFORMATION &
TECHNOLOGY
779. 512527 TEK CHAND 141 DC OFFICE MANDI
780. 512533 TEK CHAND 157 HPSEBL
781. 512535 TEK SINGH 158 INDUSTRIES
782. 512550 TILAK RAJ 153 HPSIDC
783. 512551 TILAK RAJ 160 HPSEBL
784. 512552 TILAK RAJ 167 HPSEBL
785. 512557 TULSI DEVI 163 HP BOSE
786. 512560 TWARU 149 HIGHER EDUCATION
787. 512588 USHMA KUMARI 143 HPSEBL
788. 512607 VED PARKASH 151 DC OFFICE KANGRA
789. 512611 VED PRAKASH 146 TRANSPORT
790. 512614 VEENA KUMARI 137 WOMEN & CHILD DEV.
791. 512637 VIJAY KUMAR 160 DC OFFICE MANDI
792. 512639 VIJAY KUMAR 144 HEALTH
793. 512650 VIJAY PRAKASH 157 HPSEBL
794. 512655 VIJAY SINGH 168 HIGHER EDUCATION
795. 512656 VIJENDER KUMAR 131 I & PH
796. 512659 VIKAS KUMAR 135 ANIMAL HUSBANDRY
797. 512667 VIKRAM KUMAR 153 HOME GUARD & CIVIL
DEFENCE
.
798. 512685 VINOD KUMAR 145 FOREST
799. 512689 VINOD KUMAR 157 HPSEBL
800. 512690 VINOD KUMAR 135 SOCIAL JUSTICE &
EMPOWERMENT
801. 512718 VIRENDER THAKUR 162 FOOD & CIVILSUPPLIES
802. 512734 VIVEK THAKUR 154 HP PERC
803. 512735 VIVEK THAKUR 178 FINANCE(T&A)
804. 512750 YAMINI SHARMA 158 WOMEN & CHILD DEV.
805. 512852 ABHISHEK KAPOOR 160 HPSEBL
ADITYA KUMAR HPBUILDING&OTHERSCO
806. 512863 ALIAS
r 134 NSTRUCTIONS BOARD
807. 512869 AJAY 155 ELECTION
808. 512878 AJAY KUMAR 164 FOOD &CIVIL SUPPLIES
809. 512909 AKSHIKA SHARMA 155 RURAL DEVELOPMENT
810. 512911 ALKA DEVI 151 DC OFFICE SHIMLA
811. 512917 AMAN DEEP NEGI 144 DC OFFICE KINNAUR
812. 512956 AMIT KUMAR 169 HIGHER EDUCATION
813. 512957 AMIT KUMAR 163 HORTICULTURE
814. 512964 AMIT VERMA 162 ECONOMIC ADVISOR
815. 512971 ANKUR SONI 159 HPSEBL
816. 512976 ANAMIKA 156 FINANCE (T&A)
HP BUILDING & OTHERS
817. 512979 ANARKALI 153 CONSTRUCTIONS
818. 512988 ANIL 137 PANCHAYATI RAJ
819. 513008 ANIL KUMAR 160 HEALTH
820. 513015 ANIL KUMAR 160 I &PH
821. 513016 ANIL KUMAR 154 CO-OPERATION
822. 513026 ANITA 137 I &PH
823. 513042 ANITA KUMARI 137 SOCIAL JUSTICE &
EMPOWERMENT
824. 513044 ANITA KUMARI 157 WOMEN & CHILD DEV.
825. 513078 ANJANI 147 ELEMENTARY EDUCATION
826. 513091 ANJU 157 HPSEBL
.
827. 513094 ANJU BODH 137 RURAL DEVELOPMENT
828. 513130 ANNU 136 PANCHAYATI RAJ
829. 513131 ANOOP CHAUHAN 155 LABOUR COMMISSIONER
830. 513137 ANU 153 HP BACKWARD CLASSES &
FINANCE DEV.
831. 513145 ANU VERMA 160 URBA NDEVELOPMENT
832. 513151 ANUJ VASHISHT 166 FOREST
833. 513187 ARCHNA SHARMA 154 URBAN DEVELOPMENT
834. 513224 ARVIND SHARMA 172 HPSEBL
835. 513232 ASHA DEVI 143 FINANCE(T&A)
836. 513241 ASHIMA SHARMA 158 HPSEBL
837. 513244 ASHISH 142 DC OFFICE MANDI
838. 513254 ASHOK KUMAR 135 DC OFFICE KANGRA
839. 513258 ASHOK KUMAR 146 DC OFFICE SHIMLA
840. 513259 ASHOK KUMAR 155 HORTICULTURE
841. 513279 ASHWANI KUMAR 167 ELEMENTARY EDUCATION
842. 513281 ASHWANI PAL 142 FOOD & CIVIL SUPPLIES
843. 513306 BABITA 156 WOMEN & CHILD DEV.
844. 513330 BALBIR SINGH 163 TOWN & COUNTRY
PLANNING
845. 513332 BAL DEV 141 HPSEBL
846. 513355 BHAG CHAND 158 FOREST
847. 513360 BHAGAT RAM 148 HIGHER EDUCATION
848. 513375 BHAVANA 167 HPSEBL
849. 513376 BHAVANA DEVI 139 WOMEN & CHILD DEV.
850. 513425 BHUPENDER KUMAR 157 HPSEBL
851. 513427 BHUPENDER SHARMA 164 WOMEN & CHILD DEV.
852. 513432 BHUPENDER KUMAR 137 ANIMAL HUSBANDRY
853. 513443 BHUVNESHWAR 158 HPSEBL
854. 513444 BHUVNESHWARI 140 HPSEBL
855. 513464 BRIJ LAL 166 DC OFFICE MANDI
.
856. 513465 BRIJ LAL 144 HPSEBL
857. 513470 BUDHI SINGH 160 WOMEN & CHILD DEV.
858. 513472 CHAAND KUMARI 147 HIGHER EDUCATION
859. 513495 CHANDER KANT 174 HIGHER EDUCATION
860. 513498 CHANDER KANTA 186 HPSEBL
861. 513522 CHARAN JEET SINGH 161 HEALTH
862. 513545 DALEEP KUMAR 138 HPSEBL
863. 513547 DALEEP KUMAR 139 FOREST
864. 513552 DALIP KUMAR 163 HPSEBL
865. 513576 DEEPAK
r 146 HIMUDA
866. 513603 DEEPIKA BHARDWAJ 162 FINANCE (T&A)
867. 513604 DEEPIKA DEVI 177 PLANNING
868. 513629 DESH RAJ 154 ELEMENTARY EDUCATION
869. 513642 DEVENDER MEHTA 156 LANGUAGE & CULTURE
870. 513648 DEVENDER SINGH 162 LANGUAGE & CULTURE
871. 513649 DEVENDER SINGH 163 DC OFFICE SIRMOUR
872. 513708 DIMPLE 154 URBAN DEVELOPMENT
873. 513710 DIMPLE 162 YOUTH SERVICES & PORTS
874. 513720 DINESH 173 STATE ELECTION
COMMISSION
875. 513728 DINESH KUMAR 149 HIGHER EDUCATION
876. 513747 DINESH SHARMA 157 FOREST
877. 513758 HEMANT KUMAR 148 HPSEBL
878. 513759 POONAM SHARMA 161 ANIMAL HUSBANDRY
879. 513801 DINESH SINGH 154 HOMEGUARD &
CIVILDEFENCE
880. 513803 DINESH THAKUR 156 PRISON & CORRECTIONAL
SERVICES
881. 513829 GAJENDER SINGH 151 HPSEBL
882. 513868 GEETESHWER VERMA 162 HPSEBL
883. 513929 HARINDER KUMAR 156 TRANSPORT
884. 513953 HARISH THAKUR 165 ELEMENTARY EDUCATION
.
885. 513974 HEM LATA 160 LABOUR COMMISSIONER
886. 513982 HEM LATA 167 FOREST
887. 513987 HEM PARKASH 153 PRISON &
CORRECTIONALSERVICES
888. 513999 HEMANT KUMAR 152 HIMUDA
889. 514017 HEM RAJ 144 HEALTH
890. 514019 HEM RAJ 153 SC &ST DEV.CORPORATION
891. 514028 HIRA BHUSHAN 156 FOREST
892. 514045 HOSHIAR SINGH 155 ANIMAL HUSBANDRY
893. 514046 HOSHIYAR SINGH 157 HIGHER EDUCATION
894. 514054 INDER SINGH 167 DC OFFICE SHIMLA
895. 514083 JAGDISH CHAND 134 HEALTH
896. 514084 JAGDISH KUMAR 168 HIGHER EDUCATION
897. 514097 JAINAND SINGH 140 DC OFFICE KINNAUR
898. 514110 JANESHWER THAKUR 156 HIGHER EDUCATION
HP BUILDING & OTHERS
899. 514134 JITENDER KUMAR 153 CONSTRUCTIONS
WORKER
900. 514143 JITENDER THAKUR 157 HPSEBL
901. 514164 JYOTI SHARMA 154 URBAN DEVELOPMENT
902. 514181 KAKU RAM 138 HPSEBL
903. 514193 KALPNA THAKUR 162 LABOUR COMMISSIONER
904. 514207 KAMAL KISHORE 159 FOREST
905. 514226 KAMLESH KUMARI 142 HPSEBL
906. 514238 KANHAIYA LAL 155 PANCHAYATI RAJ
907. 514254 KAPIL THAKUR 158 HPSEBL
908. 514259 KARAN DEEP 144 HPSEBL
909. 514263 KARTIK 156 FOREST
910. 514287 KAVITA RANI 164 ELEMENTARY EDUCATION
911. 514288 KAVITA THAKUR 174 HIGHER EDUCATION
912. 514292 KEWAL KRISHAN 154 PRISON & CORRECTIONAL
SERVICES
913. 514304 KHEM RAJ 139 HPSEBL
.
914. 514306 KHEM SINGH 145 HPSEBL
915. 514311 KHOR SINGH 165 STATE ELECTION
COMMISSION
916. 514334 KIRAN KANWAR 164 ELEMENTARY EDUCATION
917. 514340 KIRAN KUMARI 147 INFORMATION &
TECHNOLOGY
918. 514360 KISHOR KUMAR 138 FINANCE (T&A)
919. 514366 KRISHAN DUTT 146 HIGHER EDUCATION
920. 514376 KRISHNA DEVI 170 PLANNING
921. 514385 KULDEEP 139 FINANCE (T&A)
922. 514398 KULDEEP KUMAR 158 I &PH
923. 514414 KUMAR SINGH 157 I &PH
924. 514430 KUMARI LATA 154 HPPERC
925. 514448 KUMARI SUMAN PAL 141 HPSEBL
926. 514461 KUSUM SHARMA 162 FINANCE (T&A)
927. 514471 LAL CHAND 141 FOREST
928. 514482 LALIT KUMAR 153 HP BACKWARD CLASSES
929. 514496 LALITA KUMARI 144 HPSEBL
930. 514502 LAJVANTI 174 HIGHER EDUCATION
931. 514522 LAYAK RAM 165 HIMUDA
932. 514530 LEELA DASS 142 HPSEBL
933. 514532 LEENA DEVI 171 HPSEBL
934. 514541 LOKENDER KUMAR 162 HPSEBL
935. 514542 LOKENDER SHARMA 157 INFORMATION &
TECHNOLOGY
936. 514551 MAAN SINGH 148 WOMEN & CHILD DEV.
937. 514552 MADAN GOPAL 165 HPSEBL
938. 514555 MADAN LAL 136 STATE ELECTION
COMMISSION
939. 514556 MADAN LAL 154 LABOUR COMMISSIONER
940. 514557 MADAN LAL 143 HPSEBL
941. 514566 MADHU BALA 148 PLANNING
.
942. 514568 MADHU BALA 165 HPSEBL
943. 514592 MAHESH KUMAR 146 HEALTH
944. 514593 MAHESH KUMAR 150 HIGHER EDUCATION
945. 514607 MAMTA 134 ECONOMIC ADVISOR
946. 514609 MAMTA 159 HEALTH
947. 514620 MAMTA THAKUR 154 HPPERC
948. 514625 MAN BHAWAN 167 HIGHER EDUCATION
949. 514639 MANISH SHARMA 160 STATE ELECTION
COMMISSION
950. 514648 MANISHA SHARMA 122 WOMEN &CHILD DEV.
951. 514659 MANJOO KUMARI 145 HPSEBL
952. 514668 MANJU KUMARI 172 DC OFFICE SHIMLA
953. 514687 MANOHAR LAL 161 HPSEBL
954. 514688 MANOHAR LAL 138 FOREST
955. 514695 MANOJ KUMAR 162 HEALTH
956. 514704 MANOJ KUMAR 145 ELEMENTARY EDUCATION
957. 514706 MANOJ KUMAR 144 ELEMENTARY EDUCATION
958. 514708 MANOJ KUMAR 151 PRISON & CORRECTIONAL
SERVICES
959. 514710 MANOJ KUMAR 138 HPSEBL
960. 514713 MANOJ KUMAR 162 HPSEBL
961. 514736 MEENA DEVI 164 ELEMENTARY EDUCATION
962. 514737 MEENA KUMARI 153 HP BACKWARD CLASSES &
FINANCEDEV.
963. 514742 MEENAKSHI 141 FOREST
964. 514743 MEENAKSHI 161 HPSEBL
965. 514753 MEENAKSHI 160 FOREST
966. 514759 MEENAKSHI THAKUR 157 SOCIAL JUSTICE &
EMPOWERMENT
967. 514780 MEGHA SHARMA 170 HPPWD
968. 514790 MINENDER SHARMA 157 HPSEBL
969. 514806 MOHINDER RAJ 142 HPSEBL
.
970. 514824 MONIKA DEVI 134 LABOUR COMMISSIONER
971. 514827 MONIKA JAGYAN 151 ELEMENTARY EDUCATION
972. 514848 MUKESH KIMTA 166 PRINTING&STATIONERY
973. 514850 MUKESH KUMAR 138 TECHNICAL EDUCATION
974. 514873 MUNISH KUMAR 153 PRISON & CORRECTIONAL
SERVICES
975. 514879 NAGESH THAKUR 165 STATE ELECTION
COMMISSION
976. 514888 NARENDER 152 HIGHER EDUCATION
977. 514896 NARENDER KUMAR 163 ELEMENTARY EDUCATION
978. 514900
NARENDER KUMAR 170 WOMEN &CHILD DEV.
979. 514921 NARPAT RAM 134 ELECTION
980. 514928 NAVEEN KUMAR 158 TRANSPORT
981. 514930 NAVEEN KUMAR 169 DCOFFICE SHIMLA
982. 514946 NEELAM 184 HIGHER EDUCATION
983. 514959 NEELAM KUMARI 165 ELEMENTARY EDUCATION
984. 514978 MEENA KUMARI 169 HIGHER EDUCATION
985. 515000 NEETU KUMARI 162 HPSEBL
986. 515008 NEHAGARG 155 CO-OPERATION
987. 515050 NIRMLA 173 DC OFFICE SHIMLA
988. 515075 NISHA KUMARI 156 INFORMATION &
TECHNOLOGY
989. 515093 NITIN SHARMA 161 SC & ST DEV.
CORPORATION
990. 515114 OMPRAKASH 134 DC OFFICE KANGRA
991. 515118 OMPRAKASH 154 CO-OPERATION
992. 515139 PANKAJ CHANDEL 164 ANIMAL HUSBANDRY
993. 515140 PANKAJ CHAUHAN 169 PLANNING
994. 515150 PANKAJ KUMAR SHARMA 182 PLANNING
995. 515173 PARDEEP KUMAR 152 ELEMENTARY EDUCATION
KAUSHAL
996. 515185 PARVEEN 138 RURAL DEVELOPMENT
997. 515206 PAWAN KUMAR 163 FINANCE (T&A)
.
998. 515216 PAWAN KUMAR 136 LABOUR COMMISSIONER
999. 515218 PAWAN KUMAR 158 LABOUR COMMISSIONER
1000. 515220 PAWAN KUMAR 147 HPSEBL
1001. 515244 POOJA SHARMA 142 DCOFFICE SHIMLA
1002. 515248 POONAM SHARMA 175 HIGHEREDUCATION
1003. 515297 POONAM KUMARI 157 HEALTH
1004. 515317 PRADEEP KUMAR 159 HEALTH
1005. 515318 PRADEEP KUMAR 167 FOREST
1006. 515323 PRADEEP SHARMA 165 ELEMENTAR YEDUCATION
1007. 515326 PRAKASH
r 156 FOREST
1008. 515335 PRAMILA KUMARI 158 LABOUR COMMISSIONER
1009. 515340 PRATIBHA 158 HPSEBL
1010. 515358 PREETAM SINGH 153 DCOFFICE SHIMLA
1011. 515360 PREETI 135 LABOUR COMMISSIONER
1012. 515371 PREETI SHARMA 161 HEALTH
1013. 515391 PREM SINGH 177 HPPWD
1014. 515402 PRIYARAJ 146 PLANNING
1015. 515406 PRIYNKA 160 HPSEBL
1016. 515424 PRIYANKA SHARMA 139 WOMEN & CHILD DEV.
1017. 515442 PROMILA THAKUR 159 HPSEBL
1018. 515452 PUNEET 144 FOREST
1019. 515459 PURAN CHAND 186 HIGHER EDUCATION
1020. 515470 PUSHPA DEVI 143 HPSEBL
1021. 515482 RACHNA THAKUR 140 HPSEBL
1022. 515495 RAGHAV SOOD 145 HPSEBL
1023. 515505 RAHUL RITHWAN 175 HIGHER EDUCATION
1024. 515514 RAJKUMAR 157 HEALTH
HP BUILDING & OTHERS
1025. 515521 RANJANA VERMA 135 CONSTRUCTIONS
1026. 515530 RAJEEV 154 HIMUDA
1027. 515533 RAJEEVDHIMAN 134 PRISON & CORRECTIONAL
SERVICES
.
1028. 515543 RAJENDER KUMAR 142 HEALTH
1029. 515551 RAJESH 146 FOREST
1030. 515577 RAJINDER KUMAR 159 HPSEBL
1031. 515578 RAJINDER KUMAR 147 FOREST
1032. 515620 RAKESH KUMAR 133 SOCIAL JUSTICE &
EMPOWERMENT
1033. 515624 RAKESH KUMAR 168 DC OFFICE SHIMLA
1034. 515638 RAKSHA DEVI 167 STATE ELECTION
COMMISSION
1035. 515641 RAMGO PAL 159 TECHNICAL EDUCATION
1036. 515669 RAMAN VERMA 172 DC OFFICE SHIMLA
1037. 515670 RAMANAND 145 HEALTH
1038. 515678 RAMESHWAR KUMAR 172 FOOD & CIVIL SUPPLIES
1039. 515691 RANJANADEVI 155 INDUSTRIES
1040. 515698 RANJEET MASTANA 135 STATE ELECTION
COMMISSION
1041. 515701 RANJEET SINGH 121 HPSEBL
1042. 515705 RANJNA MASHTA 169 DC OFFICE SHIMLA
1043. 515716 RAVIKANT 149 DC OFFICE SHIMLA
1044. 515725 RAVIJA 170 HIGHER EDUCATION
1045. 515736 RAVINDER SINGH 171 HIGHER EDUCATION
1046. 515768 REENA SHARMA 179 DC OFFICE SHIMLA
1047. 515778 REENU SHARMA 160 HEALTH
1048. 515785 REETA DEVI 161 HPSEBL
1049. 515788 REETU DEVI 140 HEALTH
1050. 515805 REKHA KASHYAP 141 WOMEN & CHILD DEV.
1051. 515831 RICHAS IRKECK 170 LANGUAGE & CULTURE
1052. 515850 RITESH KUMAR 163 HPSEBL
1053. 515852 RITIKA CHAUHAN 157 HPSEBL
1054. 515856 RITU 137 FINANCE (T&A)
1055. 515898 RUCHIKA SHARMA 143 HPSEBL
.
1056. 515938 SANDEEP KUMAR 163 PRINTING & STATIONERY
1057. 515946 SANDEEP SHARMA 136 AGRICULTURE
1058. 515962 SANGEETA 161 HPSEBL
1059. 515966 SANGEETA 136 ANIMAL HUSBANDRY
1060. 515984 SANJAY KUMAR 147 HIGHER EDUCATION
1061. 516000 SANJAY KUMAR 134 HOMEGUARD & CIVIL
DEFENCE
HP BUILDING & OTHERS
1062. 516004 SANJEEV 153 CONSTRUCTIONS
1063. 516020 SANJEEV KUMAR 169 HIGHER EDUCATION
1064. 516032 SANTOSHA DEVI 154 HPSIDC
1065. 516052 SAPNA DEVI 135 DC OFFICE KANGRA
1066. 516058 SAPNA THAKUR 154 LAND RECORDS
1067. 516061 SARASWATI 140 WOMEN & CHILD DEV.
1068. 516069 SARITA DEVI 161 FOREST
1069. 516075 SAROJ 163 WOMEN & CHILD DEV.
1070. 516083 SATISH KUMAR 176 HPSEBL
1071. 516093 SATISH BUNDEL 166 HIGHER EDUCATION
1072. 516114 SEEMA DEVI 147 HPSEBL
1073. 516135 SHALINI 144 DCOFFICE SHIMLA
1074. 516141 SHALINI SHARMA 169 HIGHER EDUCATION
1075. 516181 SHASHI SHARMA 152 HIGHER EDUCATION
1076. 516187 SHEELA DEVI 140 HEALTH
1077. 516189 SHEELA DEVI 146 DC OFFICE KINNAUR
1078. 516236 SHRAWAN KUMAR 143 HEALTH
1079. 516244 SHUSHANK SHARMA 177 DC OFFICE SHIMLA
1080. 516255 SITADEVI 156 TECHNICAL EDUCATION
1081. 516262 SITARAM 166 INFORMATION &
TECHNOLOGY
1082. 516291 SONIA SHARMA 159 STATE ELECTION
COMMISSION
1083. 516307 SUBHASH SHARMA 155 WOMEN & CHILD DEV.
1084. 516311 SUDESH KUMARI 164 HIMUDA
.
1085. 516325 SUJATATHAKUR 183 DC OFFICE SHIMLA
1086. 516328 SUKH RAM 148 HIGHER EDUCATION
1087. 516350 SUMIT KUMAR 156 ECONOMIC ADVISOR
1088. 516363 SUNEELA DEVI 154 SC& STDEV.CORPORATION
1089. 516367 SUNIL DUTT 155 ELECTION
1090. 516375 SUNIL KUMAR 136 CO-OPERATION
1091. 516378 SUNIL KUMAR 169 DC OFFICE SHIMLA
1092. 516380 SUNIL KUMAR 158 RURAL DEVELOPMENT
1093. 516390 SUNIL KUMAR 158 LANGUAGE & CULTURE
1094. 516401 SUNITA
r 155 INDUSTRIES
1095. 516402 SUNITA 158 HPSEBL
1096. 516420 SUNITA KUMARI 152 DC OFFICE SHIMLA
1097. 516431 SUPRIYA 153 DC OFFICE KINNAUR
1098. 516433 SUPRIYA VERMA 161 WOMEN & CHILD DEV.
1099. 516446 SURENDER KUMAR 161 LABOUR COMMISSIONER
1100. 516454 SURENDER SINGH 158 FOREST
1101. 516463 SURESH KUMAR 135 CO-OPERATION
1102. 516465 SURESH KUMAR 166 ELEMENTARY EDUCATION
1103. 516471 SURESH KUMAR 156 INFORMATION & TEC.
1104. 516478 SURJEET KUMAR 166 HIGHER EDUCATION
1105. 516486 SUSHEEL KUMAR 170 DC OFFICE SHIMLA
1106. 516488 SUSHIL KUMAR 160 FINANCE (T&A)
1107. 516494 SUSHIL SHARMA 177 PLANNING
1108. 516521 TAMANNA KUMARI 139 HPSEBL
1109. 516527 TARACHAND 162 HEALTH
1110. 516542 TEJINDER KUMAR 156 LABOUR COMMISSIONER
1111. 516552 TENZIN NORBU 137 LABOUR COMMISSIONER
1112. 516573 UMESH KUMAR 147 I & PH
1113. 516630 VEENA DEVI 158 HPSEBL
1114. 516640 VIDYA SAGAR 155 LABOUR COMMISSIONER
.
1115. 516643 VIJAY 157 LABOUR COMMISSIONER
1116. 516650 VIJAY KUMAR 170 DC OFFICE SHIMLA
1117. 516651 VIJAY KUMAR 166 HIGHER EDUCATION
1118. 516655 VIJAYPAL 152 HPSEBL
1119. 516674 VIKAS 152 DC OFFICE SHIMLA
1120. 516679 VIKAS MEHTA 174 DC OFFICE SHIMLA
1121. 516686 VIKRAM SINGH 156 FINANCE (T&A)
1122. 516701 VINEET THAKUR 155 LABOUR COMMISSIONER
1123. 516730 VIPIN SIRKECK 160 HPSEBL
1124. 516734 VIRENDER
r 140 FOREST
1125. 516740 VIRENDER KUMAR 159 HPSEBL
1126. 516746 VISHAL BHARDWAJ 160 HPSEBL
1127. 516758 YAMAN KUMAR 135 HORTICULTURE
1128. 516779 YOGRAJ 154 HIMUDA
1129. 516788 YOGESH KUMAR 149 STATE ELECTION
COMMISSION
1130. 516792 YOGESH SHARMA 147 HPSEBL
1131. 516804 CHUNILAL 155 LABOUR COMMISSIONER
1132. 516809 SAPNA DEVI 165 ELEMENTARY EDUCATION
1133. 516825 ADITI GUPTA 159 HPSIDC
1134. 516832 AJAY CHAUHAN 155 ANIMAL HUSBANDRY
1135. 516841 AJAY KUMAR 166 DC OFFICE SIRMOUR
1136. 516859 AMAN SHARMA 153 PROSECUTION
1137. 516872 AMIT KUMAR 155 INDUSTRIES
1138. 516893 ANIL 140 RURAL DEVELOPMENT
1139. 516899 ANILKUMAR 166 HIGHER EDUCATION
1140. 516911 ANIL KUMAR 151 RURAL DEVELOPMENT
1141. 516912 ANIL KUMAR 138 HPSEBL
1142. 516918 ANIL SHARMA 139 HPSEBL
1143. 516931 ANITA DEVI 150 HPPWD
.
1144. 516945 ANJANA SHARMA 156 HPSEBL
1145. 516966 ANKUR CHAUHAN 160 DC OFFICE SIRMOUR
1146. 516975 ANUJ 138 CO-OPERATION
1147. 516984 ANURAG SHARMA 154 CO-OPERATION
1148. 516989 ARJUN BHARDWAJ 138 HPSEBL
1149. 516995 ARTIPUNDIR 158 HEALTH
1150. 517003 ARUN KUMAR 153 DC OFFICE SIRMOUR
1151. 517007 ARUN KUMAR 141 HEALTH
1152. 517012 ARUN SHARMA 137 HOME GUARD &
CIVILDEFENCE
1153. 517014 ARVIND KUMAR 157 HPSEBL
1154. 517023 ASHOK CHAUHAN 169 ELEMENTARY EDUCATION
1155. 517040 AVINISH 167 HPSEBL
1156. 517050 BABLIDEVI 156 TECHNICAL EDUCATION
1157. 517054 BABLU 141 HPPWD
1158. 517063 BALBIR SINGH 156 HIGHER EDUCATION
1159. 517064 BALDEV 149 LABOUR COMMISSIONER
1160. 517072 BALRAJ 137 CO-OPERATION
1161. 517075 BALWANT SINGH 166 HIGHER EDUCATION
1162. 517079 BARURAM 152 DC OFFICE SIRMOUR
1163. 517080 BARURAM 154 HOME GUARD &
CIVILDEFENCE
1164. 517091 BHAGWAN SINGH 143 HPSEBL
1165. 517097 BINTURAM 141 SOCIAL JUSTICE &
EMPOWERMENT
1166. 517104 CHAMAN LAL 145 DC OFFICE SHIMLA
1167. 517121 DALIP 143 INDUSTRIES
1168. 517131 DEEP CHAND 152 ELEMENTARY EDUCATION
1169. 517136 DEEPAK KUMAR 151 ELEMENTARY EDUCATION
1170. 517138 DEEPAK KUMAR 153 HIGHER EDUCATION
1171. 517158 DEVENDER SINGH 148 RURALDEVELOPMENT
1172. 517168 DHEERAJ KUMAR 147 DC OFFICE SIRMOUR
.
1173. 517169 DHIRAJ TOMAR 154 ANIMAL HUSBANDRY
1174. 517177 DINESH KUMAR 147 HIGHER EDUCATION
1175. 517182 DINESH KUMAR 149 HPSEBL
1176. 517185 DINESH KUMAR 145 FOREST
1177. 517192 DINESH KUMARI 143 CO-OPERATION
1178. 517212 GAURAV CHAUHAN 149 DC OFFICE SIRMOUR
1179. 517219 GEETA RAM 149 DC OFFICE SIRMOUR
1180. 517223 GOPAL SINGH 110 DC OFFICE SHIMLA
1181. 517235 GURUDUTT SINGH 137 CO-OPERATION
1182. 517261
HEMANT KUMAR 155 RURAL DEVELOPMENT
1183. 517281 HONEY KASHYAP 149 TECHNICAL EDUCATION
1184. 517296 ISLAM 156 WOMEN & CHILD DEV.
1185. 517309 JAIINDER SINGH 167 DCOFFICE SIRMOUR
1186. 517310 JAIPAL 146 HIGHEREDUCATION
1187. 517313 JAIPRAKASH 157 HPSEBL
1188. 517315 JAIPRAKASH 147 HIGHER EDUCATION
1189. 517325 JAVEDALI 165 HIGHER EDUCATION
1190. 517329 JITENDER SINGH 154 INDUSTRIES
1191. 517337 JYOTI SHARMA 138 HPSEBL
1192. 517343 KAKU RAMS HARMA 140 FOREST
1193. 517352 KAMALKUMAR 137 CO-OPERATION
1194. 517355 KAMAL RASHMI KHAN 151 HPSEBL
1195. 517357 KAMALSINGH 149 HIGHER EDUCATION
1196. 517359 KAMAL JEET SINGH 153 PROSECUTION
1197. 517362 KAMLESH 154 HOMEGUARD & CIVI
LDEFENCE
1198. 517385 KAPIL DEV 145 ELEMENTARY EDUCATION
1199. 517396 KARAM SINGH 162 HPSEBL
1200. 517398 KARUN SHARMA 164 HPSEBL
1201. 517407 KAVITA SHARMA 153 HIGHER EDUCATION
.
1202. 517411 KESHWANAND 136 RURALD EVELOPMENT
1203. 517419 KIRAN BALA 157 FOREST
1204. 517422 KIRAN BALA 155 CO-OPERATION
1205. 517430 KIRAN DEVI 141 HPSEBL
1206. 517455 KULDEEP SINGH 145 LABOUR COMMISSIONER
1207. 517500 LEELA DEVI 142 FOREST
1208. 517508 LUBNANAZ 139 FINANCE (T&A)
1209. 517516 MAHESH KUMAR 146 DCOFFICE SIRMOUR
1210. 517540 MANDEEP KUMAR 171 DCOFFICE SIRMOUR
1211. 517544
MANISH KUMAR 138 HPSEBL
1212. 517548 MANISH KUMAR 157 FOREST
1213. 517568 MANJANASINGH 160 HPSEBL
1214. 517571 MANJEET KUMARI 164 ELEMENTARY EDUCATION
1215. 517588 MAYA RAM 144 ELEMENTARY EDUCATION
1216. 517616 MOHAN SINGH 166 HIGHER EDUCATION
1217. 517619 MOHDASHRAF 140 HPSEBL
1218. 517629 MONIKA CHAUHAN 159 HPSEBL
1219. 517637 MUKESH KUMAR 155 INDUSTRIES
1220. 517638 MUKESH KUMAR 133 HIGHER EDUCATION
1221. 517640 MUKESH KUMAR 149 DC OFFICE SIRMOUR
1222. 517641 MUKESH KUMAR 145 FOOD & CIVILSUPPLIES
1223. 517645 MUNISH KOLESH 137 FINANCE (T&A)
1224. 517651 NAMIT KUMAR 171 HIGHER EDUCATION
1225. 517655 NARENDER 144 HEALTH
1226. 517657 NARENDER KUMAR 157 INDUSTRIES
1227. 517659 NARENDER KUMAR 161 CO-OPERATION
1228. 517663 NARENDER SINGH 159 CO-OPERATION
1229. 517665 NARESH CHAND 158 I & PH
1230. 517669 NARESH KUMAR 139 HPSEBL
1231. 517676 NARESH SHARMA 142 FOREST
.
1232. 517685 NEELAM KUMARI 153 SC& ST DEV.CORPORATION
1233. 517687 NEELAM CHAUHAN 136 SOCIAL JUSTICE &
EMPOWERMENT
1234. 517714 NEETU SAINI 154 SOCIAL JUSTICE &
EMPOWERMENT
1235. 517722 NEHAPUNDIR 159 FINANCE (T&A)
1236. 517728 NIDHI TOMAR 153 SC & STDEV.CORPORATION
1237. 517750 NITESH CHAUHAN 171 HIGHER EDUCATION
1238. 517754 NITESH BHATIA 137 TECHNICAL EDUCATION
1239. 517766 PAKIZA 139 HIMUDA
1240. 517770
PANKAJ KUMAR 121 WOMEN & CHILD DEV.
1241. 517775 PANKAJ SHARMA 149 HPSEBL
1242. 517778 PRAKASH CHAND 141 HPSEBL
1243. 517779 PARMEET 140 WOMEN & CHILD DEV.
1244. 517783 PARVEEN 141 FOREST
1245. 517785 PARVEEN KUMAR 138 FINANCE (T&A)
1246. 517786 PARVEEN KUMAR 148 HPSEBL
1247. 517796 POOJA DEVI 165 ELEMENTARY EDUCATION
1248. 517803 POOJA THAPA 159 HPSEBL
1249. 517817 POONAM SHARMA 164 DC OFFICE SIRMOUR
1250. 517828 PRADEEP KUMAR 142 HORTICULTURE
1251. 517851 PRAVEEN KUMAR 171 HIGHER EDUCATION
1252. 517854 PRAVESH KUMAR 135 HIMUDA
1253. 517869 PRIYAMDA BHARDWAJ 142 HPSEBL
1254. 517889 PUNAM DEVI 139 HEALTH
1255. 517893 PURAN SINGH 161 HPSEBL
1256. 517903 RACHNA RAWAT 156 LANGUAGE & CULTURE
1257. 517908 RAGHUBIR SINGH 159 DC OFFICE SIRMOUR
1258. 517918 RAJKUMAR 146 HIGHER EDUCATION
1259. 517921 RAJESH KUMAR 136 INDUSTRIES
1260. 517941 RAJESH KUMAR 162 FOOD & CIVILSUPPLIES
.
1261. 517964 RAJUALI 159 FOREST
1262. 517976 RAKESH KUMAR 159 AGRICULTURE
1263. 517987 RAMAN PUNDER 164 AGRICULTURE
1264. 517993 RAMESH KUMAR 142 HEALTH
1265. 517996 RAMESH SHARMA 158 HPSEBL
1266. 518019 RAVINDER KUMAR 142 HPSEBL
1267. 518053 REENA DEVI 153 PROSECUTION
1268. 518059 REKHA DEVI 154 FOREST
1269. 518070 RENU SHARMA 148 HIGHER EDUCATION
1270. 518071
RENU THAKUR 158 HPSEBL
1271. 518080 RITA DEVI 160 HEALTH
1272. 518102 SOHAN SINGH 154 INDUSTRIES
1273. 518125 SAMIKSHA KUMARI 177 DC OFFICE SIRMOUR
1274. 518128 SANCHIT SHARMA 155 ELEMENTARY EDUCATION
1275. 518153 SANGEETA KUMARI 147 HIGHER EDUCATION
1276. 518154 SANIYA RAM 134 DC OFFICE L&S
1277. 518158 SANJAY SINGH 133 CO-OPERATION
1278. 518185 SATISH KUMAR 154 FOREST
1279. 518196 SAVITRI DEVI 154 LANGUAGE & CULTURE
1280. 518208 SEEMA DEVI 162 RURAL DEVELOPMENT
1281. 518218 SHAMBHU RAM 157 HIGHER EDUCATION
1282. 518223 SHARVAN KUMAR 162 DC OFFICE SIRMOUR
1283. 518224 SHASHANK MOHAN 139 HEALTH
1284. 518232 SHIKHA VIKRAM 156 FOREST
1285. 518233 SHILPA 156 CO-OPERATION
1286. 518246 SHIVRA JSINGH 153 PRISON & CORRECTIONAL
SERVICES
1287. 518248 SHUBHAMDHIMAN 140 HPPWD
1288. 518258 SIDHARTH KASHYAP 134 HOMEGUARD &
CIVILDEFENCE
1289. 518268 SONAM KUMARI 174 HIGHER EDUCATION
.
1290. 518302 SUMAN KUMARI 141 I & PH
1291. 518314 SUNIL DUTT 141 I & PH
1292. 518319 SUNIL KUMAR 137 HEALTH
1293. 518339 SURENDER SINGH 159 TOWN & COUNTRY
PLANNING
1294. 518345 SURESH PAL 143 INDUSTRIES
1295. 518346 SURINDER KUMAR 166 HEALTH
1296. 518348 SURJEET SINGH 148 LABOUR COMMISSIONER
1297. 518349 SURJEET SINGH 156 FINANCE (T&A)
1298. 518351 SURJEETSINGH 140 RURAL DEVELOPMENT
1299. 518357
SUSHILSHARMA 136 CO-OPERATION
1300. 518381 TARUNA GAUR 144 HPSEBL
1301. 518385 TARUN SHARMA 170 DC OFFICE SIRMOUR
1302. 518407 VANITA TOMAR 136 CO-OPERATION
1303. 518410 VARUN SHARMA 158 INFORMATION &
TECHNOLOGY
1304. 518439 VIKESH KUMAR 148 HIGHER EDUCATION
1305. 518443 VIKRAM SINGH 134 SC & ST DEV.
CORPORATION
1306. 518445 VIKRAM SINGH 147 LABOUR COMMISSIONER
HP BUILDING & OTHERS
1307. 518450 VIKRAM SINGH 153 CONSTRUCTIONS
1308. 518454 VIKRAM SINGH 154 HPSIDC
1309. 518461 VINAY SINGH NEGI 166 DCOFFICE SIRMOUR
1310. 518465 VINOD KUMAR 136 DCOFFICEKANGRA
1311. 518468 VINOD KUMAR 120 HPSEBL
1312. 518480 VINOD KUMAR 161 FOOD & CIVIL SUPPLIES
1313. 518481 VINOD MALVIYA 137 HEALTH
1314. 518486 VIPIN SHARMA 139 RURAL DEVELOPMENT
1315. 518515 VISHALSINGH 151 FINANCE (T&A)
1316. 518517 VIVEK KUMAR 150 CO-OPERATION
1317. 518547 APALIKA 165 HPSEBL
1318. 518549 SHEETAL BHATIA 139 HPSEBL
.
1319. 518583 AARTI THAKUR 165 HPSEBL
1320. 518605 AMARDEEP 143 HPSEBL
1321. 518610 AMIT KUMAR 169 HIGHER EDUCATION
1322. 518615 AMRISH KUMAR 138 HORTICULTURE
1323. 518619 ANILCHAND 140 I & PH
1324. 518627 ANILKUMAR 146 FINANCE (T&A)
1325. 518630 ANILKUMAR 167 HPPWD
1326. 518677 ARUNA BHARDWAJ 158 HEALTH
1327. 518691 AYUSHGUPTA 177 YOUTH SERVICES &
SPORTS
1328. 518700 BALVINDER CHOUDHARY 149 INDUSTRIES
1329. 518728 BHUPENDER SINGH 161 FOOD & CIVILSUPPLIES
1330. 518743 CHANDER PAL 143 RURAL DEVELOPMENT
1331. 518789 DHEERAJ KUMAR 104 HPSEBL
1332. 518814 GHANSHYAM 166 HPSEBL
1333. 518823 HARISH KUMAR 143 HEALTH
1334. 518852 JAGMOHAN SINGH 142 HIGHER EDUCATION
1335. 518868 JITENDER KUMAR 153 SC&ST DEV.CORPORATION
1336. 518911 KAPILDEV 159 HPSEBL
1337. 518924 KAVITA SHARMA 151 LAND RECORDS
1338. 518953 KULDEEP 142 HEALTH
1339. 518957 KULDEE PKUMAR 153 HOME GUARD
&CIVILDEFENCE
1340. 518996 LEELA DATT 158 HIGHER EDUCATION
1341. 519005 MADHUBALA 167 HPSEBL
1342. 519007 MAHENDER SHARMA 159 HEALTH
1343. 519040 MEENA DEVI 154 SC&ST DEV.CORPORATION
1344. 519052 MEERA DEVI 153 SC&ST DEV.CORPORATION
1345. 519068 MONIKA KUMARI 134 I &PH
1346. 519071 MONIKA SHARMA 170 HIGHER EDUCATION
1347. 519079 MUNISH KUMAR 156 DC OFFICE KANGRA
.
1348. 519093 NARESH KUMAR 141 HPSEBL
1349. 519109 NEELAM 155 INDUSTRIES
1350. 519117 NEERAJ 164 FOREST
1351. 519134 NETAR SINGH 154 CO-OPERATION
1352. 519159 NIVEDITA 154 RURAL DEVELOPMENT
1353. 519176 PANKAJ KUMAR 147 PLANNING
1354. 519213 PRADEEP KUMAR 160 FOOD & CIVILSUPPLIES
1355. 519239 PRERNA GUPTA 169 I & PH
1356. 519256 PUNAMLATA 160 I & PH
1357. 519275
RAHULVERMA 172 HIGHER EDUCATION
1358. 519278 RAJKUMAR 148 HPSEBL
1359. 519283 RAJENDER 165 I &PH
1360. 519313 RAKESH KUMAR 140 AGRICULTURE
1361. 519336 RAVINDE RKUMAR 164 TOWN & COUNTRY
PLANNING
1362. 519353 RESHMA DEVI 153 HOME GUARD &
CIVILDEFENCE
1363. 519380 SANDEEP KUMAR 123 HPSEBL
1364. 519392 SANGITA SHARMA 164 DC OFFICE SIRMOUR
1365. 519396 SANJAY KUMAR 179 LABOUR COMMISSIONER
1366. 519397 SANJAY KUMAR 165 STATE ELECTION
COMMISSION
1367. 519418 SATISH KUMAR 158 TRANSPORT
1368. 519420 SATISH PAL 158 HEALTH
1369. 519424 SAVITA 164 HPSEBL
1370. 519457 SHIV KUMAR 162 HPSEBL
1371. 519485 SONIKA 140 HEALTH
1372. 519490 SANJEEV KUMAR 167 ECONOMIC ADVISOR
1373. 519509 SUMIT SHARMA 149 HIGHER EDUCATION
1374. 519527 SUNIL KUMAR 149 HEALTH
1375. 519535 SUNITA KASHYAP 159 HPSEBL
1376. 519556 SUSHEEL KUMAR 165 HPSEBL
.
1377. 519566 TAPENDER SINGH 149 I &PH
1378. 519572 TARUNBALA 103 HIGHER EDUCATION
1379. 519607 VED PRAKASH 159 FOOD & CIVILSUPPLIES
1380. 519627 VIKAS SHARMA 167 HPSEBL
1381. 519641 VINAY SINGH 160 HIGHER EDUCATION
1382. 519653 VINOD KUMAR 167 FINANCE (T&A)
1383. 519656 VINOD SHARMA 150 HIGHER EDUCATION
1384. 519665 YACHANA SHARMA 169 HIGHER EDUCATION
1385. 519671 YASHPAL 157 WOMEN & CHILD DEV.
1386. 519755
ANILKUMAR 156 INDUSTRIES
1387. 519765 ANKUSH SHARMA 169 DCOFFICE UNA
1388. 519808 BIYASDEV 148 HIGHER EDUCATION
1389. 519811 CHANDERJEET 165 ELEMENTARY EDUCATION
1390. 519814 DALJIT SINGH 141 I &PH
1391. 519818 DAULAT RAM 137 WOMEN&CHILD DEV.
1392. 519823 DEEPAK KUMAR 134 ECONOMICADVISOR
1393. 519835 DHRUVALIASDATARAM 174 FOREST
1394. 519890 JYOTI 154 DCOFFICE UNA
1395. 519898 KAMAL KISHORE DHIMAN 143 HPSEBL
1396. 519915 KULDIP CHAND 141 FINANCE (T&A)
1397. 519953 MANU THKAUR 164 DC OFFICE UNA
1398. 519957 MOHAMMAD ASLAM 141 STATE ELECTION
COMMISSION
1399. 519977 MUNISH KUMAR 138 DC OFFICE UNA
1400. 519982 NARESH KUMAR 153 DC OFFICE UNA
1401. 520016 PANKAJ SHARMA 155 DC OFFICE UNA
1402. 520025 PARVEEN KUMARI 124 HPSEBL
1403. 520074 RAJVEER SHARMA 137 DC OFFICE UNA
1404. 520086 RAMESH CHAND 144 FOOD & CIVILSUPPLIES
1405. 520133 SACHIN KUMAR 171 HIGHER EDUCATION
.
1406. 520139 SANDEEP KUMAR 137 HPSEBL
1407. 520146 SANJEEV KUMAR 147 DC OFFICE KANGRA
1408. 520148 SANJEEV KUMAR 138 DC OFFICE KANGRA
1409. 520150 SANJEEV KUMAR SINGH 134 CO-OPERATION
1410. 520160 SARITA KUMARI 172 HPSEBL
1411. 520180 SHAM SUNDER 141 HIGHER EDUCATION
1412. 520187 SHAYREE 126 SOCIAL JUSTICE &
EMPOWERMENT
1413. 520235 SUSHMA DEVI 153 DC OFFICE UNA
1414. 520242 UPASANA NEGI 157 TECHNICAL EDUCATION
1415. 520264 VINOD KUMAR 161 LAND RECORDS
1416. 520265 VINOD KUMAR 137 CO-OPERATION
1417. 520278 YASH PAL 172 HPPWD
.......RESPONDENTS
3. LETTERS PATENT APPEAL NO. 43 OF 2021
H.P. STAFF SELECTION COMMISSION THROUGH
ITS SECRETARY HAMIPUR-177001, HP
..APPELLANT
AND
1. SHUBHAM THAKUR S/O SH. LAKSHI SINGH THAKUR,
VILLAGE P.O. GUMMA, THESIL SUNNI DISTT. SHIMLA HP.
2. SHIFALI RANA D/O SH. SUBASH CHAND RANA
R/O VERMA NIWAS CEMETERY SANJAULI TEHSIL AND
DISTT. SHIMLA HP
3. NISHA D/O SH. GIRDHARI LAL
LAKKAR BAZAR SHIMLA HP
4. AMIT KUMAR SHARMA S/O LAXMI KANT SHARMA
.
R/O VILLAGE SADHORA POST OFFICE BALDYAIN
TEHSIL AND DISTT. SHIMLA HP
5. DINESH SINGH S/O SH. PRAKASH CHAND
VILLAGE JAKHUNI, PO BEHR KUTHERA
TEHSIL JAWAN DISTT. KANGRA HP
6. HITESHI SHARMA D/O BALDEV SHARMA
RESIDENT OF VILLAGE ARLOT P.O. HALOG
DHAMI TEHSIL & DISTT. SHIMLA, H.P.
..RESPONDENTS
7.
STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY.
8. GOVERNMENT OF HIMACHAL PRADESH
THROUGH ITS SECRETARY PERSONNEL.
..PERFORMA RESPONDENTS
4. CIVIL WRIT PETITION No. 2329 of 2021
Between:
SHESH RAM,
S/O SHRI NOK SINGH,
R/O VILL. KHAROHAN, P.O. THANA,
TEH. THUNTHUNAG, MANDI,
HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
.
5. CIVIL WRIT PETITION No. 2361 of 2021
Between:
ABHINAY KATAOCH,
S/O KULDEEP CHAND KATOCH,
R/O VILL. KHUDLI, P.O. RAKKER,
TEH. BAIJNATH, DIST. KANGRA,
HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
6. CIVIL WRIT PETITION NO. 2420 of 2021
Between:
SUDESH KUMAR,
S/OSHER SINGH,
R/O VILL. & P.O. SUNHI,
TEH. BAGOH, DIST. KANGRA,
HIMACHAL RPADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
.
THROUGH ITS SECRETARY.
...RESPONDENTS.
7. CIVIL WRIT PETITION No. 2421 of 2021
Between:
VIKAS BHARDWAJ,
S/O VIJAY KUMAR,
RESIDENT OF V.P.L. NABAHI,
VILLAGE, THOUR, TEH. SARKAGHAT,
DIST. MANDI, HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
8. CIVIL WRIT PETITION No. 2422 of 2021
Between:
RAKESH KUMAR,
S/O ROSHAN LAL,
R/O VILL. CHUBHANI, P.O. VALAYA,
TEH. SUNDER NAGAR, DIST. MANDI,
HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
.
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
9. CIVIL WRIT PETITION No. 2423 of 2021
Between:
RIPPU DAMMAN,
S/O SHRI ASHUTOSH KUMAR,
RESIDENT OF VPO DAULATPUR, TEHSIL
KANGRA, HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
10. CIVIL WRIT PETITION No. 2426 of 2021
Between:
ATUL SHARMA,
S/O SANTOSH SHARMA,
RESIDENT OF VILLAGE AND POST OFFICE BIR
BAGHER, TESHIL TIHRA SUJANPUR,
DISTRICT HAMIRPUR, HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
11. CIVIL WRIT PETITION No. 3111 of 2021
Between:
SUNIL KUMAR,
S/O SH. DHARAM DUTT,
R/O VILLAGE AND P.O. BHARNA
TEHSIL THEOG, DISTT. SHIMLA
HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
12. CIVIL WRIT PETITION No. 3112 of 2021
Between:
RAJEEV KUMAR,
S/O SH. PREM CHAND
VILLAGE CHOGAN, P.O. BIR,
TEHSIL BAIJNATH, DISTT. KANGRA,
HIMACHAL PRADESH.
.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
13. CIVIL WRIT PETITION No. 3116 of 2021
Between:
KULWANT SINGH,
S/O SH. LAJJA RAM,
VILLAGE SHAUNGR, P.O. BAGSHAR
TEHSIL KARSOG, DISTT. MANDI,
HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
14. CIVIL WRIT PETITION No. 3133 of 2021
Between:
.
RAJESH KUMAR,
S/O SH. UTTAM RAM,
VILLAGE DHOGI, P.O. CHOWAI
TEHSIL ANNI DISTT. KULLU,
HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
15. CIVIL WRIT PETITION No. 3134 of 2021
Between:
SUNIL KUMAR,
S/O HET RAM,
R/O VILLAGE BAGENTI, P.O. KIAR
TEHSIL THEOG DISTT. SHIMLA H.P. 171222.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
.
...RESPONDENTS.
16. CIVIL WRIT PETITION No. 3137 of 2021
Between:
NARESH KUMAR,
S/O SH. SUNDER SINGH
VILLAGE PANJORI, P.O. HALLAN,
TEHSIL SHAILAI, DISTT. SIRMOUR,
HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
17. CIVIL WRIT PETITION No. 3141 of 2021
Between:
ANIL KUMAR
S/O JALAM SINGH,
R/O VILLAGE GATTA, P.O. SANGNA,
TEHSIL SANGRAHA, DISTT. SIRMOUR
H.P. 173022.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
.
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
18. CIVIL WRIT PETITION No.3142 of 2021
Between:
RAHUL KUMAR,
S/O SH. RAM LOTAN,
R/O HOUSE NO. 1288/5 MOHALLA
AMARPUR NAHAN HP 133001.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
19. CIVIL WRIT PETITION No. 3144 of 2021
Between:
AKSHAT BHASKER,
S/O SH BRIJ LAL BHASKER,
R/O HOUSE O. 977/5 JANKI
VATIKA AMARPUR MOHALLA NAHAN
HP 173001.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
.
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
20. CIVIL WRIT PETITION No. 3148 of 2021
Between:
VIKAS SHARMA,
S/O SH NAND LAL, R/O VILLAGE JADEOG,
P.O. SANDHU, TEHSIL THEOG,
DISTT. SHIMLA H.P. 171222.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
21. CIVIL WRIT PETITION No. 3151 of 2021
Between:
KAMAL S/O SH. BUDH RAM,
R/O VILLAGE BHALONA,
P.O. BHALONA, TEHSIL SANGRAHA,
DISTT. SIRMOUR, H.P. 173032.
....PETITIONER
AND
.
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
22. CIVIL WRIT PETITION No. 3182 of 2021
Between:
SHANTA KUMAR,
D/O SH. SEVA RAM CHAUHAN,
R/O VERMA NIWAS, DHOBI GHAT
P.O. SANJAULI TEHSIL & DISTT
SHIMLA, HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
23. CIVIL WRIT PETITION No. 3184 of 2021
Between:
YOGRAJ,
S/O SH. MOTI RAM,
VILL KHADVI, P.O. JAON,
TEHSIL ANNI, DISTT. KULLU,
.
HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT
GOVERNMENT OF H.P., SHIMLA-2
THROUGH ITS SECRETARY.
...RESPONDENTS.
24. CIVIL WRIT PETITION No. 3887 of 2021
Between:
DEEP KUMAR,
S/O SH. BHAWANI DUTT,
R/O VILLAGE SHAH PO CHOURIDHAR
TEHSIL KARSOG, DISTRICT MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH,
THROUGH ITS CHIEF SECRETARY
TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTT HAMIRPUR,
H.P. THROUGH ITS SECRETARY.
...RESPONDENTS.
25. CIVIL WRIT PETITION (ORIGINAL APPLICATION) NO.
6985 OF 2020
Between:
SH. AJAY THAKUR,
S/O SH. KHEM SINGH,
AGED ABOUT 27 YEARS,
R/O VILLAGE THATI, P.O. KOT,
.
TEHSIL DHARAMPUR,
DISTT. MANDI, H.P.
....PETITIONER
AND
1. STATE OF HP THROUGH SECRETARY
(PERSONNEL) TO THE GOVERNMENT
OF HP, SHIMLA HP.
2. HIMACHAL PRADESH STAFF
SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHAL
PRADESH THROUGH ITS SECRETARY.
...RESPONDENTS.
26. CIVIL WRIT PETITION (ORIGINAL APPLICATION)
No. 7681 of 2020
Between:-
MS. ANURADHA DEVI
DAUGHTER OF SH.
GANPAT RAM, R/O
TIKKAR, TUTI KANDI,
P.O. CHAURA MAIDAN,
TEHSIL AND DISTRICT
SHIMLA-171004.
...PETITIONER
AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR, H.P.
2. STATE OF HIMACHAL PRADESH, THROUGH
SECRETARY (PERSONNEL) TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-2.
...RESPONDENTS
27. CIVIL WRIT PETITION (ORIGINAL APPLICATION) No. 2394 of 2020
Between:-
ASHA DEVI D/O SH.
NARINDER KUMAR, W/O
SH. ABHISHEK THAKUR,
VPO PANDOL, TEHSIL LAD
.
BHAROL, DISTRICT
MANDI, H.P.
...PETITIONER
AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR, H.P, THROUGH ITS
SECRETARY.
2. STATE OF HIMACHAL PRADESH, THROUGH
THE SECRETARY (PERSONNEL)TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA.
r ....RESPONDENTS.
28. CIVIL WRIT PETITION (ORIGINAL APPLICATION) No. 2388 of 2020
Between:-
SAPNA S/O SH. ROSHAN
LAL, VILLAGE
CHHAPROT, P.O. BASSI,
TEHSIL
JOGINDERNAGAR,
DISTRICT MANDI, H.P.
...PETITIONER
AND
1. HIMACHAL PRADESH SUBORDINATE SELECTION
COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR, H.P.,
THROUGH ITS SECRETARY.
2. STATE OF HIMACHAL PRADESH,
THROUGH SECRETARY
(PERSONNEL) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA
...RESPONDENTS.
29. CIVIL WRIT PETITION (ORIGINAL APPLICATION) No. 2290 of 2020
Between:-
SH. ROHIT SHARMA S/O SH. KEWAL KRISHAN,
R/O VILLAGE NARIANA, P.O. HARETA, TEHSIL
NADAUN, DISTRICT HAMIRPUR, H.P.
...PETITIONER
.
AND
1. STATE OF HIMACHAL PRADESH, THROUGH ITS
SECRETARY (PERSONNEL)TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION,
THROUGH ITS SECRETARY, HAMIRPUR.
..RESPONDENTS.
30. CIVIL WRIT PETITION (ORIGINAL APPLICATION) No. 2289 of 2020
Between:-
1. BHAVNESH KUMAR SON OF SH. MANOHAR LAL,
R/O VILLAGE LASSI, P.O. CHHATRI, TEHSIL THUNAG,
DISTRICT MANDI, H.P.
2. ANIL SON OF SH. DIURU RAM, C/O THAKUR DASS,
R/O VILLAGE MALYANA, SHIMLA, H.P.
3. BARU RAM SON OF SH. JEET RAM, C/O T.R. SHARMA,
R/O GORKHU LODGE, KASUMPTI, SHIMLA-9, H.P.
...PETITIONERS
AND
1. HIMACHAL PRADESH STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR, H.P., THROUGH ITS
SECRETARY.
2. STATE OF HIMACHAL PRADESH, THROUGH ITS
SECRETARY (PERSONNEL) TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-2.
...RESPONDENTS.
31. CIVIL WRIT PETITION (ORIGINAL APPLICATION) No. 2253 of 2020
Between:-
DINESH KUMAR S/O SH. RANJIT SINGH,
R/O VILLAGE DAR, POST OFFICE KASHMIR,
TEHSIL NADAUN, DISTRICT HAMIRPUR, H.P.
...PETITIONER
AND
.
1. HIMACHAL PRADESH SUBORDINATE SELECTION
COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR,
H.P., THROUGH ITS SECRETARY.
2. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY
(PERSONNEL) TO THE GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA-2.
...RESPONDENTS.
32. LETTERS PATENT APPEAL No . 119 of 2021
Between: r
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
AND
VIVEK THAKUR, S/O SH. SOHAN SINGH,
VILLAGE SAHAJ, PO JASSAL, TEHSIL
KARSOG, DISTRICT MANDI, H.P.
..........RESPONDENT
33. LETTERS PATENT APPEAL No . 118 of 2021
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
AND
.
JANESH KUMAR, S/O LATE SH. RAJINDER
SINGH, R/O PRINCO LODGE, INDER NAGAR,
DHALLI, SHIMLA, H.P.
..........RESPONDENT
34. LETTERS PATENT APPEAL No . 117 of 2021
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
AND
KIRTY DEEP KHIMTA, S/O SH. BALWANT
SINGH, R/O VILLAGE ASTANDLI, PO DOCHI,
TEHSIL JUBBAL, DISTRICT HAMIRPUR,
H.P.
..........RESPONDENT
35. LETTERS PATENT APPEAL No . 116 of 2021
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
AND
SUSHIL CHAUHAN, S/O SH. SURJEET SINGH,
VILLAGE KHANI, PO TANDI, TEHSIL
ANNI, DISTT. KULLU, H.P.
..........RESPONDENT
.
36. LETTERS PATENT APPEAL No . 71 of 2021
HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS
SECRETARY, HAMIRPUR, DISTRICT
HAMIRPUR-177001, H.P.
........APPELLANT/PETITIONER
AND
1. GEETA DEVI, D/O SH. BALDEV RAJ, R/O
VILLAGE SARLI, PO GEKHALI, TEHSIL
AND DISTT. CHAMBA, H.P.
......RESPONDENT/PETITIONER
2. STATE OF HIMACHAL PRADESH, THROUGH
ADDITIONAL CHIEF SECRETARY
(PERSONNEL) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
..........PROFORMA RESPONDENTS
37. LETTERS PATENT APPEAL No . 70 of 2021
HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001,
H.P.
........APPELLANT/PETITIONER
AND
1. MOHINDER SINGH, S/O SH. LAL CHAND, R/O
VILLAGE BIASAR, PO BIASAR, TEHSIL AND
DISTT. CHAMBA, H.P.
......RESPONDENT/PETITIONER
2. STATE OF HIMACHAL PRADESH, THROUGH
ADDITIONAL CHIEF SECRETARY
( PERSONNEL ) TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-2.
..........PROFORMA RESPONDENTS
.
38. LETTERS PATENT APPEAL No . 64 of 2021
HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001,
H.P.
........APPELLANT/PETITIONER
AND
1. INDRA DEVI, S/O SH. SUNDER, VILLAGE
CHAKHAR, PO AND TEHSIL ARKI, DISTT.
SOLAN, H.P.
......RESPONDENT/PETITIONER
2. STATE OF HIMACHAL PRADESH, THROUGH
ADDITIONAL CHIEF SECRETARY
( PERSONNEL ) TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-2.
..........PROFORMA RESPONDENTS
39. LETTERS PATENT APPEAL No . 63 of 2021
HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-171001,
H.P.
........APPELLANT/PETITIONER
AND
1. SH. PURUSHOTAM KUMAR, S/O SH. CHHAJU
RAM, RESIDENT OF VILLAGE BURATA, PO
AND TEHSIL BANJAR, DISTT. KULLU, H.P.
......RESPONDENT/PETITIONER
2. STATE OF HIMACHAL PRADESH, THROUGH
ADDITIONAL CHIEF SECRETARY
( PERSONNEL ) TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-2.
..........PROFORMA RESPONDENTS
.
40. LETTERS PATENT APPEAL No . 62 of 2021
HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-171001,
H.P.
........APPELLANT/PETITIONER
AND
1. INDRA DEVI, S/O SH. SUNDER, VILLAGE
CHAKHAR, PO AND TEHSIL ARKI, DISTT.
SOLAN, H.P.
r ......RESPONDENT/PETITIONER
2. STATE OF HIMACHAL PRADESH, THROUGH
ADDITIONAL CHIEF SECRETARY
( PERSONNEL ) TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-2.
..........PROFORMA RESPONDENTS
41. LETTERS PATENT APPEAL No . 126 of 2021
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
AND
ROHIT KAUNDAL, S/O SH. UTAM SINGH,
VPO PUTRIYAL TENSIL NADAUN, DISTT.
HAMIRPUR, H.P.
..........RESPONDENT
42. LETTERS PATENT APPEAL No . 125 of 2021
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
AND
SAVITA KUMARI VERMA, W/O RAVEESH
CHANDEL, VERMA NIWAS, NEAR FOREST
CHOWKI KASUMPATI, SHIMLA, H.P.
..........RESPONDENT
43. LETTERS PATENT APPEAL No . 124 of 2021
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
AND
SHASHI KUMAR, S/O SH. VIRI SINGH R/O
VILLAGE KOON, PO KOT TUNGLE, TEHSIL
KOTLI, MANDI, H.P.
..........RESPONDENT
44. LETTERS PATENT APPEAL No . 123 of 2021
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
.
AND
PRADEEP KUMAR, S/O SH. MAAN SINGH,
VPO BANI, TEHSIL BARSAR, DISTRICT
HAMIPUR, H.P.
..........RESPONDENT
45. LETTERS PATENT APPEAL No . 122 of 2021
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
AND
ANIL SHARMA, S/O SH. SATYA PAL
SHARMA, VILLAGE BHATER, PO MOHIN,
TEHSIL AND DISTRICT HAMIRPUR, H.P.
..........RESPONDENT
46. LETTERS PATENT APPEAL No . 121 of 2021
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
AND
KIRAN THAKUR, W/O VIRENDER SINGH
THAKUR, D/O SH. PRATAP SINGH THAKUR,
MONIKA NIWAS CEMETERY ROAD
SANJAULI, SHIMLA, H.P.
.
..........RESPONDENT
47. LETTERS PATENT APPEAL No . 120 of 2021
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. STATE OF HIMACHAL PRADESH THROUGH
ITS SECRETARY PERSONNEL, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001.
........APPELLANTS
AND
PANKAJ SHARMA, S/O SH. H.R. SHARMA,
R/O SHARMA HOUSE, KAGNA DHAR,
BELOW BCS, NEW SHIMLA, H.P.
..........RESPONDENT
48. LETTERS PATENT APPEAL No . 42 of 2021
HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001,
H.P.
........APPELLANT
AND
1. MAHESH THAKUR, S/O SH MEHAR SINGH,
R/O BHAGAT SINGH HOSTEL ROOM
NO. 319, HIMACHAL PRADESH
UNIVERSITY SHIMLA,H.P.
......RESPONDENT
2. STATE OF HIMACHAL PRADESH, THROUGH
ADDITIONAL CHIEF SECRETARY
( PERSONNEL ) TO THE
GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA-2.
3. ADDITIONAL CHIEF SECRETARY
PERSONNEL DEPARTMENT,
HIMACHAL PRADESH, SHIMLA-2.
.
..........PROFORMA RESPONDENTS
49. LETTERS PATENT APPEAL No . 41 of 2021
HIMACHAL PRADESH STAFF SELECTION
COMMISSION THROUGH ITS SECRETARY,
HAMIRPUR, DISTRICT HAMIRPUR-177001,
H.P.
........APPELLANT
AND r
1. CHUDA MANI, S/O SH. DHAN RAM, VILLAGE
SANARLI, POST OFFICE BAINTHAL,
KARSOG, DISTT. MANDI, H.P.
......RESPONDENT
2. STATE OF HIMACHAL PRADESH, THROUGH
CHIEF SECRETARY TO THE
GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA-2.
3. THE PERSONAL DEPARTMENT,
GOVERNMENT OF H.P. SHIMLA-02,
THROUGH ITS SECRETARY.
4. THE SOCIAL JUSTICE AND EMPOWERMENT
TO THE GOVERNMENT OF H.P.
THROUGH ITS PRINCIPAL SECRETARY.
5. THE COMMISSIONER OF STATE TAXES AND
EXCISE, BLOCK NO. 30, SDA COMPLEX
KASUMPTI, SHIMLA-09,HP.
6. THE DIRECTOR HEALTH SERVICE, HEALTH
AND FAMILY WELFARE DIRECTORATE,
SDA COMPLEX KASUMPTI SHIMLA-09,
HP.
7. THE PRINCIPAL CHIEF CONSERVATOR OF
FORESTS (HOFF) HIMACHAL PRADESH
FOREST DEPARTMENT, TALLAND,
SHIMLA- 171001.
8. THE DIRECTORATE TREASURIES,
.
ACCOUNTS AND LOTTERIES, BLOCK NO.
23 SDA COMPLEX, KASUMPTI,
SHIMLA-171009 HP. THROUGH ITS
DIRECTOR.
..........PROFORMA RESPONDENTS
50. CIVIL WRIT PETITION No. 4903 of 2021.
Between:-
SAROJ KUMARI, OF SH. DALEEP THAKUR, RESIDENT
OF THAKUR VILLA, DHAINDA, POST OFFICE TOTU.
TEHSIL AND DISTRICT SHIMLA, H.P.
...PETITIONER.
AND
HIMACHAL PRADESH STAFF SELECTION
COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR. H.P.
THROUGH ITS SECRETARY.
....RESPONDENT.
51. CIVIL WRIT PETITION No.5078 of 2021.
MANJUSHA GANDHI, D/O LATE SH. SHYAM
LAL GANDHI, V.P.O KASHLOG, TEHSIL ARKI
DISTRICT SOLAN PIN-171102.
.....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS
CHIEF SECRETARY, SHIMLA-2.
2. THE HP STAFF SELECTION COMMISSION,
HAMIRPUR,DISTRICT HAMIRPUR, HIMACHAL
PRADESH THROUGH ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF
HP SHIMLA 02, THROUGH SECRETARY.
...RESPONDENTS.
52. CIVIL WRIT PETITION No.5129 of 2021.
SH. KRISHAN LAL S/O MADAN LAL R/O
VILLAGE JAMTHAL TEHSIL SADAR,
DISTT.BILASPUR, H.P.
.... PETITIONER
.
AND
1. THE STATE OF HIMACHAL PRADESH THROUGH
CHIEF SECRETARY TO THE GOVERNMENT OF H.P.
SHIMLA-171002.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH ITS
SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-02, THROUGH
ITS SECRETARY.
4. THE SOCIAL JUSTICE AND EMPOWERMENT TO
THE GOVERNMENT OF H.P. THROUGH ITS
SECRETARY.
5. THE COMMISSION OF STATE TAXES AND EXCISE,
BLOCK NO. 30, SDA COMPLEX, KASUMPTI. SHIMLA-
9. H.P.
6. THE DIRECTOR HEALTH SERVICES, HEALTH AND
FAMILY WELFARE DIRECTORATE, SDA COMPLEX.
KASUMPTI, SHIMLA-9. H.P.
7. THE PRINCIPAL CHIEF CONSERVATOR OF
FORESTS, HIMACHAL PRADESH FOREST
DEPARTMENT, TOWLAND, SHIMLA-171001
8. DIRECTOR TREASURIES. ACCOUNTS AND
LOTTERIES, BLOCK NO. 23 SDA COMPLEX,
KASUMPTI, SHIMLA-171009. H.P. THROUGH ITS
DIRECTOR.
......RESPONDENTS
53. CIVIL WRIT PETITION No.5141 of 2021.
SH. PUNEET S/O SH. RANJEET SINGH, AGRICULTURIST
AGED ABOUT 31 YEARS, RESIDENT OF VPO SAKRI,
TEHSIL DEHRA, DISTT. KANGRA, HP 176027.
......PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY
.
(TECHNICAL EDUCATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH.
2. THE SECRETARY (PERSONNEL) TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, THROUGH ITS SECRETARY, HAMIRPUR,
HIMACHAL PRADESH.
......RESPONDENTS.
54. CIVIL WRIT PETITION No.5142 of 2021.
SH. BINNI S/O SH. AMAR CHAND, AGRICULTURIST
AGED ABOUT 33 YEARS, RESIDENT OF VPO
GANDHARI, TEHSIL JHANDUTTA, DISTT.
BILASPUR HP 174029.
.......PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH, THROUGH SECRETARY
(TECHNICAL EDUCATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH.
2. THE SECRETARY (PERSONNEL) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-2.
3. HIMACHAL PRADESH STAFF SELECTION COMMISSION
HAMIRPUR, THROUGH ITS SECRETARY, HAMIRPUR,
HIMACHAL PRADESH.
.....RESPONDENTS.
55. CIVIL WRIT PETITION No. 5148 of 2021.
RINKU DEVI W/O SH. GIRDHARI LAL, D/O SH. PHOOL
CHAND, VPO KARANA, TEHSIL ANNI, DISTRICT MANDI
H.P.
....PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY TO THE GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA.
.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTT. HAMIRPUR, H.P. THROUGH ITS SECRETARY.
.....RESPONDENTS.
56. CIVIL WRIT PETITION No. 5175 of 2021.
1. YUV RAJ S/O SH. BRIKAM SINGH, R/O VILL. LAHROD, P.O.
SANGALWARA, TEHSIL THUNAG, DISTRICT MANDI, H.P.
AGED ABOUT 30 YEARS.
2. DEVENDER KUMAR S/O SH. ROSHAN LAL, R/O VILL.
RUHARA, P.O. SANGALWARA, TEHSIL THUNAG, DISTRICT
MANDI, H.P. AGED ABOUT 35 YEARS.
....PETITIONERS
AND
1. STATE OF H.P. THROUGH SECRETARY (PERSONNEL) TO
THE GOVERNMENT OF HIMACHAL PRADESH.
2. HIMACHAL PRADESH STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR THROUGH ITS
SECRETARY.
....RESPONDENTS.
57. CIVIL WRIT PETITION NO. 5189 OF 2021.
SARITA DEVI D/O SH. DAYA RAM, R/O H. NO. 222,
BHALENA 161, TEHSIL SANGARH SIRMAUR, H.P. 173023
...PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
(TECHNICAL EDUCATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH, SHIMLA-171002.
2. THE HIMACHAL PRADESH STAFF SELECTION
COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR
THROUGH ITS SECRETARY.
..RESPONDENTS.
58. CIVIL WRIT PETITION NO. 5760 OF 2021.
REKHA KUMARI W/O SHRI BALDEV SINGH, RESIDENT OF
V.P.O. BASANTPUR, TEH. SARKAGHAT, DISTRICT MANDI,
HIMACHAL PRADESH.
.
...PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY TO THE GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF H.P.,
SHIMLA-02, THROUGH ITS SECRETARY.
r ...RESPONDENTS
59. CIVIL WRIT PETITION NO. 5761 OF 2021.
KAMAL THAKUR, S/O SHRI BISHAN
SINGH, RESIDENT OF VILLAGE
CHANYANA, TEH. PACHHAD, P.O.
BHELAN, HIMACHAL PRADESH.
...PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY TO THE GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF H.P.,
SHIMLA-02, THROUGH ITS SECRETARY.
...RESPONDENTS
60. CIVIL WRIT PETITION NO. 5673 OF 2021.
ROOP SINGH S/O SH. SHIV RAM, VILLAGE DAWANA, P.O.
MAHOG, TEHSIL KARSOG, DISTRICT MANDI, H.P.
...PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY TO THE GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA.
.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, H. P. THROUGH ITS SECRETARY.
...RESPONDENTS
61. CIVIL WRIT PETITION NO. 5674 OF 2021.
NETER SINGH S/O SH. DURGA DASS, VILLAGE BHANWAS,
P.O. JAROL, TEHSIL THUNAG, DISTRICT MANDI, H.P.
...PETITIONER.
AND
1.
STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY TO THE GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHAL PRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF H.P.,
SHIMLA-02, THROUGH ITS SECRETARY.
...RESPONDENTS
62. CIVIL WRIT PETITION NO. 5193 OF 2021.
NARENDER PAL SHARMA S/O SH. GIAN CHAND SHARMA,
R/O BADWAL, P.O. BOONI, DISTRICT HAMIRPUR, 177048
...PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS
SECRETARY (TECHNICAL EDUCATION) TO THE
GOVERNMENT OF HIMACHAL PRADESH, SHIMLA-171002.
2. THE HIMACHAL PRADESH STAFF SELECTION
COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH ITS CHAIRMAN.
...RESPONDENTS
63. CIVIL WRIT PETITION NO. 6410 OF 2021
PAWAN KUMAR SON OF SH. DEEP RAM VILLAGE AISHA,
P.O. DHAROGRA, TEHSIL SUNNI, DISTRICT SHIMLA, H.P.
.
..PETITIONER.
AND
HIMACHAL PRADESH STAFF SELECTION COMMISSION,
THROUGH ITS SECRETARY HAMIRPUR, DISTRICT
HAMIRPUR, H.P.
...RESPONDENT.
64. CIVIL WRIT PETITION NO. 6557 OF 2021.
NIDHI BHARDWAJ W/O SUNIL THAKUR R/O VILLAGE
MANGHECH, P.O. GHANAHATI, TESHIL AND DISTRICT
SHIMLA, H.P. 171014.
....PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHALPRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF H.P.,
SHIMLA-02, THROUGH ITS SECRETARY.
....RESPONDENTS.
65. CIVIL WRIT PETITION NO. 6465 OF 2021.
PALLVI SHARMA W/O ASHISH SHARMA R/O VILLAGE
GARGHON PALASHON, P.O. BAG PASHOG, TEHSIL
PACHHAD, DISTRICT SIRMOUR, H.P. 173024.
....PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHALPRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF H.P.,
SHIMLA-02, THROUGH ITS SECRETARY.
....RESPONDENTS.
.
66. CIVIL WRIT PETITION NO. 6467 OF 2021.
SUNIL THAKUR S/O SH. RAJINDER THAKUR, R/O VILLAGE
MANGHECH, P.O. GHANAHATTI, TEHSIL AND DISTRICT
SHIMLA, HIMACHAL PRADESH-171004.
...PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHALPRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF H.P.,
SHIMLA-02, THROUGH ITS SECRETARY.
....RESPONDENTS.
67. CIVIL WRIT PETITION NO. 7179 OF 2021
AMAR SINGH, S/O SHRI TEK SINGH, RESIDENT OF
VILLAGE CHHANYERA, P.O. PANGNA, TEH. KARSOG, SUB
TEHSIL PANGNA, HIMACHAL PRADESH.
...PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY, TO THE GOVERNMENT OF HIMACHAL
PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHALPRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF H.P.,
SHIMLA-02, THROUGH ITS SECRETARY.
....RESPONDENTS.
68. CIVIL WRIT PETITION NO. 7203 OF 2021.
SAHIL VERMA S/O SH. RAMESH VERMA, R/O 111/1A BYE
PASS ROAD KATHER, NEAR MEGA STORE SOLAN BASAL
(48) CHAMBAGHAT SOLAN (HP) 173213.
...PETITIONER.
.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHALPRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF H.P.,
SHIMLA-02, THROUGH ITS SECRETARY.
....RESPONDENTS.
69. CIVIL WRIT PETITION NO. 7213 OF 2021.
PRIYANKA WALIA W/O ANKUSH WALIA C/O AMAR NATH
WALIA VPO PAPROLA TEH. BAIJ NATH DISTRICT
KANGRA, (H.P.) 176115.
...PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHALPRADESH THROUGH
ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF H.P.,
SHIMLA-02, THROUGH ITS SECRETARY.
....RESPONDENTS.
70. CIVIL WRIT PETITION NO. 7234 OF 2021.
REENA KUMARI D/O SH. BASU DEV, R/O VILLAGE. BASLA,
P.O. BRAHMPUKHAR, TEHSIL SADAR, DISTRICT
BILASPUR PIN-174001.
...PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS CHIEF
SECRETARY, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, HIMACHALPRADESH THROUGH
ITS SECRETARY.
.
3. THE PERSONNEL DEPARTMENT, GOVERNMENT OF H.P.,
SHIMLA-02, THROUGH ITS SECRETARY.
....RESPONDENTS.
71. CIVIL WRIT PETITION NO. 7743 OF 2021.
SH. NARINDER KUMAR S/O SH. SAWROOP CHAND,
OCCUPATION AGRICULTURIST, AGED ABOUT 33 YEARS,
RESIDENT OF VPO JASSI, TEHSIL BAROH, DISTRICT
KANGRA, H.P. 176054.
...PETITIONER.
AND
1. STATE OF HIMACHAL PRADESH THROUGH SECRETARY
(TECHNICAL EDUCATION) TO THE GOVERNMENT OF
HIMACHAL PRADESH.
2. THE SECRETARY (PERSONNEL) TO THE GOVERNMENT
OF HIAMCHAL PRADESH, SHIMLA-2.
3. THE H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
THROUGH ITS SECRETARY, HAMIRPUR, HIMACHAL
PRADESH.
....RESPONDENTS.
72. CIVIL WRIT PETITION NO. 4621 OF 2021
Between:-
GOVIND SHARMA
S/O SH. HIRA SINGH SHARMA
RESIDENT OF KAMAL COTTAGE SHAKTI VIHAR
PANTHAGHATI BEOLIA, SHIMLA TEHSIL &
DISTRICT SHIMLA, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
SECRETARY (TECHNICAL EDUCATION)TO THE
GOVERNMENT OF HIMACHAL PRADESH,
SHIMLA-171002.
2. THE HIMACHAL PRADESH STAFF SELECTION
COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR
THROUGH ITS CHAIRMAN.
..RESPONDENTS
73. CIVIL WRIT PETITION NO. 4503 OF 2021
.
Between:-
SH. DHEERAJ THAKUR
S/O LATE SH. SURINDRE SINGH THAKUR
RESIDENT OF OM BHAWAN, SOOD BUILDING
LOWER CHAKKAR, TEHSIL AND DISTRICT
SHIMLA (H.P.)
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
ITS ADDITIONAL CHIEF SECRETARY (PERSONNEL)
TO THE GOVERNMENT OF HIMACHAL PRADESH,
SHIMLA-2. r
2. HIMACHAL PRADESH STAFF SELECTION
COMMISSION, HAMIRPUR THROUGH
ITS SECRETARY.
..RESPONDENTS
74. CIVIL WRIT PETITION NO. 4387 OF 2021
Between:-
SAHIL
S/O SH. PYARE LAL
R/O VILLAGE KASMARI POST OFFICE
DEOTHI, THESIL RAMPUR BUSHAHAR,
DISTRICT SHIMLA, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
CHIEF SECRETARY TO THE GOVERNMENT
OF HIMACHAL PRADESH.
2. HIMACHAL PRADESH STAFF SELECTION
COMMISSION, HAMIRPUR, DISTRICT HAMIRPUR
(H.P.) THROUGH ITS SECRETARY.
..RESPONDENTS
75. CIVIL WRIT PETITION NO. 4349 OF 2021
Between:-
SH. SURESH KUMAR
S/O SH. BALDEV SINGH,
R/O VILLAGE KOLLAR, P.O. KOLLAR,
TEHSIL PAONTA SAHIB, DISTRICT
SIRMAUR, H.P.
....PETITIONER
.
AND
1. STATE OF HIMACHAL PRADESH THROUGH
ITS ADDITIONAL CHIEF SECRETARY (PERSONNEL)
TO THE GOVERNMENT OF HIMACHAL PRADESH,
SHIMLA-2.
2. HIMACHAL PRADESH STAFF SELECTION
COMMISSION, HAMIRPUR,
THROUGH ITS SECRETARY.
..RESPONDENTS
Between:-
AMAN GAUTAM
S/O SH. HANS RAJ GAUTAM
76. CIVIL WRIT PETITION NO. 4033 OF 2021
R/O VILLAGE LUHNOO KHAIRIAN NEAR LUHNOO
CRICKET GROUND, P.O. BILASPUR TEHSIL SADAR
DISTT. BILASPUR, HIMACHAL PRADESH 174001.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH ITS
SECRETARY.
3. THE PERSONNEL DEPARTMENT,
GOVERNMENT OF H.P. SHIMLA-02,
THROUGH ITS SECRETARY.
..RESPONDENTS
77. CIVIL WRIT PETITION NO. 4032 OF 2021
Between:-
ANIL THAKUR
S/O SH. MAHENDER SINGH
VILLAGE AND P.O. KANDAGAI, TEHSIL ANNI
DISTT. KULLU HIMACHAL PRADESH.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA-2.
.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH ITS
SECRETARY.
3. THE PERSONNEL DEPARTMENT,
GOVERNMENT OF H.P. SHIMLA-02,
THROUGH ITS SECRETARY.
..RESPONDENTS
78. CIVIL WRIT PETITION NO. 3893 OF 2021
Between:-
DURGA SINGH
S/O SH. JAGAR SINGH
R/O VILLAGE GEHAL P.O. KORAG,
TEHSIL SANGRAHA, DISTT. SIRMOUR,
H.P. 173023.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH ITS
SECRETARY.
3. THE PERSONNEL DEPARTMENT,
GOVERNMENT OF H.P. SHIMLA-02,
THROUGH ITS SECRETARY.
..RESPONDENTS
79. CIVIL WRIT PETITION NO. 3892 OF 2021
Between:-
SOM DUTT
S/O HIRA NAND
R/O VILLAGE PAJAL, P.O. PIRAN
TEHSIL JUNGA, DISTT. SHIMLA 173217.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
.
HIMACHAL PRADESH THROUGH ITS
SECRETARY.
3. THE PERSONNEL DEPARTMENT,
GOVERNMENT OF H.P. SHIMLA-02,
THROUGH ITS SECRETARY.
..RESPONDENTS
80. CIVIL WRIT PETITION NO. 3891 OF 2021
Between:-
RACHNA KUMARI
D/O SH. SURJIT SINGH
R/O VILLAGE SHANI, P.O. TANDI
SUB TEHSIL NITHER DISTT.
KULLU, H.P. 172033.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY, SHIMLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTRICT HAMIRPUR,
HIMACHAL PRADESH THROUGH ITS
SECRETARY.
3. THE PERSONNEL DEPARTMENT,
GOVERNMENT OF H.P. SHIMLA-02,
THROUGH ITS SECRETARY.
..RESPONDENTS
81. CIVIL WRIT PETITION NO. 3888 OF 2021
Between:-
PRATAP SINGH
S/O SH. HIMAT RAM
R/O VILLAGE THUNAGI, P.O. CHHTRI
TEHSIL THUNAG, DISTRICT MANDI, H.P.
....PETITIONER
AND
1. STATE OF HIMACHAL PRADESH THROUGH
ITS CHIEF SECRETARY TO THE GOVERNMENT
OF HIMACHAL PRADESH, SHIMLA.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR, DISTT. HAMIRPUR, H.P.
THROUGH ITS SECRETARY.
.
..RESPONDENTS
82. CIVIL WRIT PETITION NO. 7209 OF 2021
VAIBHAV SHARMA
S/O SH. S.K. SHARMA
R/O NEAR GURUDARA BHAWAN
UPPER BAZAR SOLAN, NITIN DAILY NEEDS
DISTT. SOLAN HP
AND
1. STATE OF HIMACHAL PRADESH THROUGH ITS
CHIEF SECRETARY, SHIMNLA-2.
2. THE H.P. STAFF SELECTION COMMISSION,
HAMIRPUR DISTRICT HAMIRPUR, HIMACHAL
PRADESH THROUGH ITS SECRETARY.
3. THE PERSONNEL DEPARTMENT,
GOVERNMENT OF H.P., SHIMLA-02
THROUGH ITS SECRETARY.
83 CIVIL WRIT PETITION (ORIGINAL APPLICATION)
NO. 7585 OF 2019
1. AKSHAY SHARMA SON OF SHRI DAVINDER KUMAR SHARMA,
R/O RAMA BHAWAN NEAR BINDER COLONY
JUBDI DHAR DHALLI SHIMLA.
2. ANKUSH SHARMA SON OF SHRI NARENDER KUMAR,
RESIDENT OF KHUBJA BHAWAN GOHAN LOWER CEMETERY
ROAD SANJAULI SHIMLA, HIMACHAL PRADESH.
3. SANDEEP KUMAR SON OF SHRI VILLAGE BUDDU,
POST OFFICE & TEHSIL GHUMARWIN BILASPUR,
HIMACHAL PRADESH.
4. MANISH KAPOOR SON OF SHRI ROSHAN LAL
R/O VILLAGE SAYAND, POST OFFICE LOHARA
DISTRICT MANDI, HIMACHAL PRADESH.
5. SANDEEP KUMAR SON OF SHRI BHAG SINGH
RESIDENT OF VILLAGE BUDDU, POST OFFICE & TEHSIL
GHUMARWIN, DISTRICT BILASPUR, HIMACHAL PRADESH.
6. RAJ KUMAR SON OF SHRI DESH RAJ
R/O TEHSIL SARKAGHAT BAG (175) MANDI,
HIMACHAL PRADESH.
.
7. PANKAJ SHARMA SON OF SHRI CHUNI LAL,
RESIDENT OF VILLAGE REWALSAR, DISTRICT MANDI,
HIMACHAL PRADESH.
8. VIRENDER KUMAR SON OF LATE SHRI SANT RAM,
RESIDENT OF VILLAGE MATYARA, TEHSIL BALDWARA,
DISTRICT MANDI, HIMACHAL PRADESH.
9. PANKAJ KUMAR SON SH. JOGINDER SINGH
VPO BHATALI PHAKARIAN, TEHSIL DEHRA
DISTRICT KANGRA, H.P
10. MOHIT MAHAJAN, SON SHRI BRIJESH MAHAJAN
R/O MOHALLA JANSALI, POST OFFICE & DISTRICT CHAMBA
HIMACHAL PRADESH.
11. SUSHIL CHAND KATOCH SON OF SH. PRAKASH SINGH KATOCH
RESIDENT OF VILLAGE BHAGOT, POST KUTHERA, TEHSIL
GHUMARWIN, DISTRICT BILASPUR.
12. ABHIMANYU SINGH SON OF SHRI JEEVAN SINGH THAKUR
RESIDENT OF VILLAGE KUTWA, POST OFFICE KAMAND
TEHSIL ANI, DISTRICT KULLU, HIMACHAL PRADESH.
13. ABHISHEK KAUNDAL SON OF SHRI MANSA RAM
RESIDENT OF VILLAGE THARU, POST OFFICE AND TEHSIL
NAGROTA BAGWAN,
DISTRICT KANGRA, HIMACHAL PRADESH.
14. SANJEEV KUMAR SON OF SHRI DEVI
RESIDENT OF VILLAGE RAMNAGAR.....
....PETITIONERS.
AND
1. STATE OF HIMACHAL PRADESH THROUGH CHIEF SECRETARY
TO THE GOVERNMENT OF HIMACHAL PRADESH.
2. SECRETARY PERSONNEL TO THE GOVERNMENT OF
HIMACHAL PRADESH.
3. H.P. STAFF SELECTION COMMISSION, HAMIRPUR,
DISTRICT HAMIRPUR, THROUGH ITS SECRETARY.
4. BAL KRISHAN SON OF SHRI MEGH RAM
RESIDENT OF VILLAGE DIMO, POST OFFICE SARAIN
TEHSIL CHOPAL DISTRICT SHIMLA.
.
5. SHRI PRADEEP KUMAR SON OF SHRI TARA CHAND,
RESIDENT OF VILLAGE KOT, POST OFFICE BALINDI,
TEHSILKARSOG, DISTRICT MANDI, HIMACHAL PRADESH.
6. SHRI BUNESHEWAR SINGH,
VPO SINDSALI, TEHSIL CHIRGAON,
DISTRICT SHIMLA, HIMACHAL PRADESH.
7. SHRI HARSH KUMAR SON OF SHRI PRADEEP KUMAR,
RESIDENT OF VILLAGE ALWAH, POST OFFICE BADORG, TEHSIL
THEOG, DISTRICT SHIMLA, HIMACHAL PRADESH.
8. MR. PARNEET SHARAM SON OF SHRI VASUDEV SHARMA
RESIDING AT DIVYA COTTAGE, NEAR JAIN TRADERS,
PANTHAGHATI, SHIMLA 171009.
9. MR. KULDEEP SHARMA SON OF SHRI RAJ KUMAR SHARMA,
RESIDENT OF VILLAGE KOTI, POST OFFICE MARHANA,
TEHSIL GHUMARWIN, BILASPUR.
10. MS. JYOTI, DAUGHTER OF SHRI DINESA KUMAR,
RESIDENT OF PUNJAB HOUSE, GHORA CHOWKI,
SHIMLA-171005.
11. MRS. SAVITA VERMA, DAUGHTER OF SHRI GOPAL VERMA,
R/O VERMA NIWAS, NEAR FOREST CHOWKI, GORKHU-LODGE,
KASUMPTI, SHIMLA-171009.
12. MRS. VANITA D/O SHRI PARMANAND,
R/O BAGHAL NIWAS, CONVENT VIEW AREA,
CHOTA SHIMLA, SHIMLA-2
13. MR. RAJEEV KUMAR SON OF SHRI PREM CHAND
RESIDENT OF VILLAGE CHOGAN, POST BIR
TEHSIL BAIJNATH, DISTRICT KANGRA.
14. MR. JANESH KUMAR SON OF LATE SHRI RAJINDER SINGH
R/O PRINCE LODGE, INDER NAGAR, DHALLI, SHIMLA-171012.
15. MR. PANKAJ SHARMA SON OF SHRI H.R. SHARMA,
R/O SHARMA HOUSE, KANGADHAR, BELOW BCS
NEW SHIMLA171009.
16. MR. RAM DAYAL SON OF SHRI CHAMAN RAM
RESIDENT OF VILLAGE MANDOHTA, POST OFFICE BHARARU,
TEHSIL JOGINDERNAGAR, DISTRICT MANDI.
.
17. MR. SUSHIL CHAUHAN SON OF SHRI SURJEET SINGH
RESIDENT OF VILLAGE KHANI, POST OFFICE TANDI
TEHSIL ANNI, DISTRICT KULLU.
18. MR. RAKESH KUMAR SON SHRI NARIAN
VILLAGE GICHHNA, POST OFFICE MAKRAOG,
TEHSIL CHOPAL, DISTRICT SHIMLA-171211.
19. MR. VIVEK THAKUR SON OF SHRI SOHAN SINGH THAKUR,
RESIDENT OF VILLAGE SAHAJ, POST OFFICE JASSAL,
TEHSIL KARSOG, DISTRICT MANDI-175009.
20. MR. KULWANT SINGH SON OF SHRI LAJJA RAM
RESIDENT OF VILLAGE SHAUNGI, POST OFFICE, RESIDENT
BAGSHAR, TEHSIL KARSOG, DISTRICT MANDI-175009.
....RESPONDENTS
MR. DILIP SHARMA, MS. RANJANA
PARMAR, MR. SANJEEV BHUSHAN, MR.
ANKUSH DASS SOOD, MR. AJAY
SHARMA AND MR. V.S. CHAUHAN,
SENIOR ADVOCATES WITH MR. KARAN
SINGH PARMAR, MR. RAKESH
CHAUHAN, MR. RAJNEESH K. LAL, MR.
AJAY KASHYAP, MR. ANAND SHARMA,
MR. ANIL KUMAR, MR. AJAY
CHAUHAN, MR. RAKESH K. DOGRA,
MR. NARESH VERMA, MR. VIKAS
RAJPUT, MR. PANKAJ SAWANT, MR.
MANISH SHARMA, MS. REETA
HINGMANG, MR. PRAVEEN KUMAR
CHANDEL, MR. SANJAY SINGH, MS.
ARCHNA DUTT, MR. VISHAL SINGH
THAKUR, MR. DIGVIJAY SINGH
THAKUR, MS. VEENA SHARMA, MR.
ABHISHEK SHARMA, MR. NARENDER
REDDY, MR. NEERAJ SHARMA, MR.
HEMANT KUMAR THAKUR, MR.
SANJAY SINGH, MS. SEEMA K.
GULERIA, MR. SHYAM SINGH
CHAUHAN, MR. AMIT JAMWAL, MR.
R.L. VERMA, MR. NARESH KUMAR
VERMA, MR. DHEERAJ KANWAR,
ADVOCATES, FOR THE PETITIONER(S)
IN THE RESPECTIVE PETITIONS.
MR. B.C.NEGI, SR. ADVOCATE WITH
MR. SANJEEV KUMAR AND MR.
ANGREZ KAPOOR, ADVOCATES, FOR
THE APPELLANTS IN LPA NOS. 41, 42, 43,
.
62, 63, 64, 70 AND 71 OF 2021.
MS. SUCHITRA SEN, ADVOCATES, FOR
THE APPELLANTS IN LPA NOS. 116 TO
126 OF 2021.
MR. ASHOK SHARMA, ADVOCATE
GENERAL WITH MR. RAJINDER
DOGRA, SENIOR ADDITIONAL
ADVOCATE GENERAL, MR. VINOD
THAKUR, MR. SHIV PAL MANHANS,
MR. HEMANSHU MISRA, ADDITIONAL
ADVOCATE GENERALS AND MR.
BHUPINDER THAKUR, DEPUTY
ADVOCATE GENERAL, FOR THE
RESPONDENTS-STATE.
MR. SANJEEV KUMAR, MR. ANGREZ
KAPOOR AND MS. SUCHITRA SEN,
ADVOCATES, FOR THE RESPONDENT-
H. P. STAFF SELECTION COMMISSION,
IN THE RESPECTIVE PETITION(S).
MR. ANKUSH DASS SOOD, SENIOR
ADVOCATE WITH MR. RAJNEESH
K.LAL, ADVOCATE, FOR
RESPONDENT NO.1 IN LPA NO. 43 OF
2021.
MR. ANKUSH DASS SOOD, SR.
ADVOCATE WITH MS. SHWETA
JOOKLA, MR. ONKAR JAIRATH, MS.
SHALINI THAKUR, MR. NAVEEN K.
BHARDWAJ, MR. AJAY SHANDIL, MR.
ANIL KUMAR GOD, MR. AVINASH
JARYAL, MR. J. L. BHARDWAJ, MS.
YOGITA DUTTA, MR. MALAY
KAUSHAL, MR. RAKESH KUMAR
DOGRA, MR. VINOD CHAUHAN, MS.
KIRAN SHARMA, MR. K. C.
SANKHYAN, MR. RAJ KUMAR NEGI,
MR. SUNIL KUMAR, MS. RICHA
SHARMA, MR. JAI RAM SHARMA, MR.
NARESH K. SHARMA, MR. TARUN
SHARMA, MR. ARVIND, RAJENDER
THAKUR, MS. REETA HINGMANG, MR.
ANAND SHARMA, MR. ANIL THAKUR
AND MS. SEEMA K. GULERIA,
ADVOCATES, FOR THE RESPONDENTS
IN THE RESPECTIVE PETITIONS.
Reserved on: 08.12.2021
.
Decided on: 31.12.2021
____________________________________________________________________
These petitions coming on for hearing this day, Hon'ble Mr. Justice
Satyen Vaidya, passed the following:
ORDER
All these petitions are being decided together by a common judgment as
identical questions of fact and law are involved.
The questions, posed for determination herein, have arisen from
happening of events which have sequentially continued for inordinate period of
more than six years.
2. Government of Himachal Pradesh had created posts of Junior Office
Assistant (Information and Technology), Class-III, Non-Gazetted [for short,
"JOA (IT")] for recruitment in its various Administrative Departments. Common
Recruitment and Promotion Rules (for short, "2014 Rules") for the post JOA (IT)
were notified on 24th December, 2014. The minimum educational and other
qualifications for the direct recruitment were prescribed as under: -
(a) ESSENTIAL QUALIFICATION:-
(i) 10+2 from a recognized Board of School Education/University.
(ii) One year Diploma in Computer Science/Computer Application/
Information Technology from a recognized
University/Institution.
(iii) Computer typing speed of 30 words per minute in English or 25
words per minute in Hindi.
OR
(i) 10+2 from a recognized Board of School Education/University.
(ii) 'O' or 'A' level Diploma from National Institute of Electronics &
Information Technology (NIELIT).
(iii) Computer typing speed of 30 words per minute in English or 25
.
words per minute in Hindi.
(b) DESIRABLE QUALIFICATION(S).- Knowledge of customs,
manner and dialects of Himachal Pradesh and suitability for
appointment in the peculiar conditions prevailing in the Pradesh."
3. The Himachal Pradesh Public Service Commission (for short
"HPSSC") vide Advertisement No. 30/2015 dated 13.02.2015 invited
applications from the eligible candidates for appointment to 1421 posts of
JOA(IT). Though the prescribed minimum essential qualifications were
as per R&P Rules, still, besides the candidates having qualifications as per
advertisement, a large number of candidates falling under one of the
following categories were also provisionally admitted by HPSSC:
(i) Those who either held qualification higher to the prescribed
qualifications;
(ii) those who were having prescribed qualifications but from
institutes which were not considered as recognized;
(iii) those who held qualification equivalent to the prescribed
qualification.
This anomalous situation was result of the prevalent procedure
which required applications to be submitted online without supporting
documents merely on the basis of declaration of candidate made in the
online recruitment applications. However, there was clear stipulation in
the advertisement that the candidates must ensure their eligibility in
respect of category, experience, age and essential qualification(s) etc. as
per requirement of the post advertised to avoid rejection at later stage.
4. Having received the applications from large number of candidates
.
whose educational qualifications were not strictly in accordance with the
prescription made either in the 2014 Rules or the advertisement, HPSSC
started to seek clarification from the State Government since as far back
as 4.11.2015, when for the first time HPSSC sought clarification from
State Government by posing questions as under:
"1. Whether a certificate or diploma issued by any registered institute
operating within the state of H.P. or from outside the state is valid
for determining eligibility for recruitment to the post of Junior
Office Assistant (IT) or such certificates issued by recognized
institutes are to be accepted.
2. A list of registered/recognized institutes whose diplomas/certificates
are valid/recognized for determining eligibility for the post.
3. Any other clarification/guidelines as deemed fit in respect of the
recruitment to the post."
The process seeking clarification continued thereafter as is evident
from series of correspondence dated 25.02.2016, 27.12.2016, 29.5.2017,
3.6.2017, 24.6. 2017 and 14.7.2017 available on record of CWPOA 34 of
2019 (Pawan Kumar and others Vs State of H.P and others).
5. In absence of any decision from the State Government, HPSSC
continued with selection process. A written objective type test was held on
10.04.2016. Total 12473 candidates qualified the test and were called to
undertake Skilled Typing Test. 10271 candidates appeared for the Skilled
Typing Test and 4092 candidates qualified and were called for interviews
which were scheduled from 13.05.2017 to 12.07.2017. Candidature of all
candidates, except those who were found to be holding qualification
strictly as per 2014 Rules, were rejected. Faced with the situation, some of
.
persons with rejected candidature approached the then State
Administrative Tribunal (for short, "Tribunal") against their rejection by
way of OA Nos. 2830, 2989, 2994, 2998, 3009 and 3026 of 2017 and an
order dated 30.6.2017 came to be passed by the Tribunal in following
terms:
Heard.
Notice in all the original applications except O.A. No.2994
of 2017, which is accepted by Ms. Archna Dutt in O.A. Nos.2830
and 3026 of 2017 and Mr. Raj Kumar Negi in O.A. Nos.2989,
2998 and 3009 of 2017, learned Standing Counsel, respectively.
2. All these matters being inter-connected, shall stand
clubbed together.
3. On an oral prayer made on behalf of the applicant(s), State
of Himachal Pradesh through the Secretary (Personnel) to the
Government of Himachal Pradesh, is ordered to be impleaded as
co-respondent No.2 in all the original applications except O.A.
No.2998 of 2017. Copies supplied. Amended memos of parties be
filed by the next date of hearing. The Registry also to reflect this
order in the list of parties in all the original applications except
O.A. No.2998 of 2017.
4. Notice on behalf of respondent No.1-State in O.A. No.2998
of 2017 and newly added respondent No.2 in other OAs is also
waived by Mr. Gaurav Kochhar, learned Dy. AG.
5. Replies be filed within four weeks.
6. In terms of the previous order dated 28.06.2017 passed in
O.A. No.2994 of 2017, Bhavnesh Kumar and others Versus
Himachal Pradesh Staff Selection Commission, the learned
Standing Counsel for the respondent-Commission has filed
instructions dated 29 th June, 2017, which are taken on
record.
7. Heard the learned counsel for the parties on the prayer on
.
behalf of the applicant(s) for interim relief.
8. The process for recruitment to the post of Junior Office
Assistant (IT) has been initiated by the respondent-Commission.
The requisite qualifications for the post are as under:-
"EDUCATIONAL QUALIFICATION:-
(i) 10+2 from a recognized Board of School Education/
University.
(ii) One year Diploma in Computer Science/Computer
Application /Information Technology from a recognized
r University/Institution.
(iii) Computer typing speed of 30 words per minute in
English or 25 words per minute in Hindi.
OR
(i) 10+2 from a recognized Board of School Education/
University.
(ii) 'O' or 'A' Level Diploma from National Institute of
Electronics & Information Technology (NIELIT).
(iii) Computer typing speed of 30 words per minute in
English or 25 words per minute in Hindi.
OR
(i) 10+2 from a recognized Board of School Education/
University.
(ii) Diploma in Information Technology (IT) from a
recognized ITI/Institution.
(iii) Computer typing speed of 30 words per minute in
English or 25 words per minute in Hindi."
9. All the applicants are 10+2. However, the nomenclatures
of the one year diploma held by them in Computer is not in
consonance with the nomenclature of the diploma mentioned in the
aforesaid educational qualifications. However, prima facie, it is
made out that they are holding one year diploma in Computer. In
such circumstances, there shall be a direction in the interim to the
.
respondent-Commission to permit the applicant(s), who admittedly
have already appeared in the written/typing test, to appear in the
interview, provisionally. However, their result shall not be
declared and instead kept in a sealed cover till the matter with
regard to equivalence of the diploma held by them with the
diploma required as per the aforesaid educational qualifications is
considered and decided by the newly added respondent No.2-State,
which shall be done as expeditiously as possible, but within a
reasonable timeframe.
10.
It shall be the responsibility of each of the applicants to
produce certified copy of this order before the Secretary to
respondent No.1-Commission forthwith.
All these original applications were later registered as CWPOA Nos.
2253, 2289, 2290, 2388, 2394 and 7681 of 2020 in this Court after
abolition of the Tribunal.
6. On 21.8.2017, the State Government directed HPSSC to go ahead
with the recruitment process in terms of decision taken by the equivalence
committee formed for the purpose. The communication dated 21.08.2017
reads as under: -
"I am directed to refer to your letter No. HPSSC 8(2)-862/15-
13161 dated 14th July, 2017 and also the other references seeking
clarification on the subject cited above and to say that the matter has
been considered at the Government Level in compliance of the directions
passed by the Hon'ble Himachal Pradesh Administrative Tribunal in OA
No. 2994 of 2017 and other various similar OA's pending adjudication
before the Hon'ble, Himachal Pradesh Administrative Tribunal that the
applicant(s) be permitted to appear in the interview, provisionally and
their result should be kept in sealed cover till the matter with regard to
equivalence of the diploma held by them with the diploma required as per
prescribed educational qualification in rules is considered and decided by
.
the State. While passing these orders the Hon'ble Himachal Pradesh
candidates are holding one year diploma in Computer though
nomenclature of the one year diploma held by them in Computer is not in
consonance with the nomenclature as prescribed. The Government after
having detailed examination and convening a meeting of all concerned
departments has arrived at the following decisions:
(1). All such candidates having one year Diploma in Computer or
higher qualification in Computer Science/Application/IT from any
private Institution like from. Society under Societies Act. Rashtrya
Saksharta Mission IT programme/Skill Development Programme
etc. be considered for final selection subject to having successfully
passed their skill test i.e. Typing Test on Computer and after
having obtained their undertaking/declaration certifying that they
had attended the classes/diploma course by attending the classes
regularly.
(2). That the Computer Science is not limited to the specific
nomenclature of Diploma prescribed in the R&P Rules, as such,
the Diplomas in Computer and other Higher Qualifications
belonging to Computer Science/application Irrespective of their
nomenclature be also considered for final selection subject to
having successfully passed their skill test i.e. Typing Test on
Computer and alter having their undertaking/declaration certifying
that they had attended the classes/diploma course by attending the
classes regularly. There may be instance where certificates are
issued instead of diploma, In: such cases, the Commission is to
ascertain and ensure that subjects stadled, are at par with one year
Diploma course in Computer Science/Application/IT.
(3). The date of personal interview of the candidate concerned in
the instant case be treated as valid date for evaluation/
consideration/acceptance of his/her diploma/ essential
qualification.
(4). With regard to educational qualification, as informed during
.
the meeting, the Commission has sought clarification of
equivalence in some cases from the concerned authorities,
therefore, the Commission need to proceed further in accordance
with the clarification/decision obtained from the State Level Board
of Equivalence Committee/H.P. Board of School Education by
accepting the qualification of such candidate(s) for this job if that
is found equivalent to 10+2 and valid for pursuing higher studies."
The decision so taken and conveyed was subsequently approved by
the State Cabinet on 18.09.2017.
7. In pursuance to the above noticed decision of the Government,
HPSSC reviewed the selection process and allowed those candidates to be
considered for selection, who had earlier been rejected. Appointments
were accordingly offered and made. Consequently, many candidates
though eligible as per R&P Rules, could not find place in the merit of
selected candidates. This triggered another round of litigation. Some of
these candidates approached the Tribunal by way of OA No. 5543 of 2017
which later came to be registered as CWPOA 34 of 2019 in this Court and
is also being decided herein. Since this Original Application was filed
after declaration of final select list of HPSSC and all the selected persons
were impleaded as private respondents with the aid of order 1 Rule 8 of
the Code of Civil Procedure.
8. Thus, following two sets of litigations arose out of selection
process undertaken by HPSSC for posts of JOA (IT) under Post Code 447
.
(hereinafter referred to as "JOA 447")
(i) OA Nos. 2830, 2989, 2994, 2998, 3009 and 3026 of 2017
(later registered as CWPOA Nos. 2253, 2289,2290,2388,2394 and
7681 of 2020 in this Court after abolition of the Tribunal) by
candidates whose candidature for JOA 447 was rejected by HPSSC
for not possessing qualification as per R&P Rules.
(ii) OA No. 5543 of 2017 (later registered as CWPOA 34 of
2019 in this Court) by candidates who failed to find their names in
select list as a consequence of decision dated 21.8.2017
9. The above-mentioned litigation gave rise to the issue, Whether
the decision dated 21.8.2017/18.9.2017 of State Government qualified
the test of legality and fairness, if so, whether the selections made by
HPSSC to JOA 447, in pursuance to such decision, were valid?
10. For adjudication of above question, in the first instance, we
propose to consider the challenge raised by petitioners in CWPOA No. 34
of 2019 which has been filed for following reliefs:
"i. That Annexure A-2 clarification dated 21 st of
August 2017 issued by respondent number 1 may be
quashed and set aside. Further Annexure A-3 office
order dated 8 of September 2017 may also be
quashed and set aside.
ii. That the respondent number 2 may be directed to
prepare merit list of candidates possessing essential
and minimum qualification mention in the
advertisement No.3/2015 dated 13.2.2015 and
recommend their names for recruitment."
11. Petitioners in CWPOA 34 of 2019 have raised following grounds
for seeking the reliefs as noticed above:
a) Respondents could not have prescribed additional
mode of selection.
b) There was no power to relax the R&P Rules vis-a-vis
essential qualification.
.
c) The entire exercise was done with oblique motive to
allow the ineligible candidates.
d) It nullified the effect of R&P Rules.
e) Those persons also became eligible who had acquired
minimum qualifications on dates subsequent to the last
date of submission of applications.
f) The changes in R&P Rules could be made only by due
process of law.
12. The genesis of dispute can be traced from the following expression
used in 2014 Rules:-
"One year Diploma in Computer Science/Computer Application/
Information Technology from a recognized
University/Institution".
Firstly, there appeared to be a confusion with respect to import of
expression "recognized University/Institution" and secondly, in respect
of diploma qualification having been held by the candidates under
different nomenclatures. The dispute arose when many candidates
applied for JOA 447 claiming to have Diploma in the same subjects as
prescribed in 2014 Rules but with different nomenclature and the other
dispute was raised in respect of authority which was to recognize the
institutes issuing requisite Diploma. Another area of discord was created
by the candidates having higher qualification. As evident from the said
clause of 2014 Rules, no specific nomenclature of required diploma was
prescribed. It was mentioned only as diploma in computer
science/computer application/information technology, whereas more than
one type of curriculum could be said to have satisfied the requirement in
this behalf. As regards recognized university is concerned, there could not
be any dispute regarding the authority having jurisdiction to recognize the
university, but it was totally unclear as to which was the authority whose
.
recognition was valid vis-a-vis the institution prescribed by 2014 Rules.
13. Before adverting to the merits of ground or objections raised in
CWPOA No.34 of 2019, it is relevant to notice that Original Application
was filed before the Tribunal after the process of appointments to the post
of JOA (IT) (post code-447) was completed by respondents. Noticeably,
neither the selection process undertaken by HPSSC for JOA 447 nor the
selections made thereby are under challenge. It is also to be noticed that
the decision of the State Government dated 21.08.2017 to allow candidates
for selection other than the candidates having qualification strictly as per
the R&P Rules was ratified and confirmed by an ex-post facto sanction
granted by the State Cabinet on 18th September, 2017 and such decision of
the Government has also not been assailed. Simply, the prayer made in the
original application seeking directions to HPSSC to prepare merit list of
candidates possessing essential and minimum qualification mentioned in
the advertisement No.3/2015 dated 13.02.2015 may not suffice in the
absence of the reliefs as noticed above
14. In the aforesaid backdrop, we now proceed to consider the
objections raised by petitioners in CWPOA 34 of 2019. A challenge has
been laid to the competence and power of the State Government to relax
R&P Rules and also to prescribe additional mode of selection. It has been
contended that change in R&P Rules could not be made by administrative
instructions without adoption of due process as envisaged under law. The
contention so raised by the petitioners deserves rejection, for the reasons
that firstly the 2014 Rules, vide Clause 18 reserves power of relaxation in
.
favour of State Government. The relevant Clause reads as under: -
"18. Power to relax.- Where the State Govt. is of the opinion
that it is necessary or expedient to do so, it may, by order for
reasons to be recorded in writing and in consultation with the
Himachal Pradesh Public Service Commission, relax any of
the provision(s) of these rules with respect to any class or
category of person(s) of post(s).
By virtue of decision dated 21.08.2017 confirmed by State Cabinet on
18.09.2017, it was decided that the category of persons sought to be
selected required elaboration. This power to relax is vested in the State
Government, in case State Government finds it necessary or expedient to
do so. The only prescription that appears to have been lacking in the
instant case is that the Himachal Pradesh Public Service Commission was
not consulted before the aforesaid decision. The right of consultation with
Public Service Commission is prescribed by Article 320(3) of the
Constitution, however, the Proviso to Article 320 empower the Governor
of State to make Regulations specifying matters exempted from prior
consultation process of the Public Service Commission. In exercise of such
powers "The Himachal Pradesh Public Service Commission (Exemption
from consultation) Regulations, 1973" have been framed. As per
Regulation 3 thereof the exemption from consultation extends to services
and posts specified in Schedule to such Regulations and clause 8(i) of the
Schedule relates to selection and recommendation for making recruitment
to Class III posts, excepting certain categories which in any case does not
include the post of JOA(IT). Thus the relaxation of 2014 Rules undertaken
by the State Government was within its competence and powers.
.
15. Secondly, it is evident from the facts detailed hereinabove that the
prescriptions of requisite qualification be it in 2014 Rules or in the
advertisement could not be said to be unambiguous. The subjects of
Computer Science or Information Technology cannot be restricted only to
the nomenclature used in R&P Rules/advertisement. Both these subjects
carry within them more than one type of curriculum. Thus, in the absence
of any clarity as to the kind of curriculum required as pre-condition for
eligibility, the decision of the State Government dated 21.08.2017 read
with cabinet decision dated 18.09.2017 cannot be faulted. In addition,
there was also no clarity as to the authority whose recognition was valid,
vis-a-vis, the institutions competent to award requisite Diploma. The
repeated correspondence inter-se the HPSSC and the State Government is
evidences this fact. Further, the material discussed by the equivalence
committee appointed by the State Government also warrants the same
conclusion. Support can be drawn from the fact that common R&P Rules
for the post of JOA (IT) have been amended by the State Government in
2020 (for short, "2020 Rules"), the relevant extract thereof reads as under:
"(a) ESSENTIAL QUALIFICATION(S):
(i) Should have passed 10+2 from a recognized
Board of School Education/University.
OR
Matriculation from recognized Board of School
Education with one/two year's
Diploma/Certificate from an Industrial Training
Institute (ITI) in Information Technology
Enabled Sectors (ITES) as notified by Director
General of Employment & Training (Govt. of
India) from time to time or three years Diploma
in Computer Engineering/Computer Science/IT
from Polytechnic as approved by All India
Council for Technical Education (AICTE);"
Record reveals that one of the considerations for amendment of these
.
Rules was the imprecise provision as to the exact kind of diploma required
and also the authority which was empowered to authorise the institutions
to award the requisite diploma. The 2020 Rules now appears to have
clearly prescribed the institutes whose diploma will be valid as also the
nomenclature of the diploma as will be relevant for considering the
selection and appointment to the post of JOA (IT).
16. Thirdly, it cannot be ignored that multifarious litigations had
erupted as a result of the ambiguous 2014 Rules and the posts of JOA (IT)
involved therein were required to be filled on urgent basis. The number of
posts advertised as well as their usefulness in almost all the departments of
the Government underlined the importance and urgency involved.
Apparently, Class-III, Non-Gazetted posts of JOA (IT) became necessity
in all the departments as a result of advent of computerization and
information technology. In order to cope with the requirements of
personnel having basic knowledge in computer, these posts were created.
The records further reveal that even after the selection process undertaken
for JOA 447, hundreds of more posts of JOA (IT) came to be advertised
later through advertisement for post codes 556 and 817.
17. Fourthly, the exercise to constitute equivalence committee was
under taken in pursuance to the judicial order passed by the Tribunal on
30.6.2017. This order was never assailed by anyone including the
petitioners in the instant petition. This being so, the deviation made by the
State Government from R&P Rules in the aforesaid manner cannot be
faulted.
.
18. Last but not the least, there is nothing on record from which it can
be inferred that the impugned action of the State Government/HPSSC had
some extraneous motive or was not bonafide. The contention of the
petitioners that the entire exercise of respondents was with oblique motive
to allow ineligible candidate is to be ignored without any tangible material
on record in support or substantiation thereto.
19. The contention raised by the petitioners that by the aforesaid action
of the respondents, those persons also became eligible who had acquired
the eligibility after the cutoff date prescribed in the advertisement is also
required to be rejected for the reason that the petitioners have miserably
failed to provide details in respect of such category of persons. In absence
of such details no relief can be granted to the petitioners particularly in the
view of the nature of dispute that involves more than one categories of
candidates. The contention of petitioners, if was to be upheld, would have
required such category of persons to be identified separately. Even
otherwise there is no trite law that the employer cannot change the
prescription during continuation of selection process. This can be said with
more certainty in the given facts and circumstances of the case where there
was urgency and the time taken to amend ambiguous Rules would have
caused prejudice to the employer.
recruitment/selection process cannot be made subject matter of judicial
review merely on the ground that the employer has changed/ amended the
.
rule(s) after initiation of the process. Reference in this regard can be
placed on judgment passed by Hon'ble Supreme Court in Maharashtra
Public Service Commission Through Its Secretary; Ashok Tukaram
Barde Vs. Sandeep Shriram Warade and Others; Suhas Sudhakarrao
Lavhekar and Others Etc. Etc., (2019) 6 SCC 362, wherein it has held
as under:
[9] The essential qualifications for appointment to a post are for
the employer to decide. The employer may prescribe additional or
desirable qualifications, including any grant of preference. It is the
employer who is best suited to decide the requirements a candidate
must possess according to the needs of the employer and the nature
of work. The court cannot lay down the conditions of eligibility,
much less can it delve into the issue with regard to desirable
qualifications being at par with the essential eligibility by an
interpretive re-writing of the advertisement. Questions of
equivalence will also fall outside the domain of judicial review. If
the language of the advertisement and the rules are clear, the Court
cannot sit in judgment over the same. If there is an ambiguity in
the advertisement or it is contrary to any rules or law the matter
has to go back to the appointing authority after appropriate orders,
to proceed in accordance with law. In no case can the Court, in the
garb of judicial review, sit in the chair of the appointing authority
to decide what is best for the employer and interpret the conditions
of the advertisement contrary to the plain language of the same.
To similar effect is exposition made by Hon'ble Supreme Court in State
of Madhya Pradesh Vs. Raghuveer Singh Yadav, (1994) 6 SCC 151,
which reads as under:
[5] It is not in dispute that Statutory Rules have been made
introducing Degree in Science or Engineering or Diploma in
.
Technology as qualifications for recruitment to the posts of
Inspector of Weights and Measures. It is settled law that the State
has got power to prescribe qualifications for recruitment. Here is a
case that pursuant to amended Rules, the government has
withdrawn the earlier notification and wants to proceed with the
recruitment afresh. It is not a case of any accrued right. The
candidates who had appeared for the examination and passed the
written examination had only legitimate expectation to be
considered of their claims according to the rules then in vogue. The
amended Rules have only prospective operation. The government
is entitled to conduct selection in accordance with the changed
rules and make final recruitment. Obviously, no candidate acquired
any vested right against the State. Therefore, the State is entitled to
withdraw the notification by which it had previously notified
recruitment and to issue fresh notification in that regard on the
basis of the amended Rules.
21. Thus, the contentions raised by petitioners in CWPOA No. 34 of
2019 are rejected and the process of selection and appointment already
concluded by the respondents against Post Code 447 is upheld. In view of
the declaration of selection process for Post Code 447 as legal and valid,
the petitions i.e. CWPOA No. 2253, 2289, 2290, 2388, 2394 and 7681 of
2020 have been rendered infructuous as the relief sought in all such
petitions was to allow the persons other than those having qualifications
strictly as per R & P Rules/advertisement in the selection process.
.
22. While the selection process for JOA 447 was still experiencing the
turmoil of rival claims, as detailed above, HPSSC, undertook yet another
process for selection of 1156 posts of JOA (IT) in pursuance to
advertisement No. 32-3/2016 dated 18.10.2016 (post code 556)
(hereinafter referred to as JOA 556) for brevity, out of which 85 posts
were to be filled on regular basis in Excise Department and the rest were
to be filled on contract basis. The Essential Minimum Qualification this
time also remained as per prescription of 2014 Rules. Again, the online
applications were submitted by all categories of candidates, as in the case
of JOA 447, and the already existing confusion aggravated. As noticed
above, the selection process for JOA 447 stood completed in September,
2017 from perspective of respondents, notwithstanding, pending litigation
for rival claims. Faced again with dilemma, HPSSC once again sought
clarification from the State Government regarding criteria to be adopted
for selection process against post code 556. In response, the State
Government vide letter dated 19.03.2018 directed HPSSC to implement
the clarification earlier issued vide communication dated 21.8.2017 in the
on-going process against post code 556 also. Contents of letter dated
19.3.2018 read as under:
"I am directed to refer to your letters No. HPSSC-C92)970/16 dated
01.01.2018 & 16-02-2018 on the subject cited above and to say that since the
posts of Junior Office Assistant (IT), Class-III (Non-Gazetted) have been
advertised under different post codes i.e. Post Code 447 and 556 but are to be
filled up under one set of common Recruitment and Promotion Rules for the
post and as such carry one or similar cadre. It has been decided that the
clarification dated 21-08-2017, issue by this department on the directions of
Hon'ble Himachal Pradesh Administrative Tribunal in respect of post code
447, be also implemented in the on going process under post code 556, being
recruitment for the same post with similar provisions of rules. However, the
clarification/instructions dated 21-08-2017 are under challenge before the
Hon'ble Court, as such, its implementation will be subject to final outcome of
.
Hon'ble Court orders so passed in case of post code 447 in the pending
matters."
23. The aforesaid decision of State Government prepared another
battle grounds for rival claimants. CWPOA No. 7585 of 2019 titled
Akshay Sharma Vs State of H.P. and others is one such petition which has
been filed by the candidate claiming right of selection strictly as per 2014
Rules. Whereas, petitions filed by candidates seeking benefit of decision
taken by the State Government on 21.8.2017 for JOA 447 and made
applicable to JOA 556 vide communication dated 19.3.2018 are CWPOA
6985 of 2020, CWP No. 2329 of 2021, CWP No.2361 of 2021, CWP No.
2420 of 2021, CWP No. 2421 of 2021, CWP No. 2422 of 2021, CWP No.
2423 of 2021, CWP No. 2426 of 2021, CWP No. 3111 of 2021, CWP No.
3112 of 2021, CWP No. 3116 of 2021, CWP No. 3133 of 2021, CWP No.
3134 of 2021, CWP No. 3137 of 2021, CWP No. 3141 of 2021, CWP No.
3142 of 2021, CWP No. 3144 of 2021, CWP No. 3148 of 2021, CWP No.
3151 of 2021, CWP No. 3182 of 2021, CWP No. 3184 of 2021, CWP No.
3887 of 2021, CWP No. 3888 of 2021, CWP No. 3891 of 2021, CWP No.
3892 of 2021, CWP No. 3893 of 2021, CWP No. 4032 of 2021, CWP
No.4033 of 2021, CWP No. 4349 of 2021, CWP No.4387 of 2021, CWP
No. 4503 of 2021, CWP No. 4621 of 2021, CWP No. 4903 of 2021, CWP
No. 5078 of 2021, CWP No. 5129 of 2021, CWP No. 5141 of 2021, CWP
No. 5142 of 2021, CWP No. 5148 of 2021, CWP No. 5175 of 2021, CWP
No. 5189 of 2021, CWP No. 5193 of 2021, CWP No. 5673 of 2021, CWP
No. 5674 of 2021, CWP No. 5760 of 2021, CWP No. 5761 of 2021, CWP
No. 6465 of 2021, CWP No. 6467 of 2021, CWP No. 6410 of 2021, CWP
.
No.6557 of 2021, CWP No. 7179 of 2021, CWP No. 7203 of 2021, CWP
No. 7209 of 2021, CWP No. 7213 of 2021, CWP No. 7234 of 2021 and
CWP No. 7743 of 2021.
In addition to above, a number of petitions, filed by candidates who had
sought benefit of relaxation granted by Government, were allowed by
learned Single Judge of this Court on different dates as detailed hereafter
and the judgments passed by learned Single Judge have been assailed in
Letter Patent Appeals before this Court which are being decided in the
bunch of instant matters. The details of such cases in tabulated form are as
under:
Sr.N LPA No. CWP No. Titled Decided on
o
1 41/2021 2567/2019 HPSSC Vs 19.3.2021
Chandermani
2. 42/2021 2246/2019 HPSSC Vs 19.3.2021
Mahesh Thakur
3. 43/2021 20/2019 HPSSC Vs 6.4.2021
Shubham Thakur
4. 62/2021 1342/2020 HPSSC Vs 6.4.2021
Purshotam
Kumar
5. 63/2021 2721/2019 HPSSC Vs Amit 6.4.2021
Panwar
6. 64/2021 2775 of 2019 HPSSC Vs Indra 6.4.2021
devi
7. 70/2021 3240 of 2019 HPSSC Vs 6.4.2021
Mohinder Singh
8. 71/2021 3239 of 2019 HPSSC Vs Geeta 6.4.2021
Devi
9. 116/2021 2548/2021 State Vs Sushil 7.7.2021
Chauhan
10. 117/2021 2552/2021 State Vs Kirti 7.7.2021
Deep
11. 118/2021 2550/2021 State Vs Janesh 7.7.2021
Kumar
12. 119/2021 2559/2021 State Vs Vivek 7.7.2021
Thakur
13. 120/2021 2558/2021 State Vs Pankaj 7.7.2021
Sharma
14. 121/2021 2551/2021 State Vs Kiran 7.7.2021
Thakur
15. 122/2021 2564/2021 State Vs Anil 7.7.2021
Sharma
16. 123/2021 2554/2021 State Vs Pardeep 7.7.2021
Kumar
17. 124/2021 2547/2021 State Vs 7.7.2021
Shashikala
18. 125/2021 2549/2021 State Vs Savita 7.7.2021
Kumari
19. 126/2021 2553/2021 State Vs Rohit 7.7.2021
Kaundal
.
24. Despite communication dated 19.3.2918 from State Government
to the HPSSC, the selections for JOA 556 were ultimately made strictly in
accordance with 2014 Rules. Noticeable, a sequence of events took place
after publication of JOA 556 Advertisement which ostensibly made the
HPSSC to ignore directions of Government. A glance at such events shall
be material to understand the background.
24.1. An Original Application No. 2644 of 2018 (CWPOA 7585 of
2019) titled Akshay Sharma Vs State of Himachal Pradesh and others was
preferred before the Tribunal laying challenge to the communication dated
9.3.2018 of the State Government. On 16.8.2018 the Tribunal passed
interim order in OA 2644 of 2018 in following terms:
"In the facts and circumstances, materials on record and interest of
justice, subject to keeping fifteen posts of Junior Office Assistant
vacant post for the applicants and final outcome of the original
applications, respondent No.3-Commission shall be free to declare
the result of the process for recruitment to the post of Junior Office
Assistants."
The order dated 16.8.2018 was assailed before this Court in CWP
1964/2018, which was disposed of in following terms vide order dated
28.8.2018:
"In this background, we clarify that the appointments to the posts of
Junior Office Assistant (Code 556) shall be strictly in accordance
with the Common Recruitment & Promotion Rules for the posts of
Junior Office Assistant (Information Technology), Class-III (Non-
gazetted) in various Departments of Himachal Pradesh Government,
as also Advertisement No. 32-3/2016 and not in terms of
communication, dated 19th March, 2018."
Thus, the respondents were directed to make recruitments for JOA 556
strictly as per R&P Rules.
24.2 A review of judgment dated 28.8.2018 of this Court in CWP
1964/2018 was sought by those candidates who supported the
.
communication dated 9.3.2018 of the State Government. Review Petition
82 of 2018 was decided in following terms on 5.11.2018:
"5. Be that as it may, as the matter is sub-judice before the learned
Tribunal and the Committee which has submitted its report on
21.08.2017, has been so constituted by the learned Tribunal, its
recommendations, can be looked into by the learned Tribunal
uninfluenced by any observations made by this Court in the
perspective of the Common Recruitment & Promotion Rues, in the
backdrop of the controversy involved in the application before it."
The effect of judgment dated 16.8.2018 in CWP 1964/2018 was diluted
and the matters were left open to be decided by the Tribunal.
24.3 Another Original Application No. 7397 of 2018 titled Naresh
Kumar and others came up for hearing before the Tribunal on the ground
that candidates with higher qualification could not be considered for
selection as settled by Supreme Court in Zahoor Ahmed Rather Vs
Sheikh Imtiaz Ahmed [ (2019) 2 SCC 404 ] and an order dated
21.12.2018 came to be passed by the Tribunal directing HPSSC to make
selections against post code 556 strictly as per Common R&P Rules and
also in consonance with decision of Supreme Court in Zahoor Ahmed
Rather (Supra). This order became subject matter of challenge in CWP
161 of 2019 titled Bhupinder Sharma Vs State of H.P. and others before
this Court. An interim order dated 11.1.2019 was passed in CWP 161 of
2019 to the following effect:
"Meanwhile, the operation of impugned order dated 21.12.2018
(Annexure P-7), passed by Himachal Pradesh Administrative
Tribunal, in O.A. No. 7397 of 2018, shall remain stayed. However,
the Staff Selection Commission shall only allow the eligible
candidates to participate in the process.
24.4. On 23.2.2019 HPSSC declared result of post code 556. Total 596
candidates were selected taking into consideration the R&P Rules and
.
remaining 2400 candidates were rejected. Aggrieved against their ouster
from selection process, many rejected candidates approached The Tribunal.
On 26.2.2019 the Tribunal directed status quo to be maintained with
regard to issue of appointment letters in pursuance to declaration of result
of post code 556 by HPSSC in OA No. 677/2019 (CWPOA 20 of 2019).
Aggrieved against order dated 26.2.2019 passed by the Tribunal a group
of selected candidates approached this Court by filing CWP 629 of 2019.
24.5. Certain candidates whose applications were rejected by the HPSSC
on the ground that they had not acquired the technical qualification from a
recognised institute filed application in CWP 161/2019 as interveners. On
21.5.2019 Division Bench of this Court passed an interim order in CWP
161/2019 in following terms:
"In some of the matters, which have been adjourned for 17.6.2019,
learned Advocate General has sought time for constitution of
committee to examine equivalence of academic/technical
qualification. Let the said committee comprising of 3 to 5 experts be
constituted within two weeks, which will examine all the issues
regarding recognition and genuineness of the qualifications, which
are claimed to be equivalent or higher than those prescribed under
the Recruitment and Promotion Rules. The question whether
equivalent qualification will be eligible for the advertised post is
kept open to be decided at the appropriate stage. Meanwhile, it
shall be discretion of the State Government to offer appointment to
the selected candidates strictly in order of merit on contract basis
(and not against regular posts) provided such candidates are
possessing qualification strictly as per R&P Rules. These
appointments will be a stop gap arrangement and subject to
outcome of these writ petitions"
24.6. The committee appointed by the Government vide proceedings
.
dated 15.6.2019 considered three issues and made its recommendations in
following terms:
(i) Equivalence of the academic/ technical qualifications prescribed
under the Recruitment and Promotion Rules for the post of Junior Office
Assistant (IT)
Recommendation
Thus, keeping in view the facts and circumstances narrated as above the
committee unanimously concluded that no equivalent qualification can be
considered/ recommended in the absence of specific clause to this effect in
the R&P Rules.
(ii) Recognition of the institutions imparting trainings and running
courses in computer/ IT related subjects;
Recommendation
Thus, keeping above in view, the committee agreed that only qualification
obtained from recognised institute be considered for recruitment for
JOA(IT) and ZONE OF CONSIDERATION/ selection cannot be expanded
after start of selection process.
(iii) Higher qualification vis-à-vis the minimum essential qualifications
prescribed under the Recruitment and Promotion Rules for the post.
Recommendation
Hence, the committee was in consensus that the candidates with higher
qualification cannot be considered for appointment to the post of JOA(IT)
under the existing R&P Rules.
24.7. A division bench of this Court decided CWP 161/2019 and 629
/2019 by a common judgment dated 29.08.2019. So far as the claim of the
candidates with higher qualifications is concerned, the same was declined
on merits, however, the claim of candidates having qualified from
institutes not considered recognized by State/ HPSSC was left open. The
.
HPSSC while declaring the result of post Code 556 had declared only
those candidates successful who fulfilled the prescribed essential
qualifications as per R&P Rules. On 17.09.219, HPSSC declared the
revised result. Thus, in pursuance to the selection process for post Code
556 only those candidates were selected who strictly held the
qualifications as per Advertisement and R&P Rules.
25. On 20.08.2019, amendment was proposed in 2014 Rules. The
candidates holding the equivalent qualifications for post Code 556
approached this Court by way of CWP No. 2246 of 2019, in which interim
direction was issued vide order dated 11.09.2019 in the following terms: -
"In the interim, the appointments, if any, of the selected candidate(s)
against the post of J.O.A(IT) post code-556, shall be subject to the
order to be passed in the application on the next date of hearing
after taking on record the version of the respondents."
26. On 06.12.2019, the State Government directed the HPSSC to treat
the recruitment process for post Code 556 concluded with directions to re-
advertise/filled the unfilled and new posts after Notifications/Publication
of new common R&P Rules, which were said to be under active
consideration of the Department of Personnel. The writ petitions were
filed with the reliefs identical to CWP No. 2246/2019. On 15.10.2020, a
Division Bench of this Court in a bunch of matters lead case being CWP
No. 2246 of 2019, again reiterated that the selections made pursuant to the
Notification in issue would remain subject to outcome of these petitions.
The R&P Rules were finally amended and fresh Advertisement for the
post of JOA(IT) was issued against post Code 817 on 21.09.2020. On
.
15.10.2020 in bunch matters referred to hereinabove, the following order
was passed by this Court:-
"Pursuant to Advertisement No.36-2/2020, dated 21.09.2020, issued by
respondent-HPSSC, to the posts of Junior Office Assistant (IT), the
respondent-H.P. Staff Selection Commission, Hamirpur, is permitted to
proceed with the recruitment process, however, the final result shall not
be announced without permission of this Court. Application stands
disposed of."
27. The HPSSC declared the result of Written Objective Type
Screening Test against post Code 817 and provisionally shortlisted total
19024 candidates for typing skilled test.
28. Thus, three successive Advertisements were issued by the HPSSC
for recruitment to the post of JOA(IT) but as the irony would have been,
none of the selection processes have attained finality. There is challenge
to the final selection made in post Code 447 by those who held the
qualifications strictly in terms of R&P Rules. Challenge to selection
process for post Code 447 is also there by the candidates who claimed
equivalent qualifications as per R&P Rules but remained unsuccessful.
The selection process against post Code 556 had also been challenged by
those who either held higher or equivalent qualifications or qualifications
from institutes considered not recgnised. As regards the persons with
higher qualifications probably their fate stands sealed by the judgment
passed by a Division Bench of this Court in CWP No. 161 of 2019, but all
other challenges were still alive.
29. As regards the selection process for JOA 447, we already have
held the decision of State Government dated 21.8.2017 and 18.9.2017 as
.
also the selections/appointments made in pursuance thereto as legal and
valid. Now the next question which remains to be decided relates to the
selection process undertaken by the HPSSC for JOA 556 and the conduct
of respondents-State in respect thereof. As noticed above, the
advertisement for the Post Code 556 for 1156 posts was issued by the
HPSSC on 18.10.2016. Total 85 posts out of advertised posts were to be
filled on regular basis and rest on contract basis. The prescribed minimum
essential qualification was again as per R & P Rules and, therefore, in the
same language as in the case of Post Code 447. Despite the
communication of the State Government to HPSSC dated 19.3.2018 to
adopt the same procedure in selection process as was adopted in selection
process of Post Code 447 in pursuance to the Government decision dated
21.8.2017 read with 8.9.2017, the selections and appointments were made
by applying the 2014 Rules strictly. Thus, the allowance given to
candidates in selection process of Post Code 447 was withdrawn in
selection process of Post Code 556. The reason, as appears from the
record, was various interim orders passed by Tribunal/Courts from time to
time and also the constitution of another Equivalence Committee by the
State Government, which had recommended to apply the 2014 Rules
strictly without deviation. Noticeably, out of 1156 advertised posts only
596 candidates were declared qualified, selected and appointed.
30. Evidently, the reason for constitution of another equivalence
committee was an interim order passed on 21.5.2019 by a Division Bench
.
of this Court in CWP No. 161 of 2019. The second Equivalence
Committee had given its recommendations on 15.6.2019.
31. The question that arises for determination is whether the
application of different set of rules contemporaneously for the same post
by the respondents is justified? The only defence the respondents are
relying is an interim order passed by Division Bench of this Court on
21.5.2019 in CWP No. 161 of 2019 and the consequent constitution of
second equivalence committee. The perusal of aforesaid order, however,
reveals that there was no direction from this Court as such for appointment
of equivalence committee. It was specifically noticed that the learned
Advocate General had sought time for constitution of Committee to
examine equivalence of academic/technical qualification. It was in this
context that this Court ordered for appointment of an equivalence
committee required to examine all issues regarding recognition and
genuineness of the qualifications which were claimed to be equivalent or
higher than those prescribed under the R & P Rules. It is worth noticing
that vide same order the question whether equivalent qualification will be
eligible for the advertised post was kept open to be decided at the
appropriate stage. In this view of the matter, the respondents cannot be
allowed to take shelter of aforesaid order dated 21.5.2019 passed in CWP
No. 161 of 2019 and especially when even while disposing of the said writ
petition finally this Court had left the question of equivalence and
recognition institutes open.
.
32. There is nothing on record to suggest that the State Government
having once issued communication dated 19.3.2018 had ever issued any
correspondence subsequently to withdraw the directions issued to HPSSC.
In absence of such an exercise, it is not understandable as to on what basis
the HPSSC declared the result by considering the qualifications strictly as
per the R & P Rules. Probably, this had resulted in view of interim orders
passed in different applications/petitions filed before the Tribunals/Courts.
Be that as it may be, the question as posed above is still alive. The mere
fact that second equivalence committee was constituted and it had
recommended to apply the 2014 Rules strictly cannot be held sufficient
reason for the respondents to ignore their earlier decision dated 21.8.2017
made applicable to Post Code 556 vide communication dated 19.3.2018.
Indisputably, these decisions were neither withdrawn nor nullified by any
subsequent act of the State Government. Once the State Government had
exercised its power to relax the R & P Rules, there had to be a conscious
decision again of the State Government to revert back to the original
position, which is clearly missing in the instant case. There is nothing on
record to suggest that the recommendations made by second equivalence
committee were even considered by the Government/ employer much less
accepted at any stage. That being so, the recommendations of second
equivalence committee cannot by themselves have the effect of nullifying
the decision dated 21.8.2017/9.3.2017 made applicable to Post Code 556
vide communication dated 19.3.2018. Thus, the denial of the right to all
persons similarly situated to those, who were considered for selection in
.
Post Code 447 from outside the purview of 2014 Rules is clearly arbitrary
and needs to be interfered with.
33. Thus, the HPSSC is directed to re-cast the merit list for JOA 556
by including all categories of candidate as was done for JOA 447 on the
basis of decision of Government dated 21.8.2017/18.9.2017 and further
made applicable to JOA 556 vide communication 19.3.2018 except the
candidates with higher qualification, who have already been held ineligible
vide judgment dated 29.8.2019 of a Division Bench of this Court in CWP
161/2019. These selections for JOA 556 shall be made by taking into
account the entire number of vacancies advertised for JOA 556 and the
decision of the Government/HPSSC to close the selection procedure for
JOA 556 is set aside and quashed.
34. Since the Common R&P Rules stand amended by 2020 Rules and
the cause of persistent confusion for the time being appears to have been
removed, as a necessary consequence selection for JOA 817 shall take
place in accordance with 2020 Rules, however, the selection process shall
not include the selection for posts which were left over from advertised
posts of JOA 556 as the said posts have already been directed to be filled
through selection process of JOA 556.
35. In view of above discussion and directions, all the petitions
considered herein are decided accordingly:
(a) CWPOA 34 of 2019 is dismissed. CWPOAs 2253, 2289, 2290,
2388, 2394 and 7681 of 2020 have been rendered infructuous.
.
(b) CWPOA No. 7585 of 2019 titled Akshay Sharma Vs State of H.P.
and others is dismissed
(c) CWPOA 6985 of 2020, CWP No. 2329 of 2021, CWP No.2361 of
2021, CWP No. 2420 of 2021, CWP No. 2421 of 2021, CWP No.
2422 of 2021, CWP No. 2423 of 2021, CWP No. 2426 of 2021,
CWP No. 3111 of 2021, CWP No. 3112 of 2021, CWP No. 3116
of 2021, CWP No. 3133 of 2021, CWP No. 3134 of 2021, CWP
No. 3137 of 2021, CWP No. 3141 of 2021, CWP No. 3142 of
2021, CWP No. 3144 of 2021, CWP No. 3148 of 2021, CWP No.
3151 of 2021, CWP No. 3182 of 2021, CWP No. 3184 of 2021,
CWP No. 3887 of 2021, CWP No. 3888 of 2021, CWP No. 3891
of 2021, CWP No. 3892 of 2021, CWP No. 3893 of 2021, CWP
No. 4032 of 2021, CWP No.4033 of 2021, CWP No. 4349 of 2021,
CWP No.4387 of 2021, CWP No. 4503 of 2021, CWP No. 4621 of
2021, CWP No. 4903 of 2021, CWP No. 5078 of 2021, CWP No.
5129 of 2021, CWP No. 5141 of 2021, CWP No. 5142 of 2021,
CWP No. 5148 of 2021, CWP No. 5175 of 2021, CWP No. 5189
of 2021, CWP No. 5193 of 2021, CWP No. 5673 of 2021, CWP
No. 5674 of 2021, CWP No. 5760 of 2021, CWP No. 5761 of
2021, CWP No. 6465 of 2021, CWP No. 6467 of 2021, CWP No.
6410 of 2021, CWP No.6557 of 2021, CWP No. 7179 of 2021,
CWP No. 7203 of 2021, CWP No. 7209 of 2021, CWP No. 7213
of 2021, CWP No. 7234 of 2021 and CWP No. 7743 of 2021 are
allowed.
.
(d) LPAs 41/2021, 42/2021, 43/2021, 62/2021, 63/2021, 64/2021,
70/2021, 71/2021, 117/2021 to 126/2021 filed by HPSSC or/and
the State Government are dismissed. The judgments passed by
learned Single Judge are upheld subject to modification that
directions issued in said judgments shall be read in consonance
with the directions issued hereinabove by this Court. No orders as
to costs. Misc. applications, if any, shall also stand disposed of.
(Tarlok Singh Chauhan)
Judge
December 31, 2021 (Satyen Vaidya)
(naveen) Judge
