Raghubir Singh And Another vs Arun Kumar Sharma And Another
2021 Latest Caselaw 3693 HP

               IN THE HIGH COURT OF HIMACHAL PRADESH
                               SHIMLA

                                                           COPC No. 89 of 2018 in




                                                                                .
                                                           CWP No. 5421 of 2014





                                                           Decided on: 6.8.2021

    Raghubir Singh and another                                                       Petitioners.





                             Versus
    Arun Kumar Sharma and another                                           ....Respondents.
    Coram:
    Hon'ble Mr. Justice Sureshwar Thakur, Judge.
    Whether approved for reporting?1

    For the petitioners:
                           r                 to   Mr. Sanjeev Bhushan, Sr. Advocate with
                                                  Mr. Rakesh Chauhan, Advocate.

    For the respondents:                          Mr.  Hemant    Vaid,  Additional
                                                  Advocate General with Mr. Vikrant
                                                  Chandel and Mr. Gaurav Sharma,


                                                  Deputy Advocate Generals.

    Sureshwar Thakur, Judge (Oral)

A perusal of paragraph 4 of the compliance

affidavit as has been placed on record, reveals that, the

verdict made by this Court on 4.8.2014 upon CWP No.

5421/2014 stands completely complied with. The learned

counsel for the petitioners does not contest the afore fact as is

narrated in paragraph 4 of the compliance affidavit.

Consequently, the instant contempt petition is dismissed, and,

the contemnors are discharged. Subsisting payment(s), if any,

Whether reporters of the local papers may be allowed to see the judgment?

...2...

be forthwith released to the petitioners. All pending

.

applications stand disposed of.

Copy dasti.

    6th August, 2021                           ( Sureshwar Thakur),
    (priti)                                          Judge.




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